High Courts01 Jul 2014Disposed Off
Pankaj Ghosh Vs State of West Bengal
Calcutta High Court · (2014) 07 CAL CK 0062
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 604 of 3,203
High Courts01 Jul 2014Dismissed
Tirtha Mukherjee Vs The Director of Sarba Siksha Avijan
Calcutta High Court · (2014) 3 CALLT 133 : (2015) 5 CHN 574
Constitution of India, 1950 — Article 226
High Courts01 Jul 2014Dismissed
The Syndicate Bank Vs Vikas Kumar Singh
Calcutta High Court · (2014) 07 CAL CK 0007
Constitution of India, 1950 — Article 226
High Courts30 Jun 2014Allowed
Sri Birchand Mondal Vs The State of West Bengal
Calcutta High Court · (2014) 3 CALLT 228 : (2014) 4 CHN 93
High Courts30 Jun 2014Disposed Off
Pijush Kanti Bain Vs State of West Bengal
Calcutta High Court · (2014) 4 CHN 127
High Courts30 Jun 2014
Vipul Raj Vs Union of India
Calcutta High Court · (2015) 1 CHN 747
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 309, 465(2)Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1d), 13(2), 19(4), 7Right to Information Act, 2005 — Section 19
High Courts30 Jun 2014
Budge Budge Floor Coverings Ltd. Vs Second Industrial Tribunal
Calcutta High Court · (2015) 144 FLR 294 : (2014) 3 LLJ 408
Industrial Disputes Act, 1947 — Section 17B, 2(l)
High Courts30 Jun 2014Allowed
Mitali Paul Vs The State of West Bengal
Calcutta High Court · (2014) 2 CALLT 648
Constitution of India, 1950 — Article 226
High Courts30 Jun 2014
New India Assurance Co. Ltd. Vs Asima Ghosh
Calcutta High Court · (2014) 4 CHN 336
Motor Vehicles Act, 1988 — Section 166
High Courts27 Jun 2014Dismissed
Saheli Patra Vs Bharat Petrolieum Corporation Ltd.
Calcutta High Court · AIR 2014 Cal 222 : (2014) 3 CALLT 363 : (2015) 1 WBLR 699
Constitution of India, 1950 — Article 226
High Courts27 Jun 2014Disposed Off
Dronacharya Maity Vs Satya Ranjan Maity
Calcutta High Court · (2014) 4 CHN 333
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227
High Courts27 Jun 2014Disposed Off
Purnendro Mullick Vs Dhirendro Mullick
Calcutta High Court · (2014) 06 CAL CK 0038
High Courts27 Jun 2014Disposed Off
Kakdwip Shisu Shikshayatan High School Vs The State of West Bengal
Calcutta High Court · (2014) 3 CALLT 123 : (2015) 2 WBLR 193
Constitution of India, 1950 — Article 226
High Courts26 Jun 2014Disposed Off
Pradip Sengupta Vs The State of West Bengal
Calcutta High Court · (2014) 4 CCR 1
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(2), 156(3), 170, 173Penal Code, 1860 (IPC) — Section 120B, 302, 34, 384, 406
High Courts26 Jun 2014Allowed
Subhashis Ghosh Vs Union of India
Calcutta High Court · (2015) 1 CHN 763 : (2014) LabIC 3710
Constitution of India, 1950 — Article 226
High Courts26 Jun 2014
Sadique Hossain Vs Jahangir Alam and Others
Calcutta High Court · (2014) 06 CAL CK 0020
Evidence Act, 1872 — Section 65
High Courts26 Jun 2014
Partha Sarathi Mandal Vs State of West Bengal
Calcutta High Court · (2014) 4 CHN 107
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6Constitution of India, 1950 — Article 226Oaths Act, 1969 — Section 4, 4(1)(a)
High Courts25 Jun 2014
Ram Chandra Parolia Vs Bishwanath Parolia
Calcutta High Court · (2014) 06 CAL CK 0040
Arbitration and Conciliation Act, 1996 — Section 45, 8Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227