High Courts04 Jan 2013Dismissed
Bilbhadra Barman Vs State of West Bengal
Calcutta High Court · (2013) 2 CHN 70
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 690 of 3,203
High Courts04 Jan 2013Allowed
State of West Bengal Vs Tapas Hazra
Calcutta High Court · (2013) 5 CHN 267
High Courts03 Jan 2013
Vogue Vs Union of India
Calcutta High Court · (2013) 3 CHN 684 : (2014) 33 STR 139
High Courts03 Jan 2013Dismissed
Madhab Kumar Bandhopadhyay Vs The State Chief Information Commissioner etc. and Others
Calcutta High Court · AIR 2013 Cal 128 : (2014) 300 ELT 68
Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 18, 20, 20(1), 3, 6
High Courts03 Jan 2013
Steel Authority of India Ltd. Vs CESTAT
Calcutta High Court · (2013) 199 ECR 204 : (2013) 293 ELT 510 : (2013) 23 GSTR 198
High Courts03 Jan 2013Dismissed
The Indian Iron and Steel Co. Ltd. Vs M/s. J.G. Engineers Pvt. Ltd.
Calcutta High Court · (2013) 3 ARBLR 437 : (2013) 1 CALLT 641 : (2013) 3 CHN 521 : (2013) 1 WBLR 774
Arbitration and Conciliation Act, 1996 — Section 30, 33, 34
High Courts03 Jan 2013
Cipla Ltd. Vs Deputy Commissioner and Others
Calcutta High Court · (2014) 78 KarLJ 118 : (2013) 61 VST 445
Central Sales Tax Act, 1956 — Section 6A, 8(2)(b), 9(2)
High Courts01 Jan 2013Disposed Off
Basiruddin Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 89
High Courts21 Dec 2012Allowed
Swapan Kumar Naskar @ Swapan Naskar Vs The State of West Bengal
Calcutta High Court · (2013) 1 CALLT 404 : (2013) 3 CHN 73
Penal Code, 1860 (IPC) — Section 307, 326
High Courts21 Dec 2012Dismissed
Asma Khatoon Vs The Board of Wakfs and Others
Calcutta High Court · (2013) 1 CALLT 517
Bengal Wakf Act, 1934 — Section 46ATrusts Act, 1882 — Section 78
High Courts21 Dec 2012Dismissed
Dr. Sampa Dutta Gupta Vs State of West Bengal and Others
Calcutta High Court · (2013) 2 WBLR 308
Constitution of India, 1950 — Article 14, 16
High Courts21 Dec 2012Allowed
Sri Arjun Mondal and Others Vs Sri Bijoy Krishna Mandal and Another
Calcutta High Court · (2012) 12 CAL CK 0023
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, 151
High Courts21 Dec 2012
Sanatan Sardar Vs State of West Bengal and Another
Calcutta High Court · (2013) 3 CHN 558
Criminal Procedure Code, 1973 (CrPC) — Section 164, 401, 482
High Courts21 Dec 2012
Pawan Properties Vs Narayani Devi Dhanania
Calcutta High Court · (2013) 2 CHN 77
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Dec 2012Dismissed
Haripada Mahato Vs State of West Bengal
Calcutta High Court · (2013) 1 CHN 513
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 304, 304(1), 325, 34, 379
High Courts20 Dec 2012Dismissed
Manas Kr. Misra Vs Sk. Moiuddin Ali
Calcutta High Court · (2013) 2 CHN 86
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 8 Rule 1West Bengal Premises Tenancy Act, 1997 — Section 7(2)
High Courts20 Dec 2012Allowed
Haldia Petrochemicals Ltd. Vs Chatterjee Petrochem (Mauritius) Company and Others
Calcutta High Court · (2013) 1 CALLT 524 : (2013) 1 WBLR 887
Arbitration and Conciliation Act, 1996 — Section 44, 45, 5, 8Civil Procedure Code, 1908 (CPC) — Section 11Companies Act, 1956 — Section 10F, 397, 398, 399, 402
High Courts20 Dec 2012Dismissed
Chowringhee Prakashan (P) Ltd. Vs Begwani Trade and Industries Pvt. Ltd.
Calcutta High Court · (2013) 3 CHN 524
Companies Act, 1956 — Section 433, 434, 439
High Courts20 Dec 2012
The Andaman and Nicobar Seamen Union and Another Vs The Union of India and Others
Calcutta High Court · (2013) 136 FLR 646
Merchant Shipping Act, 1958 — Section 150, 150(1), 150(4), 150(5)
High Courts20 Dec 2012Allowed
Abhijit Mahapatra and Others Vs State of West Bengal and Others
Calcutta High Court · (2013) 1 CALLT 330 : (2013) 3 CHN 55 : (2013) 1 LLN 125