High Courts01 Apr 2015Disposed off
Samir Kumar Mitra and Others Vs Sajay Ganguly and Others
Calcutta High Court · (2015) 2 CALLT 401
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 556 of 3,203
High Courts01 Apr 2015
Sushil Modi Vs C.I.T.
Calcutta High Court · (2015) 04 CAL CK 0051
Evidence Act, 1872 - Section 114Income Tax Act, 1961 - Section 139, 263, 69
High Courts01 Apr 2015
Sicpa India Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2015) 04 CAL CK 0050
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 14, Order 5 Rule 1, Order 7 Rule 9, Order 9 Rule 1, Order 9 Rule 2Income Tax Act, 1961 - Section 260A
High Courts01 Apr 2015
Jiban Krishna Ghosal and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 3 CALLT 448
Penal Code, 1860 (IPC) - Section 120B, 419, 420, 460, 467
High Courts01 Apr 2015
Aveek Sarkar Vs State of West Bengal and Others
Calcutta High Court · (2015) 4 CCR 68 : (2015) 3 CHN 285 : (2015) CriLJ 2503 : (2015) 3 Crimes 543 : (2015) 3 RCR(Criminal) 639
Criminal Procedure Code, 1973 (CrPC) - Section 190, 190(1)(a), 190(1)(b), 190(a), 196Penal Code, 1860 (IPC) - Section 108A, 120B, 153A, 295A, 505
High Courts01 Apr 2015Allowed
Basudev Ghosh Vs State of West Bengal and Others
Calcutta High Court · (2015) 04 CAL CK 0020
Criminal Procedure Code, 1973 (CrPC) - Section 41A, 482Penal Code, 1860 (IPC) - Section 120B, 211, 323, 34, 379Specific Relief Act, 1963 - Section 6
High Courts01 Apr 2015Allowed
Radhyasham Prasad Vs State of West Bengal
Calcutta High Court · (2015) 3 CHN 76
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 4Penal Code, 1860 (IPC) - Section 489B, 489C
High Courts01 Apr 2015Partly Allowed
Subhankar Sarkar Vs State of West Bengal
Calcutta High Court · (2015) 4 Crimes 265
Criminal Procedure Code, 1973 (CrPC) - Section 164Evidence Act, 1872 - Section 101, 114Penal Code, 1860 (IPC) - Section 375, 376, 506, 511
High Courts01 Apr 2015Allowed
Satyanarayan Chakraborty and Others Vs State of West Bengal
Calcutta High Court · (2015) CriLJ 2883
Criminal Procedure Code, 1973 (CrPC) - Section 218, 219, 468Penal Code, 1860 (IPC) - Section 120B, 409, 468
High Courts01 Apr 2015Disposed off
Dulal Chandra Sarkar and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 04 CAL CK 0002
Constitution of India, 1950 - Article 16, 16(4), 16(4A)West Bengal Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1976 - Section 4, 5
High Courts01 Apr 2015Allowed
Narayan Chandra Dey Vs Kabita Dey
Calcutta High Court · (2015) 4 CHN 81
Hindu Marriage Act, 1955 - Section 13(1A)(ii), 13(IA)(II), 9Penal Code, 1860 (IPC) - Section 498A
High Courts31 Mar 2015Allowed
Syndicate Bank and Others Vs Kaliji Engineering Works and Others
Calcutta High Court · (2015) 4 BC 473 : (2015) 2 CALLT 471 : (2015) 3 CHN 543 : (2016) 1 WBLR 600
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 14
High Courts31 Mar 2015
Krishnapada Chanda Vs Commissioner of Income Tax XI
Calcutta High Court · (2015) 03 CAL CK 0082
Income Tax Act, 1961 - Section 269 SS, 269SS, 271D, 273B
High Courts31 Mar 2015
Himatsingka Chemicals Private Limited and Others Vs Dynamic Herbikem India Private Limited
Calcutta High Court · (2015) 192 CompCas 331
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 1, Order 2 Rule 2, Order 23 Rule 1, Order 37 Rule 37, 11
High Courts31 Mar 2015Dismissed
Blackberry Properties Pvt. Ltd. and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 03 CAL CK 0026
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 147, 147 (3), 482
High Courts31 Mar 2015Disposed off
Shyama Saran Bhalotia and Others Vs Fortune Enterprises Private Limited and Others
Calcutta High Court · (2015) 5 CHN 427
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 2 Rule 2, Order 7 Rule 11Companies Act, 1956 - Section 397, 398Court Fees Act, 1870 - Section 10, 11
High Courts30 Mar 2015Dismissed
Bhadra Mondal Vs The State of West Bengal
Calcutta High Court · (2015) 03 CAL CK 0102
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 114, 118Penal Code, 1860 (IPC) - Section 376
High Courts30 Mar 2015
Commissioner of Customs (Preventive) Vs Babita Devi Maurya
Calcutta High Court · (2015) 323 ELT 430
Customs Act, 1962 - Section 110
High Courts30 Mar 2015Partly Allowed
State of West Bengal Vs Sanjay
Calcutta High Court · (2015) 3 CALLT 275 : (2016) CriLJ 1321
Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 313Evidence Act, 1872 - Section 106, 11, 145, 32, 32(1)Penal Code, 1860 (IPC) - Section 201, 302, 377
High Courts30 Mar 2015Dismissed
Air India Limited Vs The Presiding Officer and Others
Calcutta High Court · (2015) 147 FLR 186 : (2015) 2 LLN 640
Industrial Disputes Act, 1947 - Section 36, 36(3), 36(4)