High Courts02 Mar 2015Disposed Off
Union of India Vs Joydev Ghatak
Calcutta High Court · (2016) 4 CalHCN 238
Payment of Gratuity Act, 1972 - Section 2(e), Section 4(6)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 562 of 3,203
High Courts02 Mar 2015Dismissed
Ashrant Bhartia and Others Vs Jagmohan Kerjriwal and Others
Calcutta High Court · AIR 2015 Cal 252 : (2015) 4 WBLR 274
High Courts02 Mar 2015Allowed
Debasish Banerjee Vs The Ld. District Judge
Calcutta High Court · (2015) 1 CALLT 592 : (2015) 3 CHN 126 : (2015) 146 FLR 17
Criminal Procedure Code, 1973 (CrPC) - Section 11(2), 11(3), 164Protection of Women From Domestic Violence Act, 2005 - Section 20(6)
High Courts02 Mar 2015Dismissed
Adhir Ranjan Kar Vs Atanu Kumar Mondal and Others
Calcutta High Court · (2015) 2 CALLT 408
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 4, 151
High Courts27 Feb 2015
Bangur Brothers Limited and Others Vs Official Liquidator and Others
Calcutta High Court · (2015) 4 WBLR 302
Constitution of India, 1950 - Article 246, 246(1), 254West Bengal Premises Tenancy Act, 1956 - Section 13West Bengal Premises Tenancy Act, 1997 - Section 12A
High Courts27 Feb 2015Dismissed
Tractor India Limited Vs State of West Bengal and Others
Calcutta High Court · (2015) 1 CALLT 610 : (2015) 146 FLR 15 : (2015) LabIC 2065 : (2015) LLR 981 : (2015) 3 WBLR 659
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 33(2)(b), 33(C)(2), 33C(2)
High Courts27 Feb 2015
Vikrant Forge Limited and Others Vs Official Liquidator and Others
Calcutta High Court · (2015) 4 CHN 400
Companies Act, 1956 - Section 446, 446(2), 535Constitution of India, 1950 - Article 246, 246(1), 254West Bengal Premises Tenancy Act, 1956 - Section 13
High Courts27 Feb 2015Allowed
Ganashakti and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 4 CHN 497
Companies Act, 1956 - Section 293ACompanies Act, 2013 - Section 182Constitution of India, 1950 - Article 13, 14, 19, 19(1)(a), 19(2)
High Courts27 Feb 2015
Manoj Jana Vs State of West Bengal and Others
Calcutta High Court · (2015) 02 CAL CK 0001
Criminal Procedure Code, 1973 (CrPC) - Section 311, 401, 482Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 306, 498A
High Courts26 Feb 2015Disposed off
Nuova Elettromeccanica Sud S.P.A. Vs Modern Malleables Limited
Calcutta High Court · (2015) 02 CAL CK 0067
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 39Specific Relief Act, 1963 - Section 41(b), 9
High Courts26 Feb 2015Dismissed
Shantanu Banerjee Vs State of West Bengal and Others
Calcutta High Court · (2015) 4 BC 302 : (2015) 2 CALLT 241
Criminal Procedure Code, 1973 (CrPC) - Section 138, 177, 178, 178(d), 179Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts26 Feb 2015
Dinesh Kumar Goyal and Others Vs Air Customs Superintendent and Others
Calcutta High Court · (2015) 3 CHN 249 : (2015) 322 ELT 692
Customs Act, 1962 - Section 79, 79(1), 79(1)(b), 79(2), 79(2)(b)
High Courts25 Feb 2015Disposed off
Prabhat Pan and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 2015 Cal 112 : (2015) 2 CHN 185 : (2015) 2 RCR(Civil) 325
Constitution of India, 1950 - Article 14, 141, 19, 19(1)(g), 226Motor Vehicles Act, 1988 - Section 2(40), 2(7), 47, 57, 66(1)
High Courts25 Feb 2015Dismissed
Astami Biswas (Dey) and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 2015 Cal 158 : (2015) 3 CHN 270 : (2015) 4 WBLR 989
West Bengal Panchayat Act, 1973 - Section 12, 16, 16(1), 4
High Courts25 Feb 2015
Union of India Vs Biswanath Agarwal
Calcutta High Court · AIR 2015 Cal 225 : (2015) 1 CALLT 671 : (2015) 2 CHN 156 : (2015) 2 RCR(Civil) 751
Constitution of India, 1950 - Article 12, 226Evidence Act, 1872 - Section 101Railways Act, 1989 - Section 106, 106(3), 65, 65(2), 72
High Courts25 Feb 2015
Purnima Sharma Vs State of West Bengal and Others
Calcutta High Court · (2015) 02 CAL CK 0061
Arms Act, 1959 - Section 25(1-B)(a), 35Constitution of India, 1950 - Article 21, 22(1)Criminal Procedure Code, 1973 (CrPC) - Section 407, 439, 482
High Courts25 Feb 2015Dismissed
Sensea Marine Pvt. Ltd. Vs The Shipping Corporation of India
Calcutta High Court · (2015) 5 CHN 170
Arbitration and Conciliation Act, 1996 - Section 19, 21, 27, 34, 34(2)
High Courts24 Feb 2015
Octavius Tea and Industries Ltd. Vs The New India Assurance Company Ltd.
Calcutta High Court · (2015) 02 CAL CK 0058
Transfer of Property Act, 1882 - Section 106, 106(3), 107
High Courts24 Feb 2015Dismissed
Turner Morrison and Co. Ltd. Vs Prakash Bakshi
Calcutta High Court · (2015) 3 CHN 367
Civil Procedure Code, 1908 (CPC) - Section 144
High Courts24 Feb 2015Dismissed
Manoj Kumar Kedia Vs Manisha Kedia
Calcutta High Court · (2015) 3 CHN 139 : (2015) 3 WBLR 940
Constitution of India, 1950 - Article 227Hindu Marriage Act, 1955 - Section 24