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Calcutta High Court judgments

64,044 judgments · page 561 of 3,203

High Courts04 Mar 2015

Union of India and Others Vs Amitava Paul and Others

Calcutta High Court · AIR 2015 Cal 89 : (2015) 2 CALLT 19 : (2015) 5 CTC 801 : (2015) 3 RCR(Civil) 301 : (2015) 4 WBLR 135

Civil Procedure Code, 1908 (CPC) - Order 27 Rule 8A, Order 41 Rule 1, Order 41 Rule 1 (3), Order 41 Rule 1(3), Order 41 Rule 3Constitution of India, 1950 - Article 112, 112(3)(f), 202
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High Courts04 Mar 2015

Lachmi Vs The State of West Bengal

Calcutta High Court · (2015) CriLJ 2220

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2), 428Evidence Act, 1872 - Section 114(e), 137Penal Code, 1860 (IPC) - Section 366, 375, 376
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High Courts03 Mar 2015Dismissed

Shivam Trading Co. Vs Allahabad Bank

Calcutta High Court · (2015) 3 CHN 73

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 2(zb), 2(zc), 2(ze), 2(zf), 31
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