High Courts24 Feb 2015Dismissed
Mrinal Kanti Ghosh Vs Mango Debi
Calcutta High Court · (2015) 4 WBLR 198
West Bengal Premises Tenancy Act, 1956 - Section 34West Bengal Premises Tenancy Act, 1997 - Section 27, 27, 28, 29, 30
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 563 of 3,203
High Courts23 Feb 2015
Sanjoy Rathi Vs State of West Bengal and Others
Calcutta High Court · (2015) 02 CAL CK 0074
Criminal Procedure Code, 1973 (CrPC) - Section 41APenal Code, 1860 (IPC) - Section 406, 420
High Courts23 Feb 2015
Rakesh Kumar Agarwal and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 02 CAL CK 0073
Penal Code, 1860 (IPC) - Section 120B, 420
High Courts23 Feb 2015
Partha Sarathi Mahanti Vs State of West Bengal and Others
Calcutta High Court · (2015) 02 CAL CK 0072
Penal Code, 1860 (IPC) - Section 295A, 307, 323, 342, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(ii), 3(1)(vi), 3(1)(xii)
High Courts23 Feb 2015
Anamika Singha Roy Vs State of West Bengal and Others
Calcutta High Court · (2015) 02 CAL CK 0071
Criminal Procedure Code, 1973 (CrPC) - Section 243, 245Negotiable Instruments Act, 1881 (NI) - Section 138, 20
High Courts23 Feb 2015Allowed
Pritimoy Hore Vs State of West Bengal and Others
Calcutta High Court · (2015) 3 CALLT 336 : (2016) 1 WBLR 245
Constitution of India, 1950 - Article 226
High Courts23 Feb 2015Dismissed
Pawan Proproties Vs Prohlad Rai Dhanania
Calcutta High Court · (2015) 1 CALLT 648 : (2015) 4 CHN 85 : (2016) 1 WBLR 583
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Hindu Succession Act, 1956 - Section 22, 22(1)
High Courts23 Feb 2015Dismissed
Mohanlal Rajgarhia Vs State of West Bengal and Others
Calcutta High Court · (2015) 02 CAL CK 0055
Calcutta Improvement Act, 1911 - Section 78Urban Land (Ceiling and Regulation) Act, 1976 - Section 10
High Courts23 Feb 2015Disposed off
Nagendra Rai Vs Howrah Improvement Trust and Others
Calcutta High Court · (2015) 1 CALLT 629 : (2015) 3 CHN 87
Civil Procedure Code, 1908 (CPC) - Section 11Constitution of India, 1950 - Article 14, 226, 299Contract Act, 1872 - Section 20, 21
High Courts23 Feb 2015Dismissed
Kenaram Mondal Vs State of West Bengal
Calcutta High Court · (2015) 02 CAL CK 0050
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, 307, 323, 324, 326
High Courts23 Feb 2015Dismissed
Rekha Mondal Vs Brojen Mondal and Others
Calcutta High Court · (2015) 02 CAL CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 164, 372Penal Code, 1860 (IPC) - Section 376(2)(g)
High Courts23 Feb 2015
Kumkum Mittal and Others Vs Robin Paul and Others
Calcutta High Court · (2015) 02 CAL CK 0047
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4Contract Act, 1872 - Section 16, 17Evidence Act, 1872 - Section 32
High Courts23 Feb 2015
Pabitra Kumar Basu and Others Vs The Calcutta Municipal Corporation
Calcutta High Court · (2015) 02 CAL CK 0046
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6
High Courts20 Feb 2015Disposed off
Sanaullah Sk. Vs State of West Bengal
Calcutta High Court · (2015) 2 CHN 733
West Bengal Panchayat Act, 1973 - Section 12
High Courts20 Feb 2015Partly Allowed
Biren Sarkar and Others Vs The State of West Bengal
Calcutta High Court · (2015) 02 CAL CK 0080
Constitution of India, 1950 - Article 15(3)(e), 45, 47Criminal Procedure Code, 1973 (CrPC) - Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 15, 16
High Courts20 Feb 2015
Arup Basu Chowdhury Vs UCO Bank and Others
Calcutta High Court · (2015) 1 CALLT 597 : (2015) 3 CHN 216 : (2015) 4 WBLR 649
Constitution of India, 1950 - Article 226, 311(2)Government of India Act, 1935 - Section 240(3)
High Courts20 Feb 2015Disposed off
Bijoy Roy and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 4 CCR 129 : (2015) CriLJ 3195 : (2015) 4 RCR(Criminal) 401
Arms Act, 1959 - Section 25, 27Constitution of India, 1950 - Article 15(3)(e), 45, 47Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts20 Feb 2015Disposed off
Rajjak Ali Mondal Vs Nurislam Mondal and Others
Calcutta High Court · (2015) 02 CAL CK 0043
Specific Relief Act, 1963 - Section 19(b)Transfer of Property Act, 1882 - Section 52
High Courts20 Feb 2015Disposed off
New India Assurance Company Ltd. Vs Mala Das and Others
Calcutta High Court · (2015) 4 CHN 352
Motor Vehicles Act, 1988 - Section 171
High Courts20 Feb 2015
Aniruddha Kar Vs State of West Bengal and Others
Calcutta High Court · (2015) 02 CAL CK 0041
Criminal Procedure Code, 1973 (CrPC) - Section 161, 482Information Technology Act, 2000 - Section 65, 71, 73, 74Penal Code, 1860 (IPC) - Section 120B, 420, 465, 467, 468