COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 557 of 3,203

High Courts30 Mar 2015Dismissed

Darvell Investment and Leasing (I) Pvt. Ltd. and Others Vs State of West Bengal and Others

Calcutta High Court · (2015) 2 CHN 674

Constitution of India, 1950 - Article 141, 142, 32West Bengal Land Reforms Act, 1955 - Section 14C, 14E, 14HWest Bengal Scheduled Castes and Scheduled Tribes (Identification) Act, 1994 - Section 2(a), 5, 6, 7, 7(3)

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High Courts30 Mar 2015Partly Allowed

Rose Valley Real Estate and Constructions Ltd. and Others Vs Union of India and Others

Calcutta High Court · (2015) 2 CALLT 617 : (2015) 3 CHN 462 : (2015) CriLJ 4850 : (2016) 1 RCR(Criminal) 443 : (2015) 4 WBLR 325

Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 120B, 420Prevention of Money-Laundering Act, 2002 - Section 12, 12-A, 16, 17, 17(4)

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High Courts27 Mar 2015Allowed

Tapan Das Vs The State of West Bengal and Others

Calcutta High Court · (2015) 03 CAL CK 0101

Constitution of India, 1950 - Article 14, 141, 16

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High Courts27 Mar 2015Disposed off

Swapan Kumar Bankura Vs Union of India and Others

Calcutta High Court · (2015) 2 CALLT 423 : (2015) 147 FLR 548 : (2016) LLR 52

Penal Code, 1860 (IPC) - Section 193, 196, 228

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High Courts27 Mar 2015Allowed

Dhurjati Prasad Das Vs The Chairman, Diamond Harbour Municipality and Others

Calcutta High Court · (2015) 03 CAL CK 0078

West Bengal Municipal Act, 1993 - Section 116

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High Courts27 Mar 2015

Life Insurance Corporation of India Vs Jyotsna Dawn

Calcutta High Court · (2015) 03 CAL CK 0077

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High Courts27 Mar 2015Dismissed

Gopal Debnath Vs State

Calcutta High Court · (2015) 5 CHN 212

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, 307

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High Courts27 Mar 2015Allowed

LMJ International Limited Vs Swiss Singapore Overseas Enterprises Pte. Limited

Calcutta High Court · (2015) 03 CAL CK 0072

Arbitration Act, 1940 - Section 11, 32Arbitration and Conciliation Act, 1996 - Section 1, 10, 11, 12, 13, 13Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 151, 47, 9

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High Courts26 Mar 2015Dismissed