High Courts07 Jul 2014
Pankaj Panwar Vs Lalit Kala Akademi
Calcutta High Court · AIR 2015 Cal 67 : (2014) 3 CALLT 418
Civil Procedure Code, 1908 (CPC) — Section 141, 16, 21Constitution of India, 1950 — Article 12, 226, 226(2)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 603 of 3,203
High Courts07 Jul 2014Allowed
M. Siddiqi and Others Vs Kolkata Metropolitan Development Authority and Others
Calcutta High Court · (2015) 3 CALLT 36
Constitution of India, 1950 - Article 141 226 300AGeneral Clauses Act, 1897 - Section 21Land Acquisition Act, 1894 - Section 10 11 11 11A 11-A
High Courts04 Jul 2014Allowed
Baidyanath Pal Vs Uttam Manna
Calcutta High Court · (2016) 4 CalHCN 241
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9
High Courts04 Jul 2014Disposed Off
Jaharlal Ghosh Vs The State of West Bengal
Calcutta High Court · (2014) 3 CALLT 137 : (2014) 143 FLR 57 : (2015) 3 WBLR 332
High Courts04 Jul 2014Allowed
Chellaperumal Vs The Authorised Officer
Calcutta High Court · (2014) 07 CAL CK 0073
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 20, 3Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 14, 17, 17(1)
High Courts04 Jul 2014
The Hon''ble High Court, Calcutta Vs Sujasha Mukherji
Calcutta High Court · (2014) 4 WBLR 881
High Courts04 Jul 2014
The Hon''ble High Court, Calcutta Vs Shrimati Sujasha Mukherji
Calcutta High Court · (2014) 4 CALLT 248 : (2014) 4 CHN 112
High Courts04 Jul 2014Dismissed
Kaizer Basu Vs Mahua Basu
Calcutta High Court · AIR 2014 Cal 180 : (2015) 1 CHN 81 : (2014) 3 DMC 776
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 3, 151Constitution of India, 1950 — Article 141, 142Hindu Marriage Act, 1955 — Section 13, 13(1), 13B, 13B(2), 19
High Courts04 Jul 2014
Seikh Ajharuddin Vs State of West Bengal
Calcutta High Court · (2014) 142 FLR 725
High Courts04 Jul 2014Dismissed
Jiarul Mallick Vs State of West Bengal
Calcutta High Court · (2014) 4 CALLT 344
Criminal Procedure Code, 1973 (CrPC) — Section 388Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts04 Jul 2014Disposed off
Amrita Bishnu Vs State of West Bengal
Calcutta High Court · (2014) 5 CHN 49
High Courts03 Jul 2014Dismissed
Kamal Chatterjee Vs Sailen Sadhukhan
Calcutta High Court · (2014) 07 CAL CK 0097
Transfer of Property Act, 1882 — Section 123West Bengal Premises Tenancy Act, 1956 — Section 13(6)
High Courts03 Jul 2014
Biswajit Basu Vs Narendra Singh Sodhi
Calcutta High Court · (2014) 4 CALLT 165
Transfer of Property Act, 1882 — Section 5West Bengal Premises Tenancy Act, 1956 — Section 13(3A)
High Courts03 Jul 2014Disposed Off
Beta India Limited Vs Union of India
Calcutta High Court · (2014) LLR 866
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7B
High Courts03 Jul 2014Disposed Off
Bata India Limited Vs Union of India
Calcutta High Court · (2014) 142 FLR 931 : (2014) 4 LLN 96 : (2014) LLR 947
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7B
High Courts03 Jul 2014
Apeejay Tea Ltd. Vs Commissioner of Income Tax and Others
Calcutta High Court · (2015) 370 ITR 775
Income Tax Act, 1922 — Section 24Income Tax Act, 1961 — Section 10, 115-O, 115WA, 115WB, 115WE
High Courts03 Jul 2014
Jaspal Singh Chandhak Vs Ashoke Kr. Poddar
Calcutta High Court · (2014) 07 CAL CK 0008
High Courts03 Jul 2014Disposed Off
The Union of India Vs Shaktivel
Calcutta High Court · (2014) 3 LLN 352
High Courts02 Jul 2014Allowed
Ismail Mollah Vs The State of West Bengal
Calcutta High Court · (2014) 3 CALLT 461 : (2014) 3 CALLT 1 : (2014) 5 CHN 480 : (2014) 4 ESC 2233
High Courts02 Jul 2014Disposed off
National Insurance Company Limited Vs Sabita Das
Calcutta High Court · (2014) 5 CHN 343
Motor Vehicles Act, 1988 - Section 166