High Courts25 Jun 2014Disposed Off
India Trident Maritime P. Ltd. Vs Board of Trustees for The Port of Calcutta
Calcutta High Court · AIR 2014 Cal 177 : (2015) 5 CHN 253 : (2014) 307 ELT 242
Major Port Trusts Act, 1963 — Section 2(o), 62
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 605 of 3,203
High Courts25 Jun 2014
Sunil Ghosh Vs National Insurance Co. Ltd.
Calcutta High Court · (2014) 4 CHN 124
Motor Vehicles Act, 1988 — Section 163A, 6(a), 6(b)
High Courts25 Jun 2014
The University of Calcutta and Others Vs Chakradhar Lal Agarwala and Others
Calcutta High Court · (2015) 1 CHN 230 : (2015) 2 WBLR 581
Transfer of Property Act, 1882 - Section 52
High Courts25 Jun 2014
Nurasa Bibi and Others Vs The New India Assurance Co. Ltd. and Others
Calcutta High Court · (2014) 06 CAL CK 0021
Motor Vehicles Act, 1988 — Section 171
High Courts25 Jun 2014
Lal Chand Gorain Vs State of West Bengal
Calcutta High Court · (2014) 4 CHN 141
High Courts24 Jun 2014Allowed
Anil Baran Bhattacharjee Vs Sunil Baran Bhattacharjee
Calcutta High Court · (2014) 4 CHN 427
Benami Transactions (Prohibition) Act, 1988 — Section 4(3)Evidence Act, 1872 — Section 101
High Courts24 Jun 2014
Sethi Constructions Vs Kolkata West International City Private Limited
Calcutta High Court · (2014) 3 CALLT 332
Arbitration Act, 1940 — Section 8, 8(1)(b)Arbitration and Conciliation Act, 1996 — Section 10, 11, 11(2), 11(5), 11(6)Civil Procedure Code, 1908 (CPC) — Section 80
High Courts20 Jun 2014Disposed Off
Nani Gopal Deb Vs Union of India
Calcutta High Court · (2014) LabIC 3586 : (2015) 1 WBLR 715
Constitution of India, 1950 — Article 33
High Courts20 Jun 2014
C.I.T. WB-III Cal. Vs United Bank of India
Calcutta High Court · (2014) 06 CAL CK 0087
High Courts20 Jun 2014Disposed Off
Vision Comptech Integrators Ltd. Vs State Bank of India
Calcutta High Court · AIR 2014 Cal 161 : (2014) 4 BC 362 : (2014) 4 BC 729 : (2014) 3 CALLT 161 : (2014) 4 CHN 49
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(3-A), 13(4), 13(4)(a), 14Transfer of Property Act, 1882 — Section 65A
High Courts20 Jun 2014Dismissed
Pradip Kumar Mitra Vs United Bank of India
Calcutta High Court · (2014) 143 FLR 831
High Courts20 Jun 2014Disposed Off
Sudhir Rai Vs The Registrar of Companies
Calcutta High Court · (2014) 187 CompCas 1 : (2014) 4 CoMPLJ 65
Companies Act, 1956 — Section 209(1), 209(3)(b), 209A, 217(3), 292(1)(e)Criminal Procedure Code, 1973 (CrPC) — Section 190, 468
High Courts20 Jun 2014
Prithu Apartment Pvt. Ltd. and Others Vs Anil Kumar Mahensaria and Others
Calcutta High Court · (2014) 06 CAL CK 0031
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 7 Rule 11Transfer of Property Act, 1882 — Section 52
High Courts19 Jun 2014Disposed Off
Sukumar Kalsar Vs Rajsekhar Mondal
Calcutta High Court · (2014) 3 CALLT 78 : (2015) 5 CHN 605
High Courts19 Jun 2014Dismissed
Debabrata Maity Vs Pravanshu Kumar Maity
Calcutta High Court · (2014) 3 CALLT 5 : (2014) 5 CHN 298
Evidence Act, 1872 — Section 91, 92West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1), 13(1)(k)
High Courts19 Jun 2014
Kanoi Paper Industries Ltd. Vs Commissioner I. Tax
Calcutta High Court · (2014) 06 CAL CK 0085
Companies Act, 1956 — Section 211, 263, 32
High Courts19 Jun 2014Dismissed
Nurjahan Bewa Vs Manir S.K.
Calcutta High Court · (2014) 4 CHN 283
Registration Act, 1908 — Section 28
High Courts19 Jun 2014Dismissed
The Peerless General Finance and Investment Company Limited Vs Bhagwati Developers Private Limited
Calcutta High Court · (2014) 3 CALLT 630 : (2014) 4 CHN 255 : (2015) 124 CLA 173 : (2014) 185 CompCas 36 : (2014) 4 CoMPLJ 308 : (2015) 1 WBLR 230
Companies Act, 1956 — Section 397, 398Constitution of India, 1950 — Article 226
High Courts19 Jun 2014
Jai Balaji Industries Ltd. Vs Coal India Ltd.
Calcutta High Court · (2014) 4 WBLR 887
High Courts19 Jun 2014
Subhas Chandra Sadhukhan Vs Sandha Rani Sadhukhan
Calcutta High Court · (2014) 06 CAL CK 0048
Civil Procedure Code, 1908 (CPC) — Section 11Stamp Act, 1899 — Section 2(24)Trusts Act, 1882 — Section 5