High Courts21 Apr 2015Dismissed
Archana Dutta Vs Narayan Chandra Sarkar and Others
Calcutta High Court · (2015) 04 CAL CK 0106
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10 (2)
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 553 of 3,203
High Courts21 Apr 2015Allowed
Mohan Lal Singhi Vs The State of West Bengal and Others
Calcutta High Court · (2015) 04 CAL CK 0096
Registration Act, 1908 - Section 23
High Courts21 Apr 2015Dismissed
Board of Councillors of Katwa Municipality Vs Jyotsna Roy Chowdhury and Others
Calcutta High Court · (2015) 5 CHN 134
High Courts21 Apr 2015Disposed off
West Bengal Board of Secondary Education and Others Vs Bhagawandas Haralalka and Others
Calcutta High Court · AIR 2015 Cal 176 : (2015) 4 CHN 183
Constitution of India, 1950 - Article 30
High Courts21 Apr 2015
Cindrella Management Services Private Limited Vs Trend Bags and Others
Calcutta High Court · (2015) 5 CHN 367
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 34 Rule 14, Order 34 Rule 15Specific Relief Act, 1963 - Section 22, 34Transfer of Property Act, 1882 - Section 58
High Courts21 Apr 2015Partly Allowed
Yash Traders Vs Inspiration Clothes and U
Calcutta High Court · (2015) 04 CAL CK 0039
Arbitration and Conciliation Act, 1996 - Section 16, 31(3), 31(3)(a), 34, 34(2)(a)iii
High Courts20 Apr 2015Dismissed
Criss Niryat Private Limited and Others Vs Naresh Kumar Agarwal and Others
Calcutta High Court · (2015) 4 BC 338 : (2015) 2 CALLT 463
Civil Procedure Code, 1908 (CPC) - Section 9Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 17, 2(o)
High Courts20 Apr 2015
Commissioner of Income Tax, Kolkata-X Vs Mina Deogun
Calcutta High Court · (2015) 375 ITR 586 : (2015) 233 TAXMAN 367
Income Tax Act, 1961 - Section 2, 2(42A), 22, 27, 48
High Courts20 Apr 2015Disposed off
Mahesh Singh Vs Union of India and Others
Calcutta High Court · (2015) 145 FLR 891
Constitution of India, 1950 - Article 226
High Courts20 Apr 2015Allowed
Mahesh Kumar Goyal and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 4 CHN 70
Government Grants Act, 1895 - Section 2, 3
High Courts20 Apr 2015
Srikant Bagla Vs Commissioner of Customs and Others
Calcutta High Court · (2015) 3 CALLT 29 : (2015) 321 ELT 117 : (2015) 5 FLT 797
Customs Act, 1962 - Section 49
High Courts20 Apr 2015Allowed
Bhagirath Pasari and Others Vs Municipal Commissioner, The Kolkata Municipal Corporation and Others
Calcutta High Court · (2015) 3 CHN 637
Calcutta Municipal Corporation Act, 1980 - Section 2(5), 390, 392, 393, 400(1)
High Courts17 Apr 2015
Beliara Junior High School Vs Paresh Kumar Tewari and Others
Calcutta High Court · (2015) 4 CHN 553
High Courts17 Apr 2015
Mustak Hossain Vs The State of West Bengal and Others
Calcutta High Court · (2015) 2 CALLT 452
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200, 482Penal Code, 1860 (IPC) - Section 120A, 120B, 406, 415, 420
High Courts17 Apr 2015Partly Allowed
Syndicate Bank Vs The Official Liquidator (Shree Manjusha Paper Mills Limited) and Others
Calcutta High Court · (2015) 3 CHN 676 : (2015) 190 CompCas 531
Transfer of Property Act, 1882 - Section 48
High Courts17 Apr 2015Disposed off
Maheshwary Ispat Limited Vs Tata Capital Financial Services Limited
Calcutta High Court · (2015) 4 CHN 57 : (2015) 190 CompCas 539 : (2015) 130 SCL 733
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 11(2), Order 34 Rule 11, 151, 152Companies Act, 1956 - Section 443, 483
High Courts16 Apr 2015Disposed off
Pranoy Roy Vs State of West Bengal and Others
Calcutta High Court · (2015) 4 CALLT 451
Bihar Municipal Act, 2007 - Section 21(3), 27Constitution of India, 1950 - Article 124(2), 14, 172, 174, 19Contract Labour (Regulation and Abolition) Act, 1970 - Section 10, 3(1)
High Courts16 Apr 2015Disposed off
Binod Prasad Vs State of West Bengal and Others
Calcutta High Court · (2015) 04 CAL CK 0062
High Courts16 Apr 2015Allowed
Kartick Chandra Chandra Vs C.E.S.C. Ltd. and Others
Calcutta High Court · (2015) 04 CAL CK 0061
Electricity Act, 2003 - Section 43
High Courts10 Apr 2015Dismissed
Bharat Coking Coal Ltd. Vs Auroma Coke Ltd. and Others
Calcutta High Court · (2015) 04 CAL CK 0112
Civil Procedure Code, 1908 (CPC) - Section 20(c)Constitution of India, 1950 - Article 226, 226(1), 226(2)Extradition Act, 1962 - Section 21, 4(1)