COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 657 of 3,203

High Courts16 Aug 2013

Sk. Najmul Arfin @ Sheikh Arfin @ Arfin Sheikh @ Arfin Najmul Vs The State of West Bengal

Calcutta High Court · (2013) 08 CAL CK 0020

Arms Act, 1959 — Section 25, 26, 27, 35, 37Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 300, 397, 482Explosives Act, 1884 — Section 9(B), 9B

High Courts14 Aug 2013Disposed Off

Sri Madhab Milan Ghosh and Another Vs State of West Bengal and Other

Calcutta High Court · (2013) 08 CAL CK 0093

Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(3), 401, 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 22

High Courts14 Aug 2013Dismissed

Sri Kangali Deyashi Vs Sri Kanai Lal Chari and Others

Calcutta High Court · (2014) 1 CHN 414

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 47West Bengal Acquisition Of Homestead Land For Agricultural Labourers, Artisans And Fishermen Act, 1975 — Section 12, 4

High Courts14 Aug 2013

Sri. Shirsendu Ghosh and Others Vs The State of West Bengal and Others

Calcutta High Court · (2013) 08 CAL CK 0065

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 406

High Courts14 Aug 2013Disposed Off

Ranojit Das and Others Vs State of West Bengal

Calcutta High Court · (2013) 08 CAL CK 0057

Criminal Procedure Code, 1973 (CrPC) — Section 313, 482West Bengal Gambling and Prize Competitions Act, 1957 — Section 3, 4

High Courts14 Aug 2013

Tripti Halder Vs Panchu Gopal Halder

Calcutta High Court · (2014) 2 CHN 104

Criminal Procedure Code, 1973 (CrPC) — Section 125, 401, 482Hindu Marriage Act, 1955 — Section 11, 13Penal Code, 1860 (IPC) — Section 494

High Courts14 Aug 2013

Krishna Kanta Majhi Vs State of West Bengal

Calcutta High Court · (2014) 1 CHN 555 : (2014) 2 WBLR 198

High Courts14 Aug 2013Disposed Off

Smt. Nikita Hitesh Shah and Another Vs The State of West Bengal and Others

Calcutta High Court · (2013) 08 CAL CK 0001

Criminal Procedure Code, 1973 (CrPC) — Section 125, 156, 202, 482Penal Code, 1860 (IPC) — Section 380, 385

High Courts13 Aug 2013Disposed Off

State of West Bengal Vs Siliguri Hindi High School

Calcutta High Court · (2014) 2 CHN 355

High Courts13 Aug 2013

Niladri Ghosh Vs Superintendent,ESI Hospitals

Calcutta High Court · (2014) 2 CHN 309

High Courts13 Aug 2013Allowed

Mr. Asish Chandra Bagchi, Mr. Satyajit Mondal and Ms. Swagata Datta Vs Mr. Subhas Chandra karar, Mr. Mukteswar Maity and Mr. Surajit Roy

Calcutta High Court · (2013) 08 CAL CK 0044

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)

High Courts13 Aug 2013Allowed

Bangsodhar Roy Vs Smt. Puspa Mondal and Others

Calcutta High Court · (2014) 1 CHN 504 : (2014) 1 WBLR 907

West Bengal Land Reforms Act, 1955 — Section 1(2), 2(6), 2(7), 8, 8(1)

High Courts13 Aug 2013Dismissed

Reserve Bank of India Vs Krishnananda Banerjee and Others

Calcutta High Court · (2013) 5 CHN 64 : (2013) 139 FLR 649 : (2013) LabIC 4465

High Courts13 Aug 2013

Paschim Banga Nari O Sishu Kalyan Sanstha Vs State of West Bengal

Calcutta High Court · (2014) 1 CHN 566

High Courts13 Aug 2013

Eastern Coalfields Limited Vs Rakhi Mondal and Others

Calcutta High Court · (2014) 1 CHN 486 : (2014) 1 WBLR 951

High Courts13 Aug 2013

Masih Jabu Khalku Vs Union of India and Others

Calcutta High Court · (2013) 5 CHN 76 : (2013) 139 FLR 654 : (2014) LabIC 118

High Courts12 Aug 2013

Ananda May Chatterjee Vs Saiful Ali and Others Saiful Ali and Others Vs The State of West Bengal and Another

Calcutta High Court · (2013) 4 CALLT 43

High Courts12 Aug 2013Dismissed

Sushanta Biswas Vs Pampa Mondal

Calcutta High Court · (2013) 08 CAL CK 0094

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482

High Courts12 Aug 2013

Sri Ahmed Hussain Vs Coal India Ltd. and Others

Calcutta High Court · (2013) 4 CALLT 305

High Courts08 Aug 2013Disposed Off

Pradip Sengupta and Others Vs The State of West Bengal and Others

Calcutta High Court · (2013) 08 CAL CK 0066