High Courts15 Jan 2013Allowed
Debabrata Saha Vs Smt. Kalpana Dey and Others
Calcutta High Court · (2013) 5 CHN 277 : (2013) 2 WBLR 177
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 689 of 3,203
High Courts14 Jan 2013
Unity Paints and Chemical Co. P. Ltd. and Another Vs Commissioner of Central Excise and Others
Calcutta High Court · (2013) 22 GSTR 44
High Courts14 Jan 2013
Mr. Shyamal Chakraborty and Mr. Bhushan Jain Vs Mr. Probal Kumar Mukherjee and Mr. Sabyasachi Sen
Calcutta High Court · (2013) 01 CAL CK 0022
High Courts11 Jan 2013
Bhagyraaj Vyapaar Private Limited and Others Vs Regional Director, Ministry of Corporate Affairs, Eastern Region Kolkata
Calcutta High Court · (2013) 113 CLA 376 : (2013) 177 CompCas 1 : (2013) 2 CompLJ 401 : (2013) 118 SCL 268
Companies Act, 1956 — Section 235, 235, 236, 236, 237Specific Relief Act, 1963 — Section 41(b)
High Courts11 Jan 2013
Jadabendra Narayan Choudhury and Others Vs Shitanshu Kumar Choudhury @ Subhendra Choudhury
Calcutta High Court · (2013) 1 CALLT 716 : (2013) 2 CHN 325
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 14 Rule 1, Order 20 Rule 18, 97Hindu Adoptions and Maintenance Act, 1956 — Section 12, 12(b)Provincial Insolvency Act, 1920 — Section 28A, 60
High Courts11 Jan 2013Dismissed
Ram Chanda Chetri Vs The District Inspector of Schools (S.E.), Darjeeling and Others
Calcutta High Court · (2013) 01 CAL CK 0059
High Courts11 Jan 2013
Ranjit Prasad Roy Vs The State of West Bengal and Others
Calcutta High Court · (2013) 01 CAL CK 0050
High Courts11 Jan 2013Dismissed
Sabyasachi Ghosh Vs Bata India Limited and Others
Calcutta High Court · (2013) 138 FLR 221 : (2013) LLR 932
Industrial Disputes Act, 1947 — Section 25F
High Courts10 Jan 2013Dismissed
Rabi Mondal Vs Eastern Coalfield Limited
Calcutta High Court · (2013) 1 CHN 656
Constitution of India, 1950 — Article 226
High Courts10 Jan 2013Allowed
Union of India and Another Vs Subhasish Basak
Calcutta High Court · (2013) 2 CHN 364 : (2013) 137 FLR 84 : (2013) 1 LLJ 609
Hindu Marriage Act, 1955 — Section 10
High Courts10 Jan 2013Dismissed
Sk. Ali Mohammad Vs State of West Bengal
Calcutta High Court · (2013) 1 CALLT 628 : (2013) 1 CHN 645 : (2013) 2 DMC 745
Criminal Procedure Code, 1973 (CrPC) — Section 464Penal Code, 1860 (IPC) — Section 302, 326, 34, 498A
High Courts10 Jan 2013Disposed Off
Anthoni Cornalious Vs Usha Cornalious
Calcutta High Court · (2013) 2 CHN 443
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6D
High Courts09 Jan 2013Dismissed
Sri Kartick Chandra Naha Vs Sri Akhil Bandhu Ghosh and Others
Calcutta High Court · (2013) 2 CALLT 634 : (2013) 2 CHN 423
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts09 Jan 2013
Vishnu Deb @ Viswa Dev Chatterjee and Others Vs Kali Prosad Paswan and Another
Calcutta High Court · (2013) 4 WBLR 914
High Courts08 Jan 2013
Amiya Kumar Das Vs Tarak Nath Sinha and Others
Calcutta High Court · (2013) 01 CAL CK 0086
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 90, Order 21 Rule 99Constitution of India, 1950 — Article 227
High Courts08 Jan 2013Dismissed
The Manager, Dulichand Finance and Leasing Ltd. Vs Subrata Roy and Others
Calcutta High Court · (2013) 2 CHN 194
Consumer Protection Act, 1986 — Section 12, 2(1)(d)
High Courts08 Jan 2013
Guru Charan Ghosh Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 WBLR 917
High Courts07 Jan 2013
Sarada Kanta Paul Vs The State of West Bengal and Others
Calcutta High Court · (2013) 01 CAL CK 0001
Payment of Gratuity Act, 1972 — Section 8
High Courts04 Jan 2013
Iswar Chandra Jana Vs State of West Bengal and Others
Calcutta High Court · (2013) LabIC 2402
Constitution of India, 1950 — Article 226
High Courts04 Jan 2013Dismissed
Raj Grihi Ram Vs Anand Kumar Shaw and Others
Calcutta High Court · (2013) 1 CALLT 588 : (2013) 3 CHN 137 : (2013) 2 RCR(Rent) 487 : (2013) 1 WBLR 883
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 41 Rule 11