High Courts17 Jan 2013
Jogeswar Bhattacharya and Another Vs The Bhatpara Municipality and Others
Calcutta High Court · (2013) 01 CAL CK 0063
Constitution of India, 1950 — Article 220, 226West Bengal Municipal Act, 1993 — Section 220
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 688 of 3,203
High Courts17 Jan 2013Allowed
Sri Shri Hari Patra Vs State of West Bengal and Others
Calcutta High Court · (2013) 2 CHN 378
West Bengal Estates Acquisition Act, 1953 — Section 10(2), 4, 5, 6, 6(1)
High Courts17 Jan 2013
Stewarts and Lloyds of India Limited Vs CESTAT
Calcutta High Court · (2013) 294 ELT 25
High Courts17 Jan 2013
Coal India Limited Vs Gajraj Chemicals
Calcutta High Court · (2013) 01 CAL CK 0047
High Courts16 Jan 2013
Bagri Impex (P.) Ltd. Vs Assistant Commissioner of Income Tax
Calcutta High Court · (2013) 259 CTR 553 : (2013) 214 TAXMAN 305
Income Tax Act, 1961 — Section 2(47), 2(47)(v), 48, 50C, 50C(1)
High Courts16 Jan 2013
Sk. Mahammad Ali Vs Chairman, Burdwan Municipality and Others
Calcutta High Court · (2013) 01 CAL CK 0049
Constitution of India, 1950 — Article 226
High Courts16 Jan 2013Dismissed
Himalaya Optico Vs Kolkata Municipal Corporation
Calcutta High Court · (2013) 1 CHN 554
Calcutta Municipal Corporation Act, 1980 — Section 411
High Courts16 Jan 2013Dismissed
Coal India Limited Vs Apeejay House Private Ltd.
Calcutta High Court · AIR 2013 Cal 66
Court Fees Act, 1870 — Section 7General Clauses Act, 1897 — Section 6(c), 8Transfer of Property Act, 1882 — Section 106, 8
High Courts16 Jan 2013
Smt. Jolly Chakraborty Vs State of West Bengal and Others
Calcutta High Court · (2013) 01 CAL CK 0034
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 8
High Courts16 Jan 2013Partly Allowed
Ramil Mondal Vs State of West Bengal
Calcutta High Court · (2013) 2 CHN 275
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 320, 323, 324, 326
High Courts16 Jan 2013Allowed
Rajya Parswa Shikshak Samanway Samity and Others Vs State and Others
Calcutta High Court · (2013) 5 CHN 300 : (2013) 2 WBLR 324
High Courts16 Jan 2013
Subrata Guha Sarkar Vs Union of India
Calcutta High Court · (2013) 199 ECR 200 : (2013) 293 ELT 488 : (2013) 23 GSTR 120
Customs Act, 1962 — Section 108
High Courts15 Jan 2013
Bacha Singh Vs The Calcutta Tramways Company (1978) Limited and Others
Calcutta High Court · (2013) 01 CAL CK 0075
High Courts15 Jan 2013
Kamal Kanti Pyne Vs The Calcutta Tramways Company (1978) Limited and Others
Calcutta High Court · (2013) 01 CAL CK 0073
High Courts15 Jan 2013
In Re: Rafi @ Rafikul Islam Faraji and Others
Calcutta High Court · (2012) 5 CHN 609
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 360Penal Code, 1860 (IPC) — Section 114, 307, 323, 326, 34
High Courts15 Jan 2013
Dipak Kumar Ghosh Vs The Calcutta Tramways Company (1978) Limited and Others
Calcutta High Court · (2013) 01 CAL CK 0066
High Courts15 Jan 2013
Haranath Podder Vs The State of West Bengal and Others
Calcutta High Court · (2013) 01 CAL CK 0060
High Courts15 Jan 2013Dismissed
Coal India Ltd. Vs Canadian Commercial Corporation
Calcutta High Court · (2013) 2 CHN 494
Arbitration (Protocol and Convention) Act, 1937 — Section 4, 5, 7, 8Arbitration and Conciliation Act, 1996 — Section 17, 30, 33, 34, 44Civil Procedure Code, 1908 (CPC) — Section 151, 45, 47, 54