High Courts12 Jul 2013Dismissed
Tarulata Mondal Vs State of West Bengal and Others
Calcutta High Court · (2013) CriLJ 3882
Criminal Procedure Code, 1973 (CrPC) — Section 340, 341Penal Code, 1860 (IPC) — Section 193
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 664 of 3,203
High Courts12 Jul 2013
The Competent Authority and Administrator and Another Vs Manilal Jalan and Another Sobha Devi Jalan and Others Vs The Competent Authority and Administrator and Others
Calcutta High Court · (2013) 3 CALLT 572 : (2013) 4 CHN 643 : (2013) 3 WBLR 757
High Courts11 Jul 2013Dismissed
Sri Arup Kumar Atta Vs Sri Susanta Kumar Ghosh
Calcutta High Court · (2014) 2 WBLR 598
Limitation Act, 1963 — Section 5West Bengal Premises Tenancy Act, 1997 — Section 7(1), 7(2), 7(3)
High Courts11 Jul 2013Dismissed
Rashmi Metaliks Ltd. and Another Vs K.M.D.A. and Others
Calcutta High Court · (2013) 07 CAL CK 0059
High Courts11 Jul 2013
Sri Kedar Nath Yadav Vs State of West Bengal and Others
Calcutta High Court · (2013) 3 WBLR 779
High Courts11 Jul 2013Disposed Off
Ratna Mondal (Smt.) and Others Vs Oriental Insurance Co. Ltd. and Another
Calcutta High Court · (2014) 1 ACC 255 : (2014) ACJ 1158
High Courts11 Jul 2013
New India Assurance Co. Ltd. Vs Renuka Laha
Calcutta High Court · (2014) 3 ACC 677 : (2014) ACJ 944 : (2014) 1 CHN 470
High Courts10 Jul 2013Allowed
Sk. Sabrati alias Sk. Lulu. Vs Sk. Sabiruddin alias Bhaddu and Another
Calcutta High Court · (2014) 1 WBLR 946
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 104, Order 21 Rule 21, Order 21 Rule 97, 47
High Courts09 Jul 2013
Amit Das and Others Vs The State of West Bengal and Another
Calcutta High Court · (2013) 07 CAL CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 120B, 404, 406, 420, 449
High Courts09 Jul 2013Allowed
Enamul Khan @ Enanul Khan Vs Union of India and Others
Calcutta High Court · (2014) 2 WBLR 206
High Courts09 Jul 2013
Haleshwar Mahato Vs State of West Bengal and Others
Calcutta High Court · (2013) 3 WBLR 774
High Courts09 Jul 2013
Ramel Industries Ltd. Vs State of West Bengal
Calcutta High Court · (2013) 122 SCL 258
High Courts08 Jul 2013
In Re: Heritage Housing Finance Ltd. and Others
Calcutta High Court · (2014) 118 CLA 429 : (2014) 182 CompCas 247 : (2014) 124 SCL 319
High Courts08 Jul 2013Disposed Off
Gouranga Chatterjee Vs State of West Bengal
Calcutta High Court · (2013) 4 CHN 497
High Courts08 Jul 2013Dismissed
Mahasin Ali @ Bangru Vs The State of West Bengal
Calcutta High Court · (2013) 07 CAL CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 489A, 489B, 489C
High Courts08 Jul 2013
Hindusthan Charity Trust Vs Regional Provident Fund Commissioner II Employees Provident Fund Organization
Calcutta High Court · (2014) 2 CHN 720
High Courts08 Jul 2013
Smt. Kalyani Mukherjee and Another Vs State of West Bengal and Others
Calcutta High Court · (2013) 3 WBLR 639
High Courts05 Jul 2013Dismissed
Kamala Banerjee and Another Vs Union of India and Others
Calcutta High Court · (2013) 4 CHN 518 : (2013) 139 FLR 642 : (2013) 4 LLJ 239
Administrator Generals Act, 1963 — Section 29, 31, 32