High Courts24 Mar 2015Allowed
Rashmi Metaliks Ltd. and Others Vs Kolkata Municipal Corporation and Others
Calcutta High Court · (2015) 03 CAL CK 0068
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 558 of 3,203
High Courts24 Mar 2015
State Trading Corporation of India Limited and Others Vs Glencore Grain B.V.
Calcutta High Court · (2015) 03 CAL CK 0059
Arbitration and Conciliation Act, 1996 - Section 1, 10, 11, 12, 13Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), 10, 151Evidence Act, 1872 - Section 3
High Courts23 Mar 2015
Binani Cement Ltd. Vs Commissioner of Income Tax and Others
Calcutta High Court · (2015) 2 CALLT 391 : (2015) 277 CTR 49 : (2016) 380 ITR 116 : (2015) 233 TAXMAN 340 : (2015) 4 WBLR 667
Income Tax Act, 1922 - Section 10(2)(xv), 66 (2)Income Tax Act, 1961 - Section 10(2)(xv), 37, 37(1)
High Courts23 Mar 2015Partly Allowed
Dodul Paul Vs United India Insurance Company Ltd.
Calcutta High Court · (2015) 03 CAL CK 0064
Motor Vehicles Act, 1988 - Section 166Workmens Compensation Act, 1923 - Section 2
High Courts23 Mar 2015Disposed off
Lalita Devi and Others Vs National Insurance Co. Ltd. and Others
Calcutta High Court · (2015) 3 ACC 592
Motor Vehicles Act, 1988 - Section 166
High Courts20 Mar 2015Disposed off
Sen Pet (India) Limited Vs Development Commissioner and Others
Calcutta High Court · (2015) 03 CAL CK 0093
High Courts20 Mar 2015Disposed off
Prasanta Saha and Others Vs Susanta Kumar Saha and Others
Calcutta High Court · (2015) 3 CHN 492
Partition Act, 1893 - Section 2, 3, 3(1)
High Courts20 Mar 2015Dismissed
Saraf Infra Projects Ltd. and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 2015 Cal 136 : (2015) 2 CALLT 589 : (2015) 3 CHN 195
Cantonments Act, 2006 - Section 3, 4Constitution of India, 1950 - Article 14, 19(1)(g), 245, 246, 246(1)Works of the Defence Act, 1903 - Section 3, 3(2)
High Courts20 Mar 2015
R. Piyarelall Import and Export Ltd. Vs Glencore Grain B.V.
Calcutta High Court · (2016) 1 WBLR 227
Arbitration and Conciliation Act, 1996 - Section 34, 45, 48, 5, 7Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 151Evidence Act, 1872 - Section 3
High Courts20 Mar 2015Dismissed
Allahabad Bank Vs Dalia Roy and Others
Calcutta High Court · (2015) 03 CAL CK 0053
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12Transfer of Property Act, 1882 - Section 111(a)West Bengal Premises Tenancy Act, 1997 - Section 3(f)
High Courts20 Mar 2015Dismissed
Mira Mondal Vs Jyotirmoy Mondal
Calcutta High Court · (2015) 2 CALLT 307 : (2015) 4 CHN 703 : (2015) 3 DMC 97 : (2015) 4 WBLR 293
Hindu Marriage Act, 1955 - Section 13, 13(1)(ib)
High Courts20 Mar 2015Allowed
Mitali Panda and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 3 CHN 575 : (2015) CriLJ 2680
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 161, 239, 401Penal Code, 1860 (IPC) - Section 304-A, 34
High Courts20 Mar 2015
Moslema Bibi Vs Aleya Bibi
Calcutta High Court · (2015) 3 CHN 478
Limitation Act, 1963 - Section 5Registration Act, 1908 - Section 61West Bengal Land Reforms Act, 1955 - Section 14M, 5, 5(4), 5(5), 8
High Courts19 Mar 2015Dismissed
Sadhu Barman Vs The State of West Bengal
Calcutta High Court · (2015) 03 CAL CK 0087
Criminal Procedure Code, 1973 (CrPC) - Section 161, 174Penal Code, 1860 (IPC) - Section 201, 221, 302, 313, 34
High Courts19 Mar 2015
Commissioner of Income Tax Vs Savi Commercial Pvt. Ltd.
Calcutta High Court · (2015) 373 ITR 243 : (2015) 233 TAXMAN 289
Income Tax Act, 1961 - Section 73
High Courts19 Mar 2015Dismissed
Prasanta Sett Vs Alo Mookerjee
Calcutta High Court · (2015) 2 CALLT 314 : (2015) 3 CHN 501
Easements Act, 1882 - Section 52Transfer of Property Act, 1882 - Section 105
High Courts19 Mar 2015Dismissed
Krishna Sengupta (Das) Vs Ashok Ranjan Sengupta
Calcutta High Court · (2015) 03 CAL CK 0048
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 5(i)Penal Code, 1860 (IPC) - Section 495, 498A
High Courts19 Mar 2015Disposed off
Kumar Chattopadhyay Vs State of West Bengal and Others
Calcutta High Court · (2015) 3 CHN 408
Constitution of India, 1950 - Article 12, 14, 226Right to Information Act, 2005 - Section 2(h)
High Courts19 Mar 2015Disposed off
Calcutta Ladies'' Golf Club and Others Vs Kolkata Municipal Corporation and Others
Calcutta High Court · (2015) 3 CHN 496
Calcutta Municipal Corporation Act, 1980 - Section 199, 238, 238(2), 307, 333Constitution of India, 1950 - Article 285
High Courts19 Mar 2015
Rani Leasing and Finance Ltd. Vs Sanjay Khemani
Calcutta High Court · (2015) 3 CHN 553
Contract Act, 1872 - Section 172, 173, 174, 175, 176Evidence Act, 1872 - Section 34