High Courts19 Sept 2013Allowed
Bashab Kumar Chatterjee Vs The State of West Bengal and Others
Calcutta High Court · (2014) LabIC 562
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 651 of 3,203
High Courts19 Sept 2013Dismissed
M/s. Polymac Thermaformers Pvt. Ltd. and Another Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 CALLT 486
High Courts19 Sept 2013
Arun Kumar Manna and Others Vs The State of West Bengal and Others
Calcutta High Court · (2014) 1 CALLT 46
High Courts19 Sept 2013
Sukhmani Developers Pvt. Ltd. Vs Ravinder Singh
Calcutta High Court · (2013) 5 CHN 29
High Courts19 Sept 2013
Vinay Kumar Sinha Vs Union of India and Others
Calcutta High Court · (2013) 4 CALLT 253
High Courts19 Sept 2013
Pranab Kumar Bhuyan Vs United Bank of India and Others
Calcutta High Court · (2013) 4 CALLT 428 : (2014) 140 FLR 19 : (2014) LLR 249
High Courts19 Sept 2013Allowed
Sri Sanjeeva Roy Vs Union of India and Others
Calcutta High Court · (2013) 4 CALLT 467
High Courts18 Sept 2013
Ajit Kumar Ghosh Vs State of West Bengal
Calcutta High Court · (2014) 1 CHN 320
High Courts18 Sept 2013
Axes Multi Developers Ltd. Vs State of West Bengal
Calcutta High Court · (2013) 122 SCL 260
High Courts18 Sept 2013Disposed Off
Mahfuz Amed Mollah Vs State of West Bengal and Others
Calcutta High Court · (2014) LabIC 12
High Courts18 Sept 2013Dismissed
Sumana De Vs State of West Bengal
Calcutta High Court · (2014) 2 CALLT 250 : (2013) 5 CHN 15
High Courts18 Sept 2013Allowed
Bulbuli Adhikary Mahanta @ Mamoni Vs State Gour Mahanta Vs State of West Bengal
Calcutta High Court · (2013) 09 CAL CK 0025
High Courts18 Sept 2013Allowed
Kamal Naskar Vs State of West Bengal
Calcutta High Court · (2014) 1 CHN 722
High Courts18 Sept 2013Dismissed
Nur Hossain Laskar Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 446
High Courts17 Sept 2013
Commissioner of Central Excise, Calcutta-IO Vs M/s. Black Diamond Beverage Ltd. and Another
Calcutta High Court · (2013) 4 CALLT 635 : (2014) 1 CHN 77 : (2014) 307 ELT 679
High Courts17 Sept 2013
Sri Madhusudan Manna Vs Smt. Sandhya Dey and Others
Calcutta High Court · (2014) 1 WBLR 966
High Courts17 Sept 2013
Bappaditya Mukherjee and Another Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 CALLT 397 : (2014) 1 WBLR 1014
High Courts17 Sept 2013Disposed Off
Shree Apartment Flat Owners Association Vs State
Calcutta High Court · (2013) 5 CHN 5
High Courts17 Sept 2013Allowed
Steel Authority of India Ltd. and Others Vs Sukanta Sen and Others
Calcutta High Court · (2014) 2 CALLT 282 : (2014) 2 CHN 214 : (2014) 140 FLR 407 : (2013) 4 LLJ 592 : (2014) 1 WBLR 927
High Courts17 Sept 2013
MPS Greenery Developers Limited and Another Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 CALLT 340 : (2013) 5 CHN 466 : (2014) 1 WBLR 1019