High Courts11 Sept 2013Dismissed
Rajib Kumar Adak Vs State of West Bengal and Others
Calcutta High Court · (2014) LabIC 1193
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 653 of 3,203
High Courts10 Sept 2013Dismissed
Union of India Vs D.B.L. Enterprise
Calcutta High Court · (2014) 1 CHN 108
High Courts10 Sept 2013
Pradip Kumar Das and Others Vs Union of India and Other
Calcutta High Court · (2013) 4 CALLT 310 : (2013) 4 LLN 144
High Courts10 Sept 2013Disposed Off
Kumar Narendra and Others Vs Coal India Limited (Government of India Enterprise) and Others
Calcutta High Court · (2013) 09 CAL CK 0058
High Courts10 Sept 2013Dismissed
Biswajit Mitra Vs State of West Bengal
Calcutta High Court · (2014) 1 CHN 700
High Courts09 Sept 2013Dismissed
State of West Bengal and Others Vs Asis Das Gupta
Calcutta High Court · (2013) 4 CALLT 94 : (2013) 5 CHN 440 : (2013) LabIC 4469 : (2013) 4 LLN 129
West Bengal Services (Death-cum-Retirement Benefit) Rules, 1971 — Rule 140
High Courts09 Sept 2013
Reliance Infrastructure Ltd. and Another Vs Dy. Commissioner Sales Tax and Another
Calcutta High Court · (2014) 1 CHN 211 : (2013) 200 ECR 297
Constitution of India, 1950 — Article 136, 14, 15, 16, 226West Bengal Value Added Tax Act, 2003 — Section 28, 46, 5(6), 6(2)
High Courts09 Sept 2013
Debibrata Chattopadhyay Vs Jharna Ghosh and Another
Calcutta High Court · (2014) 1 WBLR 921
High Courts09 Sept 2013Disposed Off
Jaharlal Roy and Others Vs Satyabala Panja and Another
Calcutta High Court · (2013) 09 CAL CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 125, 156(3), 200, 202, 482Penal Code, 1860 (IPC) — Section 323, 34, 406, 448, 498A
High Courts09 Sept 2013Disposed Off
Robin Roy Chowdhury Vs Anil Mukherjee
Calcutta High Court · (2013) 09 CAL CK 0065
Civil Procedure Code, 1908 (CPC) — Section 151, 152Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 109
High Courts09 Sept 2013Disposed Off
Anjan Kumar Mitra Vs The Hon''ble High Court at Calcutta and Others
Calcutta High Court · (2014) 2 CALLT 80 : (2014) 2 CHN 581 : (2014) 2 WBLR 938
High Courts09 Sept 2013Dismissed
Puspajit Mondal Vs Lap Automobiles
Calcutta High Court · (2014) 2 CHN 487
High Courts09 Sept 2013Dismissed
Gour Mohan Bose Vs Smt. Tripti Ghosh
Calcutta High Court · (2013) 09 CAL CK 0015
Constitution of India, 1950 — Article 227
High Courts06 Sept 2013Dismissed
In re: Ratnakar Bandyapadhyay
Calcutta High Court · (2013) 09 CAL CK 0120
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts06 Sept 2013Dismissed
Bibhas Kumar Das Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 CALLT 181
High Courts06 Sept 2013
Smritish Dutta Vs Central Bureau of Investigation
Calcutta High Court · (2014) 1 CHN 575
High Courts06 Sept 2013Disposed Off
In re: Ananda Gopal Dhar and Others
Calcutta High Court · (2013) 09 CAL CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 205Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts06 Sept 2013Allowed
M/s. PAM Infrastructure Projects Ltd. Vs Lourdes Textile Pvt. Ltd. and Another
Calcutta High Court · (2014) 2 CHN 484
Arbitration and Conciliation Act, 1996 — Section 8
High Courts05 Sept 2013Disposed Off
Tapan Bhattacharya and Others Vs The Kolkata Municipal Corporation and Others Carmel Jyoti Nilaya Vs State of West Bengal and Others
Calcutta High Court · (2014) 1 CALLT 92 : (2013) 4 CHN 680