High Courts01 Jul 2013Dismissed
Hindusthan National Glass and Industries Ltd. Vs Reserve Bank of India
Calcutta High Court · (2014) 1 CHN 357
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 666 of 3,203
High Courts01 Jul 2013
Asha Audio Company and Another Vs Om Prakash Sonik and Others
Calcutta High Court · (2013) 55 PTC 240
High Courts01 Jul 2013Disposed Off
Sipra Kabiraj Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 WBLR 886
High Courts01 Jul 2013
Creed Engineers Pvt. Ltd. Vs Eastern Railways
Calcutta High Court · (2013) 4 CHN 662
High Courts28 Jun 2013Dismissed
Jhalda Satyabhama Vidyapith and Others Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 WBLR 860
High Courts28 Jun 2013
The Governing Body of Eastern Dooars B-Ed Training College and Another Vs The University of North Bengal and Others
Calcutta High Court · (2013) 06 CAL CK 0062
National Council for Teacher Education Act, 1993 — Section 14, 14(3), 14(6), 17, 17(1)
High Courts28 Jun 2013Disposed Off
Chhaya Sarkar and Another Vs Oriental Insurance Co. Ltd. and Another
Calcutta High Court · (2014) 1 ACC 293 : (2014) ACJ 1473
Motor Vehicles Act, 1988 — Section 163A
High Courts28 Jun 2013
State Bank of India and Others Vs Bimalendu Chattopadhyay Bimalendu Chattopadhyay Vs State Bank of India and Others
Calcutta High Court · (2013) 3 CALLT 608 : (2014) 2 CHN 424 : (2013) LabIC 4558
High Courts28 Jun 2013Disposed Off
Md. Kuddus Vs Assistant Provident Fund Commissioner (Pension) and Others
Calcutta High Court · (2013) 139 FLR 861
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 6A
High Courts28 Jun 2013Allowed
Ajoy Kumar Das Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 WBLR 608
High Courts28 Jun 2013
Soumendra Nath Sen Vs The State of West Bengal and Others
Calcutta High Court · (2014) 1 CHN 360
High Courts28 Jun 2013Allowed
Arunava Konar Vs State of West Bengal and Others
Calcutta High Court · (2013) 06 CAL CK 0026
Constitution of India, 1950 — Article 14
High Courts28 Jun 2013
Assam Carbon Products Ltd. Vs State of West Bengal and Others
Calcutta High Court · (2013) 5 CHN 51 : (2013) 139 FLR 16 : (2013) 5 LLN 502 : (2013) LLR 1218
High Courts27 Jun 2013
Loknath Hansda Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 WBLR 949
High Courts27 Jun 2013Dismissed
Sarajit Biswas Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 WBLR 888
High Courts27 Jun 2013Dismissed
Bedana Sur Vs Nirod Chandra Seal
Calcutta High Court · (2013) 4 CHN 594
High Courts27 Jun 2013Dismissed
Sri Amar Nath Bose and Another Vs Smt. Gouri Nag
Calcutta High Court · (2013) 4 CHN 339
High Courts27 Jun 2013Dismissed
Keshav Prasad Gupta Vs Shyam Sundar Agarwala and Others
Calcutta High Court · (2013) 4 CHN 333
High Courts27 Jun 2013Dismissed
M/s. Vindhya Projects Pvt. Ltd. Vs Sri Alok Kumar Basu and Others
Calcutta High Court · (2013) 4 CHN 360 : (2014) 1 WBLR 961
High Courts27 Jun 2013Disposed Off
Bipak Munda Vs The State of West Bengal
Calcutta High Court · (2014) 1 CHN 289
Criminal Procedure Code, 1973 (CrPC) — Section 313, 464Penal Code, 1860 (IPC) — Section 302