High Courts05 Sept 2013Dismissed
Jagdish Kumar Khemka Vs Madan Mohan Goswami and Others
Calcutta High Court · (2014) 1 CHN 613 : (2014) 123 RD 80
Stamp Act, 1899 — Section 33, 35, 35(a), 38
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 654 of 3,203
High Courts05 Sept 2013Disposed Off
Subhasis Gupta Vs Dr. Sritama Kar.
Calcutta High Court · (2014) 2 CHN 449
Criminal Procedure Code, 1973 (CrPC) — Section 125Foreign Marriage Act, 1969 — Section 17, 18(4)
High Courts04 Sept 2013Disposed Off
Sri Shibnath Khan Vs Smt. Sakuntala Kunti and Another
Calcutta High Court · (2013) 09 CAL CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts04 Sept 2013Dismissed
Hazarilal Shaw Vs Subal Chandra Ghosh
Calcutta High Court · (2013) 09 CAL CK 0089
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts04 Sept 2013
Plastolene Polymers Pvt. Ltd. Vs Union of India and Others
Calcutta High Court · (2014) 1 CHN 526 : (2014) 306 ELT 587
High Courts04 Sept 2013Disposed Off
Ramkrishna Goswami Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 110
High Courts03 Sept 2013
Maran Chandra Shil Vs State of West Bengal
Calcutta High Court · (2014) 1 CHN 392
High Courts03 Sept 2013Disposed Off
Parul Bala Das and Others Vs Sourendra Kumar Bhowmik
Calcutta High Court · (2014) 1 CALLT 209 : (2014) 1 CHN 669
High Courts03 Sept 2013Dismissed
Sanjit Kumar Mukherjee @ Sanjit Mukherjee Vs Coal India Limited and Others
Calcutta High Court · (2013) 09 CAL CK 0086
High Courts03 Sept 2013Disposed Off
Shankari Mondal Vs United Bank of India and Others
Calcutta High Court · (2014) 140 FLR 28 : (2013) LabIC 4172 : (2013) 4 LLJ 402
High Courts03 Sept 2013
Biswanath Kabash Vs Panchulal Das Modak
Calcutta High Court · (2014) 1 CHN 202
High Courts03 Sept 2013
Pawan Kumar Tiwary Vs Jagadamba Singh
Calcutta High Court · (2014) 1 CHN 513 : (2014) 2 WBLR 171
High Courts03 Sept 2013Dismissed
Reckitt Benchkiser (India) Ltd. and Another Vs The Commissioner of Commercial Taxes and Others
Calcutta High Court · (2014) 2 CALLT 533 : (2013) 4 CALLT 421
High Courts03 Sept 2013Allowed
Sukesh Chandra Jatua Vs Prafulla Kumar Jatua
Calcutta High Court · (2014) 1 CHN 607
High Courts02 Sept 2013Allowed
Bharatiya Janata Party and Another Vs The State of West Bengal and Others
Calcutta High Court · AIR 2013 Cal 215 : (2013) 4 CHN 419
High Courts02 Sept 2013Dismissed
Baiju Kumar Agarwal and Others Vs State of West Bengal and Others
Calcutta High Court · (2014) 1 CHN 180
High Courts30 Aug 2013
Nilratan Mahapatra Vs State of West Bengal
Calcutta High Court · (2013) 5 CHN 261
High Courts30 Aug 2013
Sri Phanindra Nath Sardar and Others Vs Budhiswar Poddar and Others
Calcutta High Court · (2014) 2 CHN 243 : (2014) 2 WBLR 215
High Courts30 Aug 2013Dismissed
Banglar Manabadhikar Suraksha Mancha (Masum) Vs State of West Bengal and Others
Calcutta High Court · (2014) 1 CHN 397
Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 107, 109, 110
High Courts30 Aug 2013
Dr. Ramesh Kumar Hansaria Vs Union of India and Others
Calcutta High Court · AIR 2013 Cal 251 : (2014) 2 BC 730