High Courts26 Apr 2013
Bharat Sanchar Nigam Ltd. Vs Commissioner of Central Excise and Service Tax
Calcutta High Court · (2013) 4 WBLR 137
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 673 of 3,203
High Courts26 Apr 2013
Khagendranath Sen Vs State of West Bengal and Others
Calcutta High Court · (2013) 04 CAL CK 0092
High Courts26 Apr 2013
Bharat Sanchar Nigam Ltd. Vs Commr. of C. Ex. and Service Tax, Siliguri
Calcutta High Court · (2014) 300 ELT 367
High Courts26 Apr 2013
Sarit Kumar Sarkar Vs State of West Bengal
Calcutta High Court · (2014) 1 CHN 388
High Courts26 Apr 2013Allowed
Sri. Goutam Basu Vs The State of West Bengal and Others
Calcutta High Court · (2013) 138 FLR 871 : (2013) LLR 938
Constitution of India, 1950 — Article 226
High Courts25 Apr 2013
Smt. Usha Rani Dutta and Another Vs The State of West Bengal and Others
Calcutta High Court · (2013) 04 CAL CK 0090
High Courts25 Apr 2013
M/s. Jaidka Motor Co. Ltd. and Another Vs State of West Bengal and Others
Calcutta High Court · (2013) 04 CAL CK 0041
High Courts25 Apr 2013
Sirajul Haque Mondal Vs The State of West Bengal
Calcutta High Court · (2013) 3 CHN 243
High Courts24 Apr 2013Allowed
Banamali Badyakar Vs The State of West Bengal and Others
Calcutta High Court · (2013) 2 CALLT 448 : (2013) 4 WBLR 904
High Courts24 Apr 2013
The Commissioner of Income Tax, Kol-III, Kol. Vs Rajarani Exports Pvt. Ltd.
Calcutta High Court · (2013) 262 CTR 92 : (2014) 361 ITR 152 : (2013) 217 TAXMAN 84
High Courts24 Apr 2013
Union of India Vs M/s. Ashoke Tubewell
Calcutta High Court · (2013) 3 WBLR 658
High Courts23 Apr 2013Disposed Off
Project Engineering Construction Vs Hindustan Steel Works Construction Ltd.
Calcutta High Court · (2013) 4 CHN 23
High Courts23 Apr 2013Disposed Off
Arunangshu Chakraborty Vs Bidhannagar Municipality and Others
Calcutta High Court · (2013) 2 CALLT 700 : (2013) 4 CHN 603 : (2014) 1 WBLR 270 : (2013) 3 WBLR 824
Arbitration and Conciliation Act, 1996 — Section 11, 9Constitution of India, 1950 — Article 14, 21West Bengal Municipal Act, 1993 — Section 12(3), 75, 80
High Courts23 Apr 2013
Vishnu Engineering Corporation Vs Kolkata Port Trust
Calcutta High Court · (2013) 3 CHN 185
High Courts23 Apr 2013
Sisir Kumar Mukherjee Vs State and Others
Calcutta High Court · (2013) 4 WBLR 567
High Courts23 Apr 2013
Kamini Kapoor Vs Punjab National Bank
Calcutta High Court · AIR 2013 Cal 206 : (2013) 4 CHN 32