High Courts25 Sept 2013Dismissed
M/s. N.M. Dassi and Company Vs Kalidas Basak
Calcutta High Court · (2014) 1 CHN 352
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 650 of 3,203
High Courts25 Sept 2013Disposed Off
Shri Deshbandhu Roy Vs Smt. Susama Banerjee and Others
Calcutta High Court · (2014) 1 CHN 602
High Courts25 Sept 2013Allowed
The Board of Trustees of the Port of Calcutta Vs Pawan Kumar Modi @ Paltan Kumar Modi
Calcutta High Court · (2013) 09 CAL CK 0097
High Courts25 Sept 2013Disposed Off
Sajal Kumar Banerjee Vs Union of India and Others
Calcutta High Court · (2013) 5 CHN 8
High Courts25 Sept 2013Dismissed
Gopal Chakraborty and Others Vs Sk. Rafique Rahaman
Calcutta High Court · (2014) 1 CALLT 68 : (2014) 2 CHN 348
High Courts25 Sept 2013Disposed Off
West Bengal State Electricity Distribution Company Limited Vs Smt. Madhabi Ghosh
Calcutta High Court · (2014) 1 CHN 509
High Courts25 Sept 2013Disposed Off
Miss. Neerja Lal and Another Vs Shrimati Phyllis Ann Vellis and Another
Calcutta High Court · (2014) 2 CHN 420
High Courts25 Sept 2013Dismissed
HDFC Bank Limited Vs Ranjit Kumar Saha and Another
Calcutta High Court · (2013) 4 CALLT 414 : (2014) 2 CHN 76
High Courts24 Sept 2013Allowed
Angshuman Pahari and Others Vs Gautam Chanda and Others
Calcutta High Court · (2013) 09 CAL CK 0096
High Courts24 Sept 2013Allowed
Nilu Shroff Vs Joint Secretary
Calcutta High Court · (2014) 2 WBLR 666
High Courts24 Sept 2013
Porto Maina Maritime Sa Vs Owners and Parties Interested in The Vessel M.V. Gati Majestic
Calcutta High Court · AIR 2014 Cal 47 : (2013) 4 CALLT 512 : (2014) 1 CHN 126 : (2014) 1 WBLR 1003
High Courts24 Sept 2013
Ajit Kumar Bhar Vs Prakash Chandra Surana
Calcutta High Court · (2014) 2 CHN 181 : (2014) 2 WBLR 196
High Courts23 Sept 2013
Uniglobal Papers Pvt. Ltd. Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Calcutta High Court · (2014) 2 CHN 630
High Courts23 Sept 2013
Dipak Kumar Roy Karmakar Vs The State of West Bengal and Others
Calcutta High Court · (2014) 1 WBLR 307
High Courts23 Sept 2013
Hindustan Unilever Ltd. Vs Reckitt Benckiser (India) Ltd. Reckitt Benckiser (India) Ltd. Vs Hindustan Unilever Ltd.
Calcutta High Court · (2014) 2 CHN 1 : (2014) 57 PTC 78
High Courts20 Sept 2013
Tower Infotech Ltd. Vs Union of India
Calcutta High Court · (2013) 122 SCL 261
High Courts20 Sept 2013
Tapan Kumar Mitra and Another Vs Debabrata Mukherjee and Others
Calcutta High Court · (2014) 1 WBLR 685
High Courts20 Sept 2013Dismissed
Basu House Private Limited Vs Indian Overseas Bank
Calcutta High Court · (2014) 1 CHN 619
High Courts20 Sept 2013
Magma Fincorp Ltd. Vs Assistant Director, DGCEI, Kochi
Calcutta High Court · (2014) 1 CHN 697
High Courts19 Sept 2013Allowed
Sankar Majhi Vs Coal India Limited and Others
Calcutta High Court · (2013) 4 CALLT 520 : (2014) 140 FLR 804 : (2014) 1 LLJ 411