High Courts13 Mar 2015
Mima Flour Mills Pvt. Ltd. Vs Food Corporation of India
Calcutta High Court · (2015) 03 CAL CK 0015
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 560 of 3,203
High Courts13 Mar 2015
Sibco Investment Pvt. Ltd. Vs Small Industries Development Bank of India
Calcutta High Court · (2015) 03 CAL CK 0014
Civil Procedure Code, 1908 (CPC) - Section 34Companies Act, 1956 - Section 531Contract Act, 1872 - Section 8
High Courts12 Mar 2015Dismissed
Debasish Biswas Vs Union of India and Others
Calcutta High Court · (2015) 2 CALLT 151
High Courts12 Mar 2015Allowed
Satarupa Ghosh Vs State of West Bengal and Others
Calcutta High Court · (2015) 2 CALLT 253 : (2015) 4 WBLR 166
High Courts11 Mar 2015Allowed
Prasanta Kumar Chakroborty and Others Vs Kalyani Kali and Others
Calcutta High Court · (2015) 3 CHN 593 : (2015) 4 WBLR 974
High Courts11 Mar 2015Allowed
Prasanta Kumer Kundu and Others Vs Kanailal Khan
Calcutta High Court · (2015) 3 CHN 564 : (2015) 4 WBLR 1008
West Bengal Premises Tenancy Act, 1956 - Section 21
High Courts11 Mar 2015Disposed off
United India Insurance Company Limited Vs Pratima Murmu Besra and Others
Calcutta High Court · (2015) 03 CAL CK 0040
Motor Vehicles Act, 1988 - Section 166
High Courts11 Mar 2015
Sadhana Bala Das Vs Niyoti Sen
Calcutta High Court · (2015) 3 CHN 683
Constitution of India, 1950 - Article 227West Bengal Land Reforms Act, 1955 - Section 10, 10 (a), 14, 2(6), 8
High Courts11 Mar 2015Dismissed
Calcutta Metropolitan Development Authority''s Karmachari Union and Others Vs Calcutta Metropolitan Development Authority and Others
Calcutta High Court · (2015) 2 CALLT 218 : (2015) 2 ESC 855
Constitution of India, 1950 - Article 14, 226, 309
High Courts11 Mar 2015Allowed
Bhabatosh Das Vs State of West Bengal and Others
Calcutta High Court · (2015) 4 WBLR 184
Land Acquisition Act, 1894 - Section 11A, 12, 31(2), 4, 6
High Courts11 Mar 2015
State of West Bengal and Others Vs Ajay Poddar and Others
Calcutta High Court · (2015) 2 CHN 509 : (2015) 4 WBLR 187
Constitution of India, 1950 - Article 226
High Courts10 Mar 2015Dismissed
Santana Mondal Vs State of West Bengal
Calcutta High Court · (2015) 3 CHN 439
Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 376, 417, 493
High Courts10 Mar 2015Disposed off
Panihati Municipality Vs Manjusri Brahma
Calcutta High Court · (2015) 2 CHN 725
Constitution of India, 1950 - Article 227
High Courts10 Mar 2015Dismissed
Sk. Sajhan Ali and Others Vs Sk. Saber Ali and Others
Calcutta High Court · (2015) 3 CHN 689
Registration Act, 1908 - Section 5, 5(5), 61West Bengal Land Reforms Act, 1955 - Section 14, 14M, 2(10), 2(6), 3
High Courts10 Mar 2015Allowed
Manakamna Food Processing Pvt. Ltd. and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 03 CAL CK 0011
Constitution of India, 1950 - Article 14, 19, 226
High Courts10 Mar 2015
Samir Ranjan Chandra Vs Lipika Chandra
Calcutta High Court · (2015) 2 CALLT 247 : (2015) 5 CHN 435 : (2015) 3 DMC 57
Hindu Marriage Act, 1955 - Section 10, 10, 10, 11, 11, 11
High Courts10 Mar 2015Partly Allowed
Ambikesh Mahapatra and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 2 CALLT 71 : (2015) 4 CCR 231 : (2015) CriLJ 3622
Commissions of Inquiry Act, 1952 - Section 8BConstitution of India, 1950 - Article 19(1)(a), 19(2), 21, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 154, 156, 172, 199, 41
High Courts09 Mar 2015Allowed
Pradipta Padha and Others Vs Laxmi Kanta Maity and Others
Calcutta High Court · (2015) 2 CALLT 491 : (2015) 3 CHN 186
Constitution of India, 1950 - Article 141West Bengal Land Reforms Act, 1955 - Section 10, 14M, 5, 7, 8West Bengal Non-Agricultural Tenancy Act, 1949 - Section 24
High Courts09 Mar 2015
Sushanta Malik Vs Srei Equipment Finance Ltd. and Others
Calcutta High Court · (2015) 5 ARBLR 533 : (2015) 2 CALLT 509
Arbitration and Conciliation Act, 1996 - Section 2(1)(e), 21, 24, 3, 34Civil Procedure Code, 1908 (CPC) - Section 15, 16, 20, 24Constitution of India, 1950 - Article 236
High Courts09 Mar 2015Allowed
Biswaranjan Midya Chowdhury Vs State of West Bengal
Calcutta High Court · (2015) 5 CHN 474 : (2015) CriLJ 2307 : (2015) 3 Crimes 31 : (2015) 3 DMC 198
Criminal Procedure Code, 1973 (CrPC) - Section 106, 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 201, 302, 34, 498A