High Courts16 Feb 2015Allowed
Kartick Mondal and Others Vs State of West Bengal
Calcutta High Court · (2015) 02 CAL CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 34, 364A, 419
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 565 of 3,203
High Courts16 Feb 2015Dismissed
Naresh Kumar and Others Vs State of West Bengal
Calcutta High Court · (2015) 2 CALLT 187
Arms Act, 1959 - Section 25, 27(1), 27(1)(a)Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts16 Feb 2015Dismissed
Amit Dorjee Vs State of West Bengal
Calcutta High Court · (2015) 02 CAL CK 0025
Criminal Procedure Code, 1973 (CrPC) - Section 164Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 34
High Courts13 Feb 2015Disposed off
Tuff Drilling Pvt. Ltd. Vs Srei Infrastructure Pvt. Ltd.
Calcutta High Court · (2015) 02 CAL CK 0082
Arbitration and Conciliation Act, 1996 - Section 11, 19, 19(3), 21, 23(1)Civil Procedure Code, 1908 (CPC) - Section 105, 25(a)Constitution of India, 1950 - Article 226, 227
High Courts13 Feb 2015Allowed
Raj Shekhar Agarwal and Others Vs Citystar Infrastructures Ltd. and Others
Calcutta High Court · (2015) 2 CHN 230 : (2015) 3 WBLR 684
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 23, Order 23 Rule 3Companies Act, 1956 - Section 397, 398, 399
High Courts13 Feb 2015Dismissed
Bijoy Kumar Mondal Vs State of West Bengal and Others
Calcutta High Court · (2015) 02 CAL CK 0024
High Courts13 Feb 2015Dismissed
Ananda Biswas and Others Vs State of West Bengal
Calcutta High Court · (2015) 2 CALLT 144
Criminal Procedure Code, 1973 (CrPC) - Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 42, 42(I), 42(II)
High Courts13 Feb 2015Partly Allowed
Sunil Kumar Vs State of West Bengal
Calcutta High Court · (2015) 3 Crimes 132
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 302, 304, 325, 338, 34
High Courts13 Feb 2015Dismissed
Raghunath Soren and Others Vs State of West Bengal
Calcutta High Court · (2015) 2 CALLT 155 : (2015) 4 CHN 234 : (2015) CriLJ 1745
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164Penal Code, 1860 (IPC) - Section 302, 323, 34, 342, 448
High Courts12 Feb 2015
Trade Apartment Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2015) 231 TAXMAN 578
High Courts12 Feb 2015
Mustak Hossain and Others Vs The State of West Bengal and Others
Calcutta High Court · (2015) 02 CAL CK 0095
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200Penal Code, 1860 (IPC) - Section 120B, 406, 420, 499, 500
High Courts12 Feb 2015Allowed
Manoj Rathi and Others Vs The State of West Bengal and Others
Calcutta High Court · (2015) 02 CAL CK 0094
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 156(3), 161, 482Penal Code, 1860 (IPC) - Section 120B, 34, 403, 405, 406
High Courts12 Feb 2015Dismissed
In Re: Rei Agro Ltd. and Others
Calcutta High Court · AIR 2015 Cal 54 : (2015) 1 CALLT 613 : (2015) 2 CHN 237 : (2015) 4 WBLR 193
Evidence Act, 1872 - Section 78, 85Notaries Act, 1952 - Section 14
High Courts12 Feb 2015Disposed off
Sri Sri Harihar and Sri Laximata Thakurani and Others Vs Karuna Naskar and Others
Calcutta High Court · (2015) 5 CHN 104
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts12 Feb 2015Disposed off
Dulichand Finance and Leasing Ltd. Vs Abbasur Rahaman and Others
Calcutta High Court · (2015) 5 CHN 467 : (2015) 4 WBLR 282
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 17Constitution of India, 1950 - Article 226, 227Consumer Protection Act, 1986 - Section 12, 13, 17, 21, 26
High Courts11 Feb 2015Allowed
Tanmay Ghosh and Others Vs State of W.B.
Calcutta High Court · (2015) 2 CHN 461 : (2016) 148 FLR 444 : (2015) LabIC 3744 : (2015) 4 LLN 351
Administrative Tribunals Act, 1985 - Section 15Constitution of India, 1950 - Article 12, 311
High Courts11 Feb 2015Dismissed
Asish Kumar Ray and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) 02 CAL CK 0086
West Bengal Primary Education Act, 1973 - Section 106
High Courts11 Feb 2015Dismissed
Sibsankar Banerjee and Others Vs The State of West Bengal and Others
Calcutta High Court · (2015) 02 CAL CK 0085
West Bengal Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1976 - Section 6(2)
High Courts11 Feb 2015Dismissed
Banalata Ojha Vs State of West Bengal and Others
Calcutta High Court · (2016) 1 WBLR 723
High Courts11 Feb 2015Allowed
Nirmal Roy Vs State of West Bengal and Others
Calcutta High Court · (2015) 02 CAL CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 107, 401, 482