High Courts18 Jul 2014Disposed off
Abdur Rouf Vs State of West Bengal
Calcutta High Court · (2014) 5 CHN 177
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 601 of 3,203
High Courts17 Jul 2014Allowed
Milan Biri Factory Vs The Regional Provident Fund Commissioner,W.B.
Calcutta High Court · (2014) 143 FLR 263 : (2014) 4 LLJ 347 : (2014) 4 LLN 100 : (2014) LLR 958
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 1(3), 1(3)(a), 16, 2A
High Courts17 Jul 2014Disposed Off
Anjan Kumar Bhattacharjee Vs Kolkata Municipal Corporation
Calcutta High Court · (2014) 142 FLR 1067
High Courts17 Jul 2014Disposed Off
Biswamata Heemghar Pvt. Ltd. Vs UOI
Calcutta High Court · (2014) 143 FLR 261 : (2014) 143 FLR 1084 : (2014) 4 LLN 106 : (2014) LLR 949
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts16 Jul 2014
Indian Overseas Bank Vs Digital Avenue Ltd.
Calcutta High Court · (2014) 07 CAL CK 0104
Arbitration and Conciliation Act, 1996 — Section 34, 34(3)Foreign Exchange Management Act, 1999 — Section 19Foreign Exchange Regulation Act, 1973 — Section 52
High Courts16 Jul 2014Allowed
Sisir Kumar Ganguly Vs State of West Bengal
Calcutta High Court · (2015) 1 LLN 97
Constitution of India, 1950 — Article 14, 21
High Courts16 Jul 2014
United Bank of India Vs Pranab Kumar Bhuiyan
Calcutta High Court · (2014) 142 FLR 1074 : (2014) 3 LLJ 352 : (2014) 3 LLN 659
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19, 19(2), 19(2)(f), 19(4)General Clauses Act, 1897 — Section 21, 23Payment of Gratuity Act, 1972 — Section 14, 4, 4(6), 4(6)(a)
High Courts16 Jul 2014
Steel Authority of India Limited Vs T.D. Kumar and Bros. Pvt. Limited
Calcutta High Court · AIR 2014 Cal 184
High Courts16 Jul 2014Dismissed
Kabiruddin Mallick Vs Abdul Sattar Mallick
Calcutta High Court · (2014) 5 CHN 65
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100, 103Specific Relief Act, 1963 — Section 34West Bengal Land Reforms and Tenancy Tribunal Act, 1997 — Section 9
High Courts16 Jul 2014
Ram Narayan Bhagat Vs The State of West Bengal
Calcutta High Court · (2014) 07 CAL CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 173(2), 374(2), 386Penal Code, 1860 (IPC) — Section 409
High Courts16 Jul 2014Disposed off
S.P. Ghosh Vs Tarapada Bhowmick
Calcutta High Court · (2015) 1 CHN 117
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 151 — Contract Act, 1872 - Section 25(3)
High Courts16 Jul 2014
Purbanchal Estates Private Limited Vs Hiralal Sarawgee and Others
Calcutta High Court · (2014) 4 CALLT 565 : (2014) 5 CHN 337 : (2015) 2 WBLR 893
Evidence Act, 1872 — Section 114
High Courts16 Jul 2014
Southern Road Carriers Ltd. Vs Jai Balaji Industries Ltd. (No. 2)
Calcutta High Court · (2015) 188 CompCas 349
Companies Act, 1956 — Section 433(e), 434, 434(1)(a), 439(1)(b)
High Courts15 Jul 2014
Azimganj Estates P. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2015) 372 ITR 243
Wealth Tax Act, 1957 — Section 9
High Courts15 Jul 2014
Azimganj Estates (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2015) 232 TAXMAN 625
Wealth Tax Act, 1957 - Section 9
High Courts14 Jul 2014Dismissed
In Re: Gourepore Co. Ltd. In Re: Jugal Kishore Yadav
Calcutta High Court · (2014) 3 CALLT 387 : (2014) 5 CHN 379 : (2015) 1 WBLR 364
Companies Act, 1956 — Section 391, 391(1), 466, 466(1), 536(1)Sales of Goods Act, 1930 — Section 2(7)
High Courts14 Jul 2014
Tarapada Nandy Vs Shib Kumari Devi
Calcutta High Court · (2014) 4 CALLT 213
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 41 Rule 27
High Courts14 Jul 2014
Afzal Hussain Vs Coal India Ltd.
Calcutta High Court · (2015) 1 ESC 66 : (2014) 142 FLR 852 : (2014) LLR 1217 : (2015) 3 WBLR 288
Penal Code, 1860 (IPC) — Section 379, 411
High Courts14 Jul 2014Allowed
Bulubala Vs Avimunya Barik
Calcutta High Court · (2014) 07 CAL CK 0053
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4Constitution of India, 1950 — Article 227
High Courts11 Jul 2014Disposed Off
Abdur Rahaman Molla Vs The State of West Bengal
Calcutta High Court · (2014) 07 CAL CK 0058