High Courts27 Sept 2013Dismissed
Chitta Ranjan Ghosh Vs UCO Bank and Others
Calcutta High Court · (2013) 4 CALLT 347 : (2014) 1 CHN 693 : (2014) 2 WBLR 541
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 649 of 3,203
High Courts27 Sept 2013
Legjin Tshering Vs Rinchen Chapkhanwalla
Calcutta High Court · (2014) 2 CHN 318
High Courts27 Sept 2013Partly Allowed
Raj Kumar Das @ Buro Vs The State of West Bengal
Calcutta High Court · (2013) 09 CAL CK 0099
High Courts27 Sept 2013Disposed Off
Anjuman Ara Vs Sahida Khatoon
Calcutta High Court · (2014) 1 CHN 703
High Courts27 Sept 2013Disposed Off
Sri Pawan Kumar Agarwal and Another Vs The State of West Bengal and Others
Calcutta High Court · (2014) 1 CALLT 239 : (2014) 1 CHN 83
High Courts27 Sept 2013Allowed
Manjeet Gaba Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 612
High Courts27 Sept 2013Dismissed
Asha Audio Co. and Another Vs Om Prakash Sonik The Indian Performing Right Society Ltd. Vs Asha Audio Co. and Others
Calcutta High Court · (2014) 1 CHN 99 : (2014) 57 PTC 354
High Courts27 Sept 2013
The Managing Committee of Duba Khoksan Bairdangi K.R. High School Vs The State of West Bengal and Others
Calcutta High Court · (2014) 1 CALLT 27 : (2014) 2 CHN 93 : (2014) 141 FLR 340
High Courts27 Sept 2013Allowed
Indian Drug Manufacturers Association and Others Vs The State of West Bengal and Others
Calcutta High Court · (2013) 5 CHN 36 : (2014) 140 FLR 419 : (2013) 4 LLJ 543
High Courts26 Sept 2013Dismissed
M/s. Diopharma Vs Sri Rabindra Nath Sadhukhan and Another
Calcutta High Court · (2013) 4 CALLT 643 : (2013) 5 CHN 650
High Courts26 Sept 2013
Elite Press Vs Siddharth Vinay Kumar Kantilal Shah
Calcutta High Court · (2014) 1 CHN 417
High Courts26 Sept 2013Disposed Off
Haradhan Malik Vs Biswanath Malik and Others
Calcutta High Court · (2013) 4 CALLT 491 : (2013) 5 CHN 569
High Courts26 Sept 2013Dismissed
Basanti Mondal and Others Vs Srikanta Mondal
Calcutta High Court · (2014) 2 CHN 314
High Courts26 Sept 2013Disposed Off
Sri Kartick Raha and Others Vs Sri Sanjeeb Kumar Dey @ Sri Sanjeeb Dey and Others
Calcutta High Court · (2013) 09 CAL CK 0085
High Courts26 Sept 2013Dismissed
Smt. Indira Chunder Vs Laxmi Charan Law and Others
Calcutta High Court · (2013) 09 CAL CK 0077
High Courts26 Sept 2013Dismissed
Gopal Das Vs Ajoy Mukherjee and Another
Calcutta High Court · (2014) 1 CHN 584
High Courts26 Sept 2013Allowed
Sri Sukumar Bhattacharya Vs Smt. Renuka Hazra and Others
Calcutta High Court · (2013) 09 CAL CK 0055
High Courts26 Sept 2013Dismissed
Purnendu Bagani Vs State of West Bengal and Another
Calcutta High Court · (2013) 4 CALLT 401
High Courts26 Sept 2013Disposed Off
Rajesh Dhanuka Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 341