High Courts30 Jul 2013
Kamalakshi Ghosh Vs State of West Bengal
Calcutta High Court · (2013) 4 CALLT 463 : (2013) 4 CHN 597
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 660 of 3,203
High Courts29 Jul 2013
Sankar Prosad Sahoo Vs State of West Bengal and Others
Calcutta High Court · (2013) 4 CHN 558 : (2013) 4 WBLR 475
High Courts29 Jul 2013Allowed
Narbada Devi Harlalka Vs Kolkata Municipal Corporation
Calcutta High Court · AIR 2013 Cal 194 : (2013) 3 CALLT 563 : (2013) 3 CHN 638
High Courts29 Jul 2013Allowed
M/s. Durgapur Chemical Ltd. Vs Chandan Mondal and Others
Calcutta High Court · (2014) 141 FLR 135 : (2013) LabIC 4011
High Courts29 Jul 2013Allowed
Sri Astopada Rit Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 CALLT 138
High Courts29 Jul 2013Disposed Off
Eastern Coalfields Ltd. Vs Swadhin Kumar Banerjee and Others
Calcutta High Court · (2013) 07 CAL CK 0008
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 379, 411, 420
High Courts26 Jul 2013Dismissed
Swapan Haider and Others Vs The State of West Bengal
Calcutta High Court · (2013) 4 CALLT 63
High Courts26 Jul 2013
Abhishek Ghosh Vs State of West Bengal
Calcutta High Court · (2014) 1 CHN 385 : (2014) 2 WBLR 634
High Courts26 Jul 2013Partly Allowed
Basabi Raichowdhury Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 CALLT 174
High Courts26 Jul 2013Allowed
Sk. Akbar Ali Vs Sm. Gayatri Ghosh and Others
Calcutta High Court · (2013) 4 CALLT 588 : (2014) 2 WBLR 239
High Courts26 Jul 2013Disposed Off
Rampo Export Imports Pvt. Ltd. Vs Kusum Products Ltd. and Another
Calcutta High Court · (2014) 1 BC 636 : (2013) 4 CALLT 80
Criminal Procedure Code, 1973 (CrPC) — Section 251, 254, 260, 262, 262Evidence Act, 1872 — Section 137, 145, 165Negotiable Instruments Act, 1881 (NI) — Section 138, 143, 143, 143, 144
High Courts26 Jul 2013
Susanta Dutta Vs Union of India and Others
Calcutta High Court · (2013) 4 CHN 150 : (2013) LabIC 4349
High Courts25 Jul 2013Dismissed
Dr. Krishna Kanta Maji and Others Vs State
Calcutta High Court · (2013) 4 WBLR 847
West Bengal Public Health-cum-Administrative Service (Placement and Trainee Reserve) Rules, 2008 — Rule 6
High Courts25 Jul 2013Disposed Off
In Re: Alum Molla @ Alum Molla
Calcutta High Court · (2013) 4 CHN 172 : (2014) CriLJ 742
High Courts25 Jul 2013Dismissed
Debdas Maity Vs State of West Bengal
Calcutta High Court · (2013) 4 CHN 668
High Courts25 Jul 2013
Soumen Biswas Vs State of West Bengal and Others
Calcutta High Court · AIR 2013 Cal 199 : (2013) 4 CALLT 216 : (2013) 4 CHN 216 : (2013) 4 WBLR 106
High Courts24 Jul 2013Dismissed
Sri Manoj Nathni Vs Smt. Rekha Nathni
Calcutta High Court · (2013) 07 CAL CK 0113
Special Marriage Act, 1954 — Section 27(1)(b), 38
High Courts24 Jul 2013
Subrata Dutta Vs Mithu Dutta Nee Sarkar
Calcutta High Court · (2014) 1 CHN 246