High Courts08 Aug 2013Allowed
Smt. Kalpana Talukdar and Others Vs Ashok Sarkar @ Golak Sarkar and Another
Calcutta High Court · (2013) 08 CAL CK 0064
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 658 of 3,203
High Courts08 Aug 2013Allowed
Sambhunath Chatterjee Vs Eastern Coalfields Ltd. and Others
Calcutta High Court · (2013) 5 CHN 89 : (2013) 139 FLR 646 : (2013) 4 LLJ 243 : (2013) 5 LLN 498 : (2013) LLR 1264
Coal Mines (Nationalisation) Act, 1973 — Section 7(1)Payment of Gratuity Act, 1972 — Section 2(e), 9
High Courts08 Aug 2013Dismissed
Sankar Banerjee and Others Vs State of West Bengal and Others
Calcutta High Court · (2014) 1 CHN 410 : (2014) LabIC 673
West Bengal Panchayat Act, 1973 — Section 6(1)
High Courts08 Aug 2013Dismissed
Magma Fincorp Limited Vs Assistant Director, Director General of Central Excise Intelligence and Others
Calcutta High Court · (2013) 5 CHN 70 : (2013) 262 CTR 337 : (2014) 35 STR 190
Civil Procedure Code, 1908 (CPC) — Section 141, 20(c)Constitution of India, 1950 — Article 14, 226, 226(2)
High Courts08 Aug 2013Disposed Off
Bharti Tamang Vs C.B.I. and Others
Calcutta High Court · (2014) 1 CALLT 57
Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(2), 482Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts08 Aug 2013
B.M.W. Ventures Limited Vs Export Credit Guarantee Corporation of India Limited
Calcutta High Court · (2014) 1 CHN 118
High Courts08 Aug 2013Allowed
Indian Jute Mills Association Vs Union of India
Calcutta High Court · (2013) 5 CHN 79
High Courts08 Aug 2013Disposed Off
Nicco Corporation Ltd. Vs Commissioner of C. Ex.
Calcutta High Court · (2014) 306 ELT 150
High Courts07 Aug 2013Dismissed
Debdatta Maiti Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 CALLT 101
High Courts07 Aug 2013
Sanat Karar and Others Vs State of West Bengal and Another
Calcutta High Court · (2013) 4 CALLT 295 : (2014) 2 CCR 46 : (2013) CriLJ 4141
Companies Act, 1956 — Section 434Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482
High Courts06 Aug 2013Disposed Off
Bhola Prasad Mali Vs Coal India Limited and Others
Calcutta High Court · (2013) 4 CALLT 577 : (2013) 4 LLJ 247 : (2014) 3 WBLR 332
High Courts06 Aug 2013Dismissed
Amal Knati Som Vs Chairman, Food Corporation of India and Others
Calcutta High Court · (2014) 1 CHN 689 : (2014) LabIC 133
High Courts06 Aug 2013
Howrah Zilla Regulated Market Committee Vs Saj Food Products Private Limited
Calcutta High Court · (2014) 1 CHN 188
High Courts06 Aug 2013Allowed
Maheshwary Ispat Ltd. Vs Central Bank of India
Calcutta High Court · (2014) 1 CHN 116
High Courts06 Aug 2013Disposed Off
Smt. Sova Rani Dutta Vs Sri Ashis Kumar Dutta and Another
Calcutta High Court · (2014) 1 CHN 45
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(b), 151Constitution of India, 1950 — Article 141Court Fees Act, 1870 — Section 7(iv)(A), 7(iv)(c)
High Courts06 Aug 2013Allowed
Sri Sadhan Roy Vs Manju Mondal and Others
Calcutta High Court · (2013) 08 CAL CK 0015
High Courts05 Aug 2013Dismissed
Nagendra Pal Singh Vs Union of India and Others
Calcutta High Court · (2014) 1 CHN 371 : (2014) LabIC 120
High Courts05 Aug 2013Dismissed
Kesoram Industries Ltd. Vs State of West Bengal and Others
Calcutta High Court · (2014) 1 CHN 138 : (2014) 140 FLR 253 : (2013) LabIC 3702 : (2013) 4 LLJ 471 : (2014) LLR 27 : (2013) LLR 1247
High Courts02 Aug 2013
Union of India Vs Rameshwar Lal Agarwal
Calcutta High Court · (2013) 4 CHN 379