High Courts16 Sept 2013
Subarnarekha Properties Pvt. Ltd. Vs Dr. Akbar Ali Khan
Calcutta High Court · (2014) 1 CHN 498
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 652 of 3,203
High Courts16 Sept 2013Disposed Off
Birla Education Trust and Others Vs Birla Corporation Limited and Others
Calcutta High Court · (2013) 09 CAL CK 0010
High Courts13 Sept 2013Allowed
Sri Prithviraj Agarwal Vs Sri Gopal Prosad Barui and Another
Calcutta High Court · (2013) 09 CAL CK 0119
High Courts13 Sept 2013
Bharat Petroleum Corporation Limited Vs Aarvee Finvest Private Limited
Calcutta High Court · (2013) 4 CALLT 386 : (2014) 1 RCR(Rent) 217 : (2014) 1 WBLR 1023
High Courts13 Sept 2013Allowed
Sri Balkrishna Shroff Vs State of West Bengal and Others
Calcutta High Court · (2013) 09 CAL CK 0092
West Bengal Premises Tenancy Act, 1997 — Section 21, 21(7)
High Courts13 Sept 2013Disposed Off
Council of the Institute of Chartered Accountants of India Vs Manish Kumar Surana
Calcutta High Court · (2014) 221 TAXMAN 495
High Courts13 Sept 2013Dismissed
Biswajit Samanta and Another Vs Avijit Samanta and Another
Calcutta High Court · (2013) 09 CAL CK 0064
High Courts13 Sept 2013Disposed Off
Smt. Bina Banerjee Vs The State of West Bengal and Others
Calcutta High Court · (2013) 09 CAL CK 0053
High Courts13 Sept 2013Allowed
Sri Ashok Bandyopadhaya Vs The State of West Bengal and Others
Calcutta High Court · AIR 2014 Cal 8 : (2013) 4 CALLT 605 : (2013) 5 CHN 333
High Courts13 Sept 2013Allowed
Soharab Gazi and Others Vs The State of West Bengal
Calcutta High Court · (2013) 4 CALLT 500 : (2014) 1 CCR 206
High Courts13 Sept 2013Dismissed
Hanjin Shipping Co. Ltd. Vs A. Tosh and Sons (I) Ltd. and Others
Calcutta High Court · (2013) 4 CHN 698
High Courts12 Sept 2013
Asoke Kumar Bhattacharyya Vs Smt. Manju Bhattacharyya and Others
Calcutta High Court · (2014) 1 WBLR 725
High Courts12 Sept 2013
R.A. International Vs Prateek Plasto Metal (Pvt.) Ltd.
Calcutta High Court · (2014) 1 CALLT 559 : (2013) 4 CALLT 447 : (2014) 184 CompCas 460
High Courts12 Sept 2013Allowed
Pankaj Chatterjee Vs Chhanda Chatterjee
Calcutta High Court · (2013) 5 CHN 32
High Courts12 Sept 2013Allowed
N.L. Basak Vs Managing Committee, Sukchaar Swami Mahadevananda Junior High School
Calcutta High Court · (2014) 1 CHN 482
High Courts12 Sept 2013
Sumermal Surana Vs Premlata Kakrania
Calcutta High Court · (2013) 4 CALLT 552
High Courts11 Sept 2013Dismissed
Prakash Ply Centre Private Limited Vs Minoo H. Hiramanik and Others
Calcutta High Court · (2014) 1 CHN 154
High Courts11 Sept 2013Allowed
Subhojit Dutta Vs Union of India and Others
Calcutta High Court · (2013) 4 CALLT 451
Payment of Gratuity Act, 1972 — Section 4(6), 4(6A)
High Courts11 Sept 2013Allowed
Sunil Kumar Santra Vs Secretary, Finance (Revenue) Dept., Government of West Bengal and Others
Calcutta High Court · (2013) 4 CALLT 477 : (2014) 1 CHN 146 : (2013) LabIC 4564 : (2013) 4 LLN 135
High Courts11 Sept 2013Dismissed
Sri Goutam Ghosh Vs Sri Rajesh Bose and Another
Calcutta High Court · (2013) 09 CAL CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138