High Courts19 Mar 2015Disposed off
Mahammad Ali Mondal Vs Snehasish Mukhopadhyay and Others
Calcutta High Court · (2015) 3 ACC 561
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 559 of 3,203
High Courts18 Mar 2015
Samir Kumar Mitra and Others Vs Sujay Ganguly and Others
Calcutta High Court · (2015) 2 CALLT 396
Constitution of India, 1950 - Article 227
High Courts18 Mar 2015Dismissed
Arun Chandra Dey Vs Debasish Ghosh and Others
Calcutta High Court · AIR 2015 Cal 148 : (2015) 3 WBLR 935
Succession Act, 1925 - Section 263
High Courts18 Mar 2015Dismissed
Hriday Ghosh and Others Vs State of West Bengal
Calcutta High Court · (2015) 3 CHN 579
Criminal Procedure Code, 1973 (CrPC) - Section 174, 350, 397, 401, 482Penal Code, 1860 (IPC) - Section 174
High Courts18 Mar 2015Dismissed
Mustari Khatoon Vs Mallick Hussain and Others
Calcutta High Court · (2015) 3 CHN 387
Waqf Act, 1995 - Section 33, 35, 47, 48, 51
High Courts18 Mar 2015Dismissed
Reba Kalyan Mitra Vs State of West Bengal
Calcutta High Court · (2015) 03 CAL CK 0020
Companies Act, 1956 - Section 630Criminal Procedure Code, 1973 (CrPC) - Section 397(1), 397(3), 482
High Courts18 Mar 2015
Mani Square Ltd. Vs Additional Registrar of Assurances-1 and Others
Calcutta High Court · (2015) 2 CHN 687 : (2015) 4 WBLR 260
Stamp Act, 1899 - Section 2(10)
High Courts18 Mar 2015Dismissed
Nirmala Pandey Vs Gouri Raha and Others
Calcutta High Court · (2015) 03 CAL CK 0013
Limitation Act, 1963 - Section 5West Bengal Land Reforms Act, 1955 - Section 14, 14(1), 2 (6), 2(6), 5(5)
High Courts17 Mar 2015
Hussain and Others Vs Union of India
Calcutta High Court · (2015) 03 CAL CK 0062
Constitution of India, 1950 - Article 13(3)(b), 141, 20(3), 21, 32Criminal Procedure Code, 1973 (CrPC) - Section 439Drugs and Cosmetics Act, 1940 - Section 13(b), 26A
High Courts17 Mar 2015Dismissed
Harisadhan Singha Vs State of West Bengal
Calcutta High Court · (2015) 03 CAL CK 0061
Criminal Procedure Code, 1973 (CrPC) - Section 164, 209Penal Code, 1860 (IPC) - Section 34, 376, 498A
High Courts13 Mar 2015Partly Allowed
National Highway Authority of India Vs B. Seenaiah and Company (Projects) Ltd.
Calcutta High Court · (2016) 1 ARBLR 50
Arbitration and Conciliation Act, 1996 - Section 2, 2(e), 33, 34, 42Constitution of India, 1950 - Article 236General Clauses Act, 1897 - Section 3(17)
High Courts13 Mar 2015Dismissed
Indian Oil Corporation Ltd. Vs Ram Mirchandani
Calcutta High Court · (2015) 2 CHN 727
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17West Bengal Premises Tenancy Act, 1997 - Section 6(a)
High Courts13 Mar 2015Disposed off
Shyamal Majumdar Vs State of West Bengal and Others
Calcutta High Court · (2015) LabIC 2358
High Courts13 Mar 2015Disposed Off
Rashmi Metaliks Ltd. and Others Vs The State of West Bengal and Others
Calcutta High Court · (2015) 4 CHN 332 : (2015) 4 WBLR 156
High Courts13 Mar 2015Dismissed
Ujjwal Kanti Bandyopadhyay and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 03 CAL CK 0046
Constitution of India, 1950 - Article 226
High Courts13 Mar 2015Disposed off
Upen Mandi Vs The Union of India and Others
Calcutta High Court · (2015) 03 CAL CK 0045
High Courts13 Mar 2015Disposed off
Deepak Kumar Srivastava Vs The Union of India and Others
Calcutta High Court · (2015) 03 CAL CK 0044
High Courts13 Mar 2015Disposed off
Kishor Behera Vs The Union of India and Others
Calcutta High Court · (2015) 3 CALLT 349
High Courts13 Mar 2015
United India Insurance Co. Ltd. Vs Shri Buro Mahara and Others
Calcutta High Court · (2015) ACJ 2561 : (2016) 1 AnWR 95 : (2015) 3 CHN 515
Motor Vehicles Act, 1988 - Section 140, 163A, 163-A, 166, 168
High Courts13 Mar 2015Disposed off
Das Organochem Pvt. Ltd. Vs Calcutta Bone Mills and Fertilisers Pvt. Ltd.
Calcutta High Court · (2015) 03 CAL CK 0038
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 14 Rule 2(1), Order 7 Rule 11West Bengal Premises Tenancy Act, 1956 - Section 17(3)