High Courts20 Feb 2015Disposed off
Gopal Chandra Bhui Vs Bankura Zilla Parishad and Others
Calcutta High Court · AIR 2015 Cal 124 : (2015) 5 CHN 356
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 80Contract Act, 1872 - Section 70
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 564 of 3,203
High Courts20 Feb 2015Dismissed
Tonic and Others Vs State of West Bengal
Calcutta High Court · (2015) 3 CHN 117
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 148, 149, 153A, 153A(2), 302
High Courts20 Feb 2015Dismissed
Sahaj-E-Village Vs Oracle India Private Limited
Calcutta High Court · (2015) 3 CHN 176
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 3
High Courts19 Feb 2015
M.R. Nirman Pvt. Ltd. Vs Union of India and Others
Calcutta High Court · (2015) 4 CHN 416 : (2015) 51 GST 528 : (2016) 36 GSTR 43 : (2015) 40 STR 20 : (2016) 87 VST 452
Customs Act, 1962 - Section 105Finance Act, 1994 - Section 82Income Tax Act, 1961 - Section 34
High Courts19 Feb 2015Dismissed
Godavari Mercantile Pvt. Ltd. Vs RNR Enterprise
Calcutta High Court · (2015) 3 CHN 169
Civil Procedure Code, 1908 (CPC) - Section 151Stamp Act, 1899 - Section 33, 35, 37, 38, 38(1)
High Courts19 Feb 2015Dismissed
Krishna Khatua Vs State of West Bengal and Others
Calcutta High Court · (2015) 02 CAL CK 0038
High Courts19 Feb 2015Disposed off
Jaydeep Majumdar and Others Vs West Bengal Industrial Development Corporation Limited and Others
Calcutta High Court · (2015) 3 CHN 264 : (2015) 2 LLN 98
High Courts18 Feb 2015
Peerless General Finance and Investment Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2015) 378 ITR 718 : (2015) 231 TAXMAN 714
Income Tax Act, 1922 - Section 22, 24(2)Income Tax Act, 1961 - Section 139, 22, 22(1), 22(2A), 22(3)
High Courts18 Feb 2015Disposed off
West Bengal State Electricity Distribution Company Limited and Others Vs Ashim Garai and Others
Calcutta High Court · (2015) 5 CHN 118
High Courts17 Feb 2015Dismissed
Hiralal Prosad Vs Satya Narayan Singh and Others
Calcutta High Court · (2015) 5 CHN 458 : (2015) 2 WBLR 593
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 2, Order 22 Rule 9, Order 8 Rule 6A(2), Order 9 Rule 8, Order 9 Rule 9Limitation Act, 1963 - Section 5
High Courts17 Feb 2015Disposed off
Jetage Construction Pvt. Ltd. and Others Vs The Kolkata Municipal Corporation and Others
Calcutta High Court · (2015) 1 CALLT 505 : (2015) 4 CHN 609
High Courts17 Feb 2015Allowed
Rina Roy Vs State of West Bengal and Others
Calcutta High Court · (2015) 02 CAL CK 0035
High Courts17 Feb 2015Allowed
Gopal Naskar Vs State of West Bengal
Calcutta High Court · (2015) 02 CAL CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 437APenal Code, 1860 (IPC) - Section 354, 376, 511
High Courts17 Feb 2015
Parimal Ray and Others Vs The Commissioner of Customs (Port), Customs House and Others
Calcutta High Court · (2015) 318 ELT 379
Contract Act, 1872 - Section 72Customs Act, 1962 - Section 157, 25(1), 27Limitation Act, 1963 - Section 17, 22
High Courts17 Feb 2015Dismissed
DCM Decometal GMBH Vs Rohit Ferro Tech Limited
Calcutta High Court · (2015) 2 CHN 657
Arbitration and Conciliation Act, 1996 - Section 2, 21, 28, 34
High Courts16 Feb 2015
Ansun Systems Consulting Pvt. Ltd. Vs Commissioner of Customs (Port)
Calcutta High Court · (2015) 319 ELT 45
High Courts16 Feb 2015Dismissed
Avijit Ghosh Vs Jayita Ghosh
Calcutta High Court · (2015) 3 CHN 487
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Guardians and Wards Act, 1890 - Section 24, 9, 9(1)
High Courts16 Feb 2015Partly Allowed
Radha Kanta Sheet Vs State of West Bengal
Calcutta High Court · (2015) CriLJ 2006
Penal Code, 1860 (IPC) - Section 299, 300, 302, 304, 326
High Courts16 Feb 2015Dismissed
Umaprasanna Chowdhury Vs State of West Bengal
Calcutta High Court · (2015) 2 CALLT 322
Criminal Procedure Code, 1973 (CrPC) - Section 161, 482Penal Code, 1860 (IPC) - Section 407