High Courts31 Jan 2013Allowed
Narayan Chandra Das Vs State of West Bengal
Calcutta High Court · (2013) 2 CHN 440
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 686 of 3,203
High Courts31 Jan 2013
Tapan Kumar Banerjee Vs Aparna Debi Netai Chatterjee Vs Tapan Kumar Banerjee
Calcutta High Court · (2013) 2 CALLT 103 : (2013) 2 CHN 427
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)Transfer of Property Act, 1882 — Section 44
High Courts31 Jan 2013Allowed
Suprakas Sahu Vs The State of West Bengal and Others
Calcutta High Court · (2013) 5 CHN 275 : (2013) 2 WBLR 305
Constitution of India, 1950 — Article 226
High Courts31 Jan 2013
Dunlop India Limited Vs E.V. Mathai and Sons
Calcutta High Court · (2013) 2 CALLT 150
Companies Act, 1956 — Section 397, 398, 441(2), 447, 450Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 22A, 3(1)(ga)
High Courts30 Jan 2013Disposed Off
Ashim Kumar Adgiri Vs State of West Bengal
Calcutta High Court · (2013) 2 CHN 568
High Courts30 Jan 2013
Braja Gopal Maity Vs Narendra Nath Bera
Calcutta High Court · (2013) 2 CHN 477
Constitution of India, 1950 — Article 141West Bengal Land Reforms Act, 1955 — Section 54, 9
High Courts30 Jan 2013
Fatema Bibi and Another Vs Oriental Insurance Co. Ltd. and Another
Calcutta High Court · (2013) 3 ACC 236 : (2013) ACJ 2269
High Courts30 Jan 2013Allowed
Indian Oil Corporation Limited Vs Union of India
Calcutta High Court · (2013) 2 CHN 662 : (2013) 3 WBLR 158
Essential Commodities Act, 1955 — Section 2(q), 3, 7
High Courts30 Jan 2013Allowed
Provas Mondal Vs The State of West Bengal and Others
Calcutta High Court · (2013) 1 CALLT 649
High Courts29 Jan 2013Disposed Off
Shukeshwari Roy and Others Vs National Insurance Company Ltd. and Another
Calcutta High Court · (2013) 4 WBLR 868
High Courts29 Jan 2013Dismissed
Smt. Amrita Mukhopadhyay Vs Subrata Mukhopadhyay and Others
Calcutta High Court · (2013) 01 CAL CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 406
High Courts29 Jan 2013
Shyamal Kumar Basu @ Shyamal Bose @ Shyamal Basu Vs Rabindra Chandra Dhar
Calcutta High Court · (2013) 2 JCC 142
Criminal Procedure Code, 1973 (CrPC) — Section 357, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 Jan 2013Disposed Off
Amal Banerjee Vs Sanjib Kumar Dey
Calcutta High Court · (2013) 2 CHN 368
Constitution of India, 1950 — Article 227West Bengal Court Fees Act, 1970 — Section 11, 6, 7, 7(iv)(b), 7(iv)(c)
High Courts29 Jan 2013Disposed Off
Ashok Dutta Vs Archana Jash
Calcutta High Court · (2013) 2 CHN 559
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8Constitution of India, 1950 — Article 227
High Courts28 Jan 2013Dismissed
Dr. Titil Datta Samanta Vs The State of West Bengal and Others
Calcutta High Court · (2013) 01 CAL CK 0072
High Courts28 Jan 2013Allowed
Md. Masum Ali Vs Md. Sayeed
Calcutta High Court · (2013) 1 CALLT 556 : (2013) 2 CHN 197
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts28 Jan 2013
The State of West Bengal and Others Vs Gautam Kumar Acharjee
Calcutta High Court · (2013) 3 WBLR 168
Constitution of India, 1950 — Article 226
High Courts28 Jan 2013Allowed
Renuka Sen and Another Vs Jagdish Pandey and Another
Calcutta High Court · (2013) 3 ACC 216 : (2013) ACJ 2670
High Courts28 Jan 2013Disposed Off
In Re. Sushil Kumar Behati
Calcutta High Court · (2013) ALLMR(Cri) 268 : (2014) 2 BC 185