High Courts19 Jun 2014
Hongkong and Shanghai Banking Corporation Ltd. Vs Jeevan Diesels and Electricals Ltd.
Calcutta High Court · (2015) 188 CompCas 448
Companies Act, 1956 — Section 433, 433(e), 434(1)(a)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 606 of 3,203
High Courts19 Jun 2014
Murali Dhar Das Vs Protiva Rani Chakraborty
Calcutta High Court · (2014) 3 CALLT 235 : (2015) 5 CHN 526
High Courts19 Jun 2014
Jhantu Rudra Vs Union of India
Calcutta High Court · (2014) LLR 870
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 7(Q)
High Courts18 Jun 2014
Mahendra Kumar Singh Vs Linda Eastwood
Calcutta High Court · (2015) 2 CALLT 357 : (2015) 3 CCR 369 : (2015) 1 CHN 284
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 21, 354, 354(A), 354A, 354A (iv)
High Courts18 Jun 2014
Birla Corporation Ltd. Vs Mahabir Prasad Sharma
Calcutta High Court · (2014) 185 CompCas 43 : (2014) 4 CoMPLJ 315
Companies Act, 1956 — Section 434, 434(1)(a)
High Courts18 Jun 2014Dismissed
Ramdas Naw Vs Bank of India
Calcutta High Court · (2014) 142 FLR 1066 : (2014) LLR 869
Payment of Gratuity Act, 1972 — Section 7
High Courts18 Jun 2014Allowed
Ajit Kumar Khan Vs The State of West Bengal
Calcutta High Court · (2014) 3 CALLT 199 : (2014) 4 CHN 504
Constitution of India, 1950 — Article 162, 166, 226Motor Vehicles Act, 1988 — Section 2, 2(28)West Bengal Panchayat Act, 1973 — Section 21(1)(d), 47(1)(i)
High Courts18 Jun 2014Allowed
Parimal Dey Vs Anita Agarwal
Calcutta High Court · (2014) 4 CHN 208
Constitution of India, 1950 — Article 226, 227West Bengal Land Reforms Act, 1955 — Section 2(6), 3, 4, 4(1)
High Courts18 Jun 2014Disposed Off
In Re: M.A.T. 600 of 2014
Calcutta High Court · (2014) 06 CAL CK 0037
High Courts18 Jun 2014
Dipak Banerjee Vs The State of West Bengal
Calcutta High Court · (2014) 3 CALLT 241 : (2014) 4 CHN 118
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 97
High Courts18 Jun 2014
Biswajit Ojha Vs State of West Bengal
Calcutta High Court · (2014) 4 CHN 289
West Bengal Land Reforms Act, 1955 — Section 49, 49(1), 49(2)
High Courts18 Jun 2014
Sarbeswar Giri and Others Vs State of West Bengal and Others
Calcutta High Court · (2014) 06 CAL CK 0022
High Courts18 Jun 2014
Commissioner of Customs (Port) Vs AKS Minerals Pvt. Ltd.
Calcutta High Court · (2015) 316 ELT 459
Customs Act, 1962 — Section 128, 153, 154, 17, 17(4)
High Courts18 Jun 2014
Sumer Agarwal Vs Union of India
Calcutta High Court · (2014) 4 CHN 326 : (2014) CriLJ 4531 : (2015) 1 Crimes 298
Criminal Procedure Code, 1973 (CrPC) — Section 165, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(c), 41, 42, 42(1), 50
High Courts17 Jun 2014Dismissed
Nazrul Islam Vs The Hon''ble the Chief Justice of the High Court at Calcutta
Calcutta High Court · (2014) 2 CALLT 614
Constitution of India, 1950 — Article 227
High Courts17 Jun 2014Allowed
Binoy Ranjan Chowdhary Vs The State of West Bengal
Calcutta High Court · (2014) 06 CAL CK 0080
High Courts17 Jun 2014
Indian Institute of Chemical Engineer Vs The Central Board of Direct Taxes
Calcutta High Court · (2015) 1 CALLT 64
Constitution of India, 1950 — Article 77(3)Income Tax Act, 1961 — Section 143(3), 226, 35(1), 35(1)(ii)
High Courts17 Jun 2014Allowed
Rashmi Metaliks Limited Vs West Bengal Minerals Development and Trading Corporation Limited
Calcutta High Court · (2014) 2 CALLT 635 : (2014) 5 CHN 219 : (2015) 2 WBLR 245
Arbitration Act, 1940 — Section 35Arbitration and Conciliation Act, 1996 — Section 11, 16, 34, 5, 8
High Courts17 Jun 2014
Kuddus Sheik and Others Vs The State of West Bengal
Calcutta High Court · (2014) 06 CAL CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302, 307, 34