High Courts22 Aug 2013Disposed Off
Raju Naskar Vs State of West Bengal
Calcutta High Court · (2014) 1 CHN 654
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 656 of 3,203
High Courts22 Aug 2013Dismissed
Sri Vijay Kumar Swaika Vs Sri Vineet Kumar Swaika
Calcutta High Court · (2013) 08 CAL CK 0070
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts22 Aug 2013Dismissed
Alian Fishermen Co-operative Society Ltd. Vs State of West Bengal
Calcutta High Court · (2014) 1 CHN 750
High Courts22 Aug 2013Dismissed
Vijay Kumar Swaika Vs Vineet Kumar Swaika and Another
Calcutta High Court · (2013) 08 CAL CK 0028
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 7, 151
High Courts22 Aug 2013Disposed Off
Sri Achinta Roy @ Achinta Kumar Roy Ghatak Chowdhury and Others Vs The State of West Bengal and Another
Calcutta High Court · (2014) 1 CHN 60
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 115Constitution of India, 1950 — Article 227Enemy Property Act, 1968 — Section 9
High Courts22 Aug 2013Allowed
Monchop Ali Mondal @ Monsuf Ali Mondal @ Munsef Ali Mondal Vs Ayub Ali Molla and Another
Calcutta High Court · (2014) 1 CHN 261
Constitution of India, 1950 — Article 227West Bengal Land Reforms Act, 1955 — Section 14M, 14T, 14T(1), 14X, 14Y
High Courts22 Aug 2013
Steel Authority of India Limited Vs Ram Krishan Kulwant Rai and Others
Calcutta High Court · (2014) 1 CHN 493
High Courts21 Aug 2013Dismissed
Chandan Banik Vs Suparna Ganguly Bagchi and Others
Calcutta High Court · (2014) 1 CHN 622
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227Consumer Protection Act, 1986 — Section 13, 13(4), 17, 17(1), 19
High Courts21 Aug 2013Disposed Off
Sri Bimal Saha Vs Sri Mriganka Chowdhury
Calcutta High Court · (2013) 08 CAL CK 0051
Transfer of Property Act, 1882 — Section 108(m)(o)(p)
High Courts21 Aug 2013
Mr. Ligusri Jeoquim Menezes Vs Shriram Insight Share Brokers Ltd.
Calcutta High Court · (2014) 1 WBLR 719
High Courts20 Aug 2013
Sarda Energy and Minerals Limited Vs W.B. Power Development Corporation Ltd.
Calcutta High Court · (2014) 1 CHN 378
High Courts20 Aug 2013Dismissed
Shri Arabinda Sinha Vs Sri Amitava Sinha and Others
Calcutta High Court · (2014) 1 CHN 257
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 85
High Courts20 Aug 2013Dismissed
Swadesh Mondal Vs Dipti Mondal
Calcutta High Court · (2014) 2 CHN 575
High Courts20 Aug 2013
Rakhal Chandra Das and Others Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 CALLT 330
West Bengal School Service Commission Act, 1997 — Section 9
High Courts16 Aug 2013
Director of Income Tax (International Taxation) Vs Maersk Line UK Ltd.
Calcutta High Court · (2014) 223 TAXMAN 358
High Courts16 Aug 2013
Ganesh Commercial Co. Ltd. and Others Vs Arun Kumar Mohata
Calcutta High Court · (2013) 116 CLA 337 : (2013) 180 CompCas 1 : (2013) 4 CompLJ 404 : (2014) 125 SCL 118
High Courts16 Aug 2013Partly Allowed
Prova Banerjee and Others Vs The State of West Bengal
Calcutta High Court · (2013) 3 CALLT 499 : (2014) 1 DMC 387
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 106, 113A, 8Penal Code, 1860 (IPC) — Section 107, 306, 498, 498A
High Courts16 Aug 2013Partly Allowed
Monotosh Kanti Das Vs Union of India and Others
Calcutta High Court · (2013) 4 CALLT 71 : (2014) 141 FLR 141
High Courts16 Aug 2013Partly Allowed
Prova Banerjee ant Ors. Vs The State of West Bengal
Calcutta High Court · (2013) 08 CAL CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 106, 113A, 8Penal Code, 1860 (IPC) — Section 107, 306, 498, 498A