COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 659 of 3,203

High Courts02 Aug 2013Allowed

Smt. Bithi Das and Others Vs Sri Debabrata Majumdar and Others

Calcutta High Court · AIR 2014 Cal 141 : (2014) 1 CHN 50

Civil Procedure Code, 1908 (CPC) — Section 2Consumer Protection Act, 1986 — Section 25West Bengal Building (regulation Of Promotion Of Construction And Transfer By Promoters) Act, 1993 — Section 12A, 5, 6

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High Courts02 Aug 2013Allowed

Krishnapada Dutta Vs The State of West Bengal

Calcutta High Court · (2013) 4 CALLT 473 : (2014) 2 Crimes 230

Penal Code, 1860 (IPC) — Section 395, 397, 412

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High Courts02 Aug 2013

Om Prakash Jhunjhunwala and Others Vs UCO Bank and Another

Calcutta High Court · (2014) 2 BC 133 : (2013) 4 CALLT 192 : (2014) 2 WBLR 864

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High Courts02 Aug 2013

M.D. Enterprise Vs Whirlpool of India Ltd.

Calcutta High Court · (2013) 5 CHN 43 : (2014) 2 WBLR 151

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High Courts02 Aug 2013

State of West Bengal and Others Vs Arup Kumar Ganguly and Others

Calcutta High Court · (2013) 5 CHN 87 : (2014) 1 WBLR 975

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High Courts01 Aug 2013

Balaram Ghosh Vs Sharda Devi

Calcutta High Court · (2014) 1 CHN 269

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High Courts01 Aug 2013Disposed Off

Ujjwal Kanti Pandit Vs Tea Board

Calcutta High Court · (2014) 2 CHN 91

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High Courts01 Aug 2013

Ashoke Kumar Nath Vs Union of India and Others

Calcutta High Court · AIR 2013 Cal 247 : (2013) 4 WBLR 872

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High Courts01 Aug 2013

Smt. Bibha Manna @ Baby Manna and Others Vs The New India assurance Co. Ltd. and Another

Calcutta High Court · (2014) 1 ACC 928 : (2014) 1 WBLR 734

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High Courts31 Jul 2013Allowed

Budge Budge College and Another Vs Union of India and Others

Calcutta High Court · (2013) 4 CALLT 593 : (2013) 5 CHN 634 : (2014) 140 FLR 807

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High Courts31 Jul 2013

Payal Barat Vs Sarmila Sen

Calcutta High Court · (2014) 2 CHN 340

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High Courts31 Jul 2013Allowed

Amal Ghosh and Others Vs The State of West Bengal

Calcutta High Court · (2013) 07 CAL CK 0079

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 498A

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High Courts31 Jul 2013Dismissed

Indumati Maity and Another Vs Priyabrata Maity and Another

Calcutta High Court · (2013) 07 CAL CK 0057

Constitution of India, 1950 — Article 227

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High Courts30 Jul 2013Allowed

Barun Kumar Sasmal Vs The State of West Bengal and Others

Calcutta High Court · (2013) 4 CALLT 187 : (2014) 1 CHN 712

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High Courts30 Jul 2013

Kalyan Kumar Ghosh Vs State

Calcutta High Court · (2014) 1 CHN 389

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High Courts30 Jul 2013Disposed Off

Santana Barman Vs State of West Bengal

Calcutta High Court · (2014) 2 CHN 99

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High Courts30 Jul 2013Dismissed

United Industrial Bank Austhayee Adhasthan (DRP) Karmachari Samity Vs Union of India and Others

Calcutta High Court · (2013) 3 CALLT 636 : (2013) 4 CHN 482

Banking Regulation Act, 1949 — Section 45Constitution of India, 1950 — Article 12, 14Industrial Disputes Act, 1947 — Section 10

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High Courts30 Jul 2013Dismissed

Prabhu Dayal Lohia Vs Shankar Lal Fateh Chandak and Others

Calcutta High Court · (2013) 4 CHN 410

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 6 Rule 1

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High Courts30 Jul 2013Dismissed

Om Prakash Agarwal Vs Bharat Petroleum Corporation Ltd. and Another

Calcutta High Court · (2013) 07 CAL CK 0041

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 5

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High Courts30 Jul 2013Disposed Off

M.K. Enterprises Vs The State of West Bengal

Calcutta High Court · (2014) 2 WBLR 546

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