COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 655 of 3,203

High Courts30 Aug 2013

Dhurjati Prosad Das Vs Union of India

Calcutta High Court · (2013) 5 CHN 93

High Courts29 Aug 2013Disposed Off

Dr. Soumik Dasgupta Vs Poulami Dasgupta

Calcutta High Court · (2013) 08 CAL CK 0098

Hindu Marriage Act, 1955 — Section 13(1)(ia), 24

High Courts29 Aug 2013

Sri Shambhu Nath Sharma Vs Sri Samiran Chandra Majumder and Others Mahmood Alam Vs Jamshed Alam and Others

Calcutta High Court · (2014) 1 CALLT 626

Contract Act, 1872 — Section 202, 203Specific Relief Act, 1963 — Section 14(3)(c), 14(3)(c)(ii)Transfer of Property Act, 1882 — Section 54

High Courts29 Aug 2013

Rooprehka Das (Minor) Vs Loreto Day School Sealdah

Calcutta High Court · (2014) 1 CHN 564

High Courts29 Aug 2013Dismissed

Smt. Snigdha Chakraborty Vs Assistant General Manager, Region - III, State Bank of India and Others

Calcutta High Court · (2013) 08 CAL CK 0060

Constitution of India, 1950 — Article 226

High Courts29 Aug 2013Dismissed

Bajrul Islam Vs State of West Bengal and Others

Calcutta High Court · (2014) 2 CHN 71

Constitution of India, 1950 — Article 226

High Courts29 Aug 2013

Panchanan Das Vs Union of India and Others

Calcutta High Court · (2013) LabIC 4622

High Courts29 Aug 2013Dismissed

Food Corporation of India Vs Ram Parikshan Ram

Calcutta High Court · (2013) 5 CHN 85

High Courts27 Aug 2013Allowed

Auroma Coke Ltd. and Another Vs Coal India Ltd. and Others

Calcutta High Court · (2013) 4 CALLT 211

High Courts26 Aug 2013Dismissed

Sailendra Singh Vs Rabindra Singh and Another

Calcutta High Court · (2013) 08 CAL CK 0096

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151

High Courts26 Aug 2013

Firoz Ahmed Vs Union of India

Calcutta High Court · (2014) 1 CHN 399

High Courts26 Aug 2013Allowed

Sri Dibyendu Adhurjya and Others Vs Sri Birendra Mishra and Others

Calcutta High Court · (2014) 2 CALLT 33

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 39 Rule 7

High Courts26 Aug 2013

Neeraj Poddar Vs The State of West Bengal and Another

Calcutta High Court · (2013) 08 CAL CK 0061

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420, 468, 471, 504

High Courts26 Aug 2013Disposed Off

Satyajeet Burman Vs Nur Hossain Mondal and Another

Calcutta High Court · (2013) 08 CAL CK 0043

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d)

High Courts26 Aug 2013

Barun Chatterjee Vs State of West Bengal and Others

Calcutta High Court · (2013) 4 CALLT 320 : (2013) 4 CHN 562 : (2013) LabIC 4370

High Courts26 Aug 2013

Modern Packaging Corporation Vs West Bengal Financial Corporation

Calcutta High Court · (2014) 1 WBLR 905

High Courts22 Aug 2013Dismissed

M/s. Master Stores and Others Vs Ramchandra Parolia

Calcutta High Court · (2014) 1 CHN 252

Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Constitution of India, 1950 — Article 227

High Courts22 Aug 2013Dismissed

Smt. Sandhya Roy Vs Biswanath Mondal and Others

Calcutta High Court · (2013) 08 CAL CK 0092

Constitution of India, 1950 — Article 227

High Courts22 Aug 2013Allowed

Nadia District Primary School Council Vs Rupuk Sengupta and Others Nadia District Primary School Council and Another Vs Kanu Ranjan Ghosal and Others

Calcutta High Court · (2013) 4 CALLT 534 : (2014) 1 CHN 365

High Courts22 Aug 2013

Jogen Chowdhury and Others Vs State of West Bengal and Others

Calcutta High Court · (2013) 4 CALLT 259