High Courts11 Jul 2014Dismissed
Lucky Coke Manufacturers Vs Union of India
Calcutta High Court · (2014) 142 FLR 723
Civil Procedure Code, 1908 (CPC) — Section 20(c)Constitution of India, 1950 — Article 226(2)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 602 of 3,203
High Courts11 Jul 2014Allowed
Sangita Sinha Vs State of West Bengal
Calcutta High Court · (2014) 3 LLN 341
Constitution of India, 1950 — Article 14, 16, 21West Bengal Universities (Control of Expenditure) Act, 1976 — Section 3, 3(1)(a)
High Courts10 Jul 2014Disposed Off
Dilip Kumar Dey Vs State of West Bengal
Calcutta High Court · (2014) 07 CAL CK 0064
High Courts10 Jul 2014
Mahesh Kumar Goyal Vs The Director of Income Tax
Calcutta High Court · (2014) 272 CTR 329 : (2014) 366 ITR 15 : (2015) 1 WBLR 224
Income Tax Act, 1961 — Section 132(1), 132(8), 132(9A)
High Courts10 Jul 2014
Sigma Search Lights Ltd. Vs Telekrik Electricals (Nagpur) Pvt. Ltd.
Calcutta High Court · (2014) 07 CAL CK 0042
High Courts10 Jul 2014Partly Allowed
The Society for Comprehensive Rehabilitation Service Vs State of W.B.
Calcutta High Court · (2014) LLR 962
Industrial Disputes Act, 1947 — Section 17
High Courts10 Jul 2014
Kingfisher Airlines Limited Vs Union of India
Calcutta High Court · (2015) 1 CompLJ 160
High Courts09 Jul 2014
Srikanta Bagla Vs Commissioner of Customs (Port)
Calcutta High Court · (2014) 310 ELT 283
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts09 Jul 2014
Puspendu Biswas Vs The State of West Bengal and Others
Calcutta High Court · (2015) 2 Crimes 199 : (2015) 3 DMC 119 : (2015) 2 JCC 1359 : (2015) 2 RCR(Criminal) 203
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Family Courts Act, 1984 — Section 9Hindu Marriage Act, 1955 — Section 23
High Courts09 Jul 2014
Manish Bhattacharyya Vs Suprabhat Bhattacharyya
Calcutta High Court · (2015) 5 CHN 290 : (2015) 1 WBLR 228
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts09 Jul 2014Dismissed
Banalata Hazra Vs Anita Mukherjee
Calcutta High Court · (2014) 3 CALLT 196 : (2015) 5 CHN 54
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts08 Jul 2014
Incorporated Daub Verhoeven Ltd. Vs Union of India
Calcutta High Court · (2014) 308 ELT 457
High Courts08 Jul 2014
Anjan Kumar Mondal Vs State of West Bengal
Calcutta High Court · (2014) 07 CAL CK 0074
Motor Vehicles Act, 1988 — Section 71(3)(a)
High Courts08 Jul 2014Dismissed
Sisir Sonar Vs State of West Bengal
Calcutta High Court · (2015) 2 CHN 3
Constitution of India, 1950 - Article 309 338
High Courts07 Jul 2014Dismissed
Snehasish Paul Vs Bharat Petroleum Corpn. Ltd.
Calcutta High Court · (2014) 3 CALLT 375
High Courts07 Jul 2014Disposed Off
The Vidyasagar University Vs Sudip Das
Calcutta High Court · (2014) 07 CAL CK 0072
High Courts07 Jul 2014Disposed Off
Ajoy Bakli Vs The State of West Bengal
Calcutta High Court · (2014) 142 FLR 1072 : (2014) 4 LLN 380
High Courts07 Jul 2014Disposed Off
Swadesh Ranjan Nayak Vs The State of West Bengal
Calcutta High Court · (2014) 07 CAL CK 0060
Motor Vehicles Act, 1988 — Section 2(38), 68(3)(a), 68(3)(ca)
High Courts07 Jul 2014Dismissed
Arun Prasad Mondal Vs Kartick Goswami
Calcutta High Court · (2014) 07 CAL CK 0056
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 3Registration Act, 1908 — Section 61