High Courts24 Jul 2013
M/s. Auroma Coke Ltd. and Another Vs Coal India Ltd. and Others
Calcutta High Court · (2014) 2 WBLR 163
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 661 of 3,203
High Courts24 Jul 2013Disposed Off
Universal Paper Mills Ltd. Vs Commr. of Central Excise
Calcutta High Court · (2014) 306 ELT 395
High Courts24 Jul 2013
Sufal Mondal Alias Subal and Another Vs State of West Bengal
Calcutta High Court · (2013) 3 CALLT 420
High Courts24 Jul 2013Allowed
Gloster Limited and Another Vs State of West Bengal and Others
Calcutta High Court · (2013) 4 CALLT 27 : (2013) 4 CHN 488 : (2014) 140 FLR 255 : (2014) 1 LLN 88
High Courts24 Jul 2013Allowed
Ratan Chandra Das Adhikari Vs State of West Bengal
Calcutta High Court · (2013) 4 CHN 522
High Courts24 Jul 2013
Steel Authority of India Ltd. Vs Commissioner of C. Ex.
Calcutta High Court · (2014) 302 ELT 348
High Courts24 Jul 2013
Stadmed Private Ltd. Vs Intellectual Property Appellate Board
Calcutta High Court · (2014) 1 CHN 158
High Courts24 Jul 2013
Kripa Nath Ganguly and Dibanath Ganguly Vs The State of West Bengal
Calcutta High Court · (2013) 3 CALLT 622 : (2014) 1 DMC 26
High Courts24 Jul 2013
Artee Overseas Pvt. Ltd. Vs Union of India
Calcutta High Court · (2013) 4 CHN 667
High Courts23 Jul 2013Dismissed
M/s. Rose Valley Real Estate and Construction Ltd. and Another Vs Union of India and Others
Calcutta High Court · (2013) 3 CALLT 513 : (2013) 5 CHN 165 : (2014) 184 CompCas 102 : (2014) 3 CompLJ 138 : (2013) 4 WBLR 482
Chit Funds Act, 1982 — Section 2Companies Act, 1956 — Section 58A, 620AConstitution of India, 1950 — Article 13, 13(1), 132(1), 136, 14
High Courts23 Jul 2013
Basistha Muni Ojha Vs State
Calcutta High Court · (2013) 4 CHN 592 : (2014) 1 WBLR 978
West Bengal Schools (Control of Expenditure) Act, 2005 — Section 14
High Courts23 Jul 2013Disposed Off
Anadi Prasad Mahato Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 103
High Courts23 Jul 2013Dismissed
Sri Amal Kundu Vs Sri Sunil Kundu and Others
Calcutta High Court · (2014) 1 CHN 57 : (2014) 2 WBLR 189
High Courts23 Jul 2013
Chobban Mallick Vs State of W. Ben.
Calcutta High Court · (2013) 3 CHN 704 : (2014) 2 RCR(Criminal) 781
High Courts23 Jul 2013
Shyamal Pramanik Vs The State of West Bengal
Calcutta High Court · (2013) 4 CALLT 440 : (2014) 1 DMC 564
High Courts23 Jul 2013
Rose Valley Real Estate and Construction Ltd. Vs Union of India
Calcutta High Court · (2014) 121 CLA 122
High Courts23 Jul 2013
Smt. Shibani Rakshit and Others Vs Krishna Kumar Banerjee
Calcutta High Court · (2014) 2 WBLR 231
High Courts23 Jul 2013
Chittaranjan Locomotive Works Vs Union of India
Calcutta High Court · (2014) 306 ELT 317
High Courts22 Jul 2013
Jyotsna Pattanayak Vs State of West Bengal and Others
Calcutta High Court · (2013) 07 CAL CK 0137