High Courts25 Feb 2013
Alauddin Vs The State of West Bengal and Others
Calcutta High Court · (2013) 3 WBLR 315
West Bengal Board of Secondary Education Act, 1963 — Section 22(3)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 682 of 3,203
High Courts25 Feb 2013Dismissed
Subodh Mitra Vs Union of India
Calcutta High Court · (2013) 2 CHN 609 : (2013) LabIC 3980
Visva Bharati Act, 1951 — Section 27(j)
High Courts22 Feb 2013Allowed
Humayun Mia and Others Vs The State of West Bengal
Calcutta High Court · (2013) 2 CALLT 71
Criminal Procedure Code, 1973 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts22 Feb 2013
Sreejaya Bhattacharjee Godfrey and Another Vs Sreejaya Tea and Industries (P.) Ltd. and Others
Calcutta High Court · (2013) 2 CALLT 371 : (2013) 115 CLA 109 : (2013) 119 SCL 344
Companies Act, 1956 — Section 167, 186, 252(2), 255(2), 260
High Courts22 Feb 2013
Sabyasachi Chatterjee Vs Prasad Chatterjee and Others Gopal Das Bagri Vs Brij Mohan Benani and Another
Calcutta High Court · AIR 2013 Cal 231 : (2013) 2 CALLT 118 : (2013) 2 CHN 142 : (2013) 4 CTC 657 : (2013) 2 WBLR 522
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 33, Order 43 Rule 1, Order 43 Rule 1(r)Constitution of India, 1950 — Article 226, 227Trusts Act, 1882 — Section 73, 74
High Courts22 Feb 2013Allowed
Durgapur Project Ltd. and Others Vs Kumari Purnima Bhui and Others
Calcutta High Court · (2013) 2 CALLT 463 : (2013) 2 CHN 574 : (2013) LabIC 3804 : (2013) 2 WBLR 559
Constitution of India, 1950 — Article 14, 15, 15(3)
High Courts22 Feb 2013Dismissed
Raju Halder and Another Vs State of West Bengal
Calcutta High Court · (2013) 2 CALLT 363 : (2013) 3 DMC 399
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
High Courts22 Feb 2013Allowed
Gopal Pal and Another Vs The State of West Bengal
Calcutta High Court · (2013) 2 CALLT 263 : (2013) 3 DMC 580
Penal Code, 1860 (IPC) — Section 307, 326, 498A
High Courts22 Feb 2013Dismissed
Manish Kumar Vs Manish Sharma
Calcutta High Court · (2013) 3 BC 323 : (2013) 2 CALLT 1 : (2013) 5 CHN 282
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 138, 178(d), 397, 399
High Courts22 Feb 2013
Sri Bitan Kayal and Others Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 WBLR 881
High Courts21 Feb 2013
Subimal Chatterjee Vs Saraswati Bardhan
Calcutta High Court · (2013) 2 CHN 272
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Stamp Act, 1899 — Section 36
High Courts21 Feb 2013Dismissed
Javed Akhtar Vs Dibyendu Sekhor Lahiri
Calcutta High Court · (2013) 2 CALLT 220 : (2013) 2 CHN 222 : (2013) 2 WBLR 201
Constitution of India, 1950 — Article 227Copyright Act, 1957 — Section 33(4), 9
High Courts20 Feb 2013Dismissed
Bharat Das Vs State of West Bengal and Others
Calcutta High Court · (2013) 3 CALLT 187 : (2013) 3 CHN 565 : (2013) 4 WBLR 144
Constitution of India, 1950 — Article 226West Bengal Panchayat Act, 1973 — Section 153, 165, 212
High Courts20 Feb 2013
Narayan Chandra Paul Vs Union of India and Others
Calcutta High Court · (2013) 137 FLR 820 : (2013) LLR 589
Constitution of India, 1950 — Article 226
High Courts19 Feb 2013
Commissioner of Income Tax Vs RKBK Fiscal Services (P) Ltd.
Calcutta High Court · (2013) 2 CALLT 452 : (2013) 259 CTR 275 : (2013) 358 ITR 228
Income Tax Act, 1961 — Section 263
High Courts19 Feb 2013Dismissed
Dr. Akbar Ali Khan Vs Union of India and Others
Calcutta High Court · (2013) 2 CALLT 13
Constitution of India, 1950 — Article 226
High Courts18 Feb 2013
M/s. Cooke and Kelvey Properties Pvt. Ltd. Vs United Bank of India
Calcutta High Court · (2013) 1 CALLT 617
Transfer of Property Act, 1882 — Section 17(4A)
High Courts18 Feb 2013Dismissed
Prabir Roy Chowdhury Vs AGR Plantations Private Limited AGR Plantations Private Limited Vs Khem Chand Dhingra
Calcutta High Court · (2013) 2 CHN 485
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 23 Rule 3, 47Companies Act, 1956 — Section 293Contract Act, 1872 — Section 52
High Courts18 Feb 2013
Ruby General Hospital Limited Vs Sarkar Soumitra and Company
Calcutta High Court · (2013) 3 CHN 634
High Courts14 Feb 2013
Mofijul Haque and Another Vs Union of India and Others
Calcutta High Court · (2013) 2 CALLT 186 : (2013) 2 WBLR 577
Constitution of India, 1950 — Article 19, 19(1), 21, 226