Civil Procedure Code, 1908 (CPC) - Order 20 Rule 20, Order 21 Rule 11, 152, 39(4), 48General Clauses Act, 1897 - Section 9Limitation Act, 1963 - Section 12, 12(1)

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High Courts29 Apr 2015Disposed off

Hindustan Petroleum Corporation Limited and Others Vs Board of Trustees for the Port of Kolkata and Others

Calcutta High Court · AIR 2015 Cal 168 : (2015) 4 CHN 322

Companies Act, 1956 - Section 3Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 2(e)(2), 7(1), 7(4)(i)

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High Courts29 Apr 2015Allowed

Abdus Samad and Others Vs State of West Bengal

Calcutta High Court · (2015) CriLJ 4742 : (2016) 1 Crimes 251

Arms Act, 1959 - Section 25, 27Penal Code, 1860 (IPC) - Section 307, 326, 34, 448

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High Courts29 Apr 2015Dismissed

Standard Pharmaceuticals Ltd. Vs Kolkata Municipal Corporation and Others

Calcutta High Court · (2015) 04 CAL CK 0048

Calcutta Municipal Corporation Act, 1980 - Section 11A, 2(5), 2(ha), 2hb, 342A

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High Courts29 Apr 2015

Dalhousie Properties Limited Vs Global Exports Limited

Calcutta High Court · (2015) 04 CAL CK 0045

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 9, Order 23 Rule 23, Order 7 Rule 11, Order 7 Rule 3

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High Courts28 Apr 2015

Commissioner of Income Tax Vs Mihir Kanti Hazra

Calcutta High Court · (2015) 375 ITR 555

Income Tax Act, 1961 - Section 131, 68

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High Courts28 Apr 2015Disposed off

Koustav Dey Vs Sudhir Chandra Das

Calcutta High Court · AIR 2015 Cal 179 : (2015) 4 CHN 615 : (2016) 1 WBLR 210

Guardians and Wards Act, 1890 - Section 19, 7Penal Code, 1860 (IPC) - Section 306, 498A

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High Courts27 Apr 2015Allowed

Asitosh Bhattacharya Vs State of West Bengal and Others

Calcutta High Court · (2015) 2 CALLT 339

Contract Act, 1872 - Section 72

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High Courts27 Apr 2015Allowed

State Trading Corporation of India Ltd. and Others Vs Alok Kumar Ghosal and Others

Calcutta High Court · (2015) 04 CAL CK 0100

Companies Act, 1956 - Section 394, 395, 396, 4Constitution of India, 1950 - Article 226, 311Evidence Act, 1872 - Section 115

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High Courts27 Apr 2015Disposed off

Debasish Chakraborty Vs Triptikana Chakraborty nee Dhar

Calcutta High Court · (2015) 04 CAL CK 0098

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 25Special Marriage Act, 1954 - Section 27(1)(a)(d)

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High Courts27 Apr 2015Dismissed

C.E.S.C. Limited Vs Nilkamal Bezboruah Tarazan and Others

Calcutta High Court · (2015) 04 CAL CK 0076

Land Acquisition Act, 1894 - Section 18, 19, 23 (1), 4, 4(1)

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High Courts24 Apr 2015

C.I.T. Vs Britannia Industries Ltd.

Calcutta High Court · (2015) 376 ITR 299 : (2015) 235 TAXMAN 259

Foreign Exchange Management Act, 1999 - Section 2Income Tax Act, 1961 - Section 37, 37(1), 43A

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High Courts24 Apr 2015Allowed

Asha Murarka and Others Vs The Kolkata Municipal Corporation and Others

Calcutta High Court · (2015) 3 CHN 421

Calcutta Municipal Corporation Act, 1980 - Section 171, 171(5), 178, 178(5), 2(5)Wealth Tax Act, 1957 - Section 18(2)

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High Courts24 Apr 2015Dismissed

State of West Bengal Vs Jaydeb Sadhukhan and Others

Calcutta High Court · (2015) 04 CAL CK 0075

Land Acquisition Act, 1894 - Section 18West Bengal Land (Requisition and Acquisition) Act, 1948 - Section 3

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High Courts24 Apr 2015

Ajay Kumar Saraff and Others Vs Sushil Kumar Agarwal

Calcutta High Court · (2015) 04 CAL CK 0070

Civil Procedure Code, 1908 (CPC) - Order 8 Rule 6A, Order 8 Rule 6C, Order 8 Rule 6G

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High Courts24 Apr 2015Dismissed

Manindra Nath Mondal Vs The Calcutta Municipal Corporation and Others

Calcutta High Court · (2015) 4 CALLT 85

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