High Courts08 Apr 2015
C.I.T., Kolkata - II Vs Williamson Magor and Co. Ltd.
Calcutta High Court · (2015) 232 TAXMAN 533
Income Tax Act, 1961 - Section 35DDA, 36(1)(III)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 555 of 3,203
High Courts08 Apr 2015Allowed
BRC Construction Company Private Limited and Others Vs The State of West Bengal and Others
Calcutta High Court · (2015) 3 CHN 658
Constitution of India, 1950 - Article 14, 226, 227, 246, 300ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 35, 37West Bengal Estates Acquisition Act, 1953 - Section 1(3), 16, 16(1)(g), 17, 2
High Courts08 Apr 2015Allowed
Registrar General-cum-Secretary, Selection Board, High Court and Others Vs Dwijendranath Roy Barman
Calcutta High Court · (2015) 2 CALLT 231
Constitution of India, 1950 - Article 141, 142, 233, 234, 309
High Courts08 Apr 2015Allowed
Bagaria More Company Limited Vs The Government of West Bengal and Others
Calcutta High Court · (2015) 2 CALLT 298 : (2015) 3 CHN 651 : (2015) 2 RCR(Rent) 434 : (2015) 3 WBLR 905
Transfer of Property (Amendment) Act, 2002 - Section 3Transfer of Property Act, 1882 - Section 106, 113West Bengal Premises Tenancy Act, 1997 - Section 3(f)(i)
High Courts08 Apr 2015Allowed
Tollygunge Estate Private Limited Vs ITC Limited
Calcutta High Court · (2015) 3 CALLT 102 : (2015) 4 CHN 280 : (2016) 1 WBLR 158
Specific Relief Act, 1963 - Section 14, 16, 16 (c), 16(c), 20Transfer of Property Act, 1882 - Section 110
High Courts08 Apr 2015
SPML Infra Ltd. Vs South Bihar Power Distribution Co. Ltd. and Others
Calcutta High Court · (2015) 3 CHN 441
Civil Procedure Code, 1908 (CPC) - Section 20(c)Contract Act, 1872 - Section 11, 2, 20, 23, 28Legal Services Authorities Act, 1987 - Section 22C
High Courts08 Apr 2015
Ramrahit Singh Vs Dhananjoy Singh and Others
Calcutta High Court · (2015) 5 CHN 66 : (2015) CriLJ 2628 : (2015) 4 Crimes 382
Constitution of India, 1950 - Article 15, 39Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 173, 193, 209Penal Code, 1860 (IPC) - Section 506
High Courts07 Apr 2015
Nisan Ferro Cast Ltd. Vs Commissioner of Central Excise
Calcutta High Court · (2015) 04 CAL CK 0049
Central Excises and Salt Act, 1944 - Section 11A, 35F
High Courts07 Apr 2015
Duncan International Ltd. and Others Vs C.I.T., W.B. - IV and Others
Calcutta High Court · (2015) 232 TAXMAN 570
High Courts07 Apr 2015Dismissed
Turner Morrison and Co. Limited Vs ''Hungerford'' Investment Trust and Others
Calcutta High Court · (2015) 127 CLA 6 : (2015) 130 SCL 589
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 47, 2, 36, 38, 47Companies Act, 1956 - Section 144, 205A, 237, 237, 238
High Courts07 Apr 2015Disposed off
Chandrakant Kumar Vs Union of India and Others
Calcutta High Court · (2015) 4 CHN 560
High Courts06 Apr 2015Dismissed
Ajai Prakash Lohia and Others Vs Axis Bank Ltd. and Others
Calcutta High Court · (2015) 4 BC 382 : (2015) 2 CALLT 474 : (2015) 3 CHN 309
High Courts06 Apr 2015Disposed off
Daspur-I Agriculture Marketing Co-operative Society Ltd. Vs Tapan Bhattacharyya and Others
Calcutta High Court · (2015) 04 CAL CK 0023
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 39 Rule 7
High Courts02 Apr 2015Dismissed
Union of India and Others Vs Subal Chandra Kandari and Others
Calcutta High Court · (2015) 04 CAL CK 0109
Requisitioning and Acquisition of Immovable Property Act, 1952 - Section 11, 13, 17(1), 2, 2(b)
High Courts02 Apr 2015Dismissed
Ruknuddin Vs The Hon''ble High Court at Calcutta and Others
Calcutta High Court · (2015) 5 CHN 157 : (2015) 146 FLR 256 : (2015) 4 WBLR 122
Constitution of India, 1950 - Article 226Information Technology Act, 2000 - Section 66A(b)
High Courts02 Apr 2015
Kalyani Maite and Others Vs Shridam Maite
Calcutta High Court · (2015) 3 WBLR 253
Succession Act, 1925 - Section 263
High Courts02 Apr 2015
Prabhat Kumar Didwania Vs Juthika Nath and Others
Calcutta High Court · (2015) 4 CHN 75
Limitation Act, 1963 - Section 27Transfer of Property Act, 1882 - Section 111(a)West Bengal Premises Tenancy Act, 1997 - Section 2(g)
High Courts01 Apr 2015Dismissed
Ananda Vs The State of West Bengal
Calcutta High Court · (2015) 04 CAL CK 0108
Criminal Procedure Code, 1973 (CrPC) - Section 164, 235, 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 376
High Courts01 Apr 2015Allowed
Momita Ghosh Vs Partha Pratim Ghosh and Others
Calcutta High Court · (2015) 4 CHN 63
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 21 Rule 101, 144Constitution of India, 1950 - Article 142Protection of Women From Domestic Violence Act, 2005 - Section 17, 17(1)
High Courts01 Apr 2015Disposed off
Anath Nath Paul and Others Vs Employees'' Provident Fund Organization and Others
Calcutta High Court · (2015) 5 CHN 274
Constitution of India, 1950 - Article 226