High Courts29 Jul 2015
Mona Grewal Vs Karan Singh Grewal and Others
Calcutta High Court · (2015) 3 CALLT 498 : (2015) 4 CHN 103
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151Constitution of India, 1950 - Article 227
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Calcutta High Court judgments
64,044 judgments · page 537 of 3,203
High Courts29 Jul 2015Dismissed
Bikash Lakra Vs The State of West Bengal
Calcutta High Court · (2015) 4 CHN 456
Criminal Procedure Code, 1973 (CrPC) - Section 164, 203, 207, 209, 313Evidence Act, 1872 - Section 114, 60Penal Code, 1860 (IPC) - Section 300, 302, 307, 326, 85
High Courts29 Jul 2015
Uttorayon Residency Apartment Owners'' Association and Others Vs Mega Builders and Others
Calcutta High Court · (2015) 07 CAL CK 0082
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 31, Order 7 Rule 3, 151Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 54
High Courts29 Jul 2015
Dankuni Steels Ltd. Vs Ajit Kumar Bothra and Others
Calcutta High Court · (2015) 07 CAL CK 0069
Arbitration and Conciliation Act, 1996 - Section 9
High Courts29 Jul 2015
Madhuri Agarwal and Others Vs Ved Prakash Taneja and Others
Calcutta High Court · (2015) 07 CAL CK 0065
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12Succession Act, 1925 - Section 211, 213, 221, 227, 263Transfer of Property Act, 1882 - Section 106
High Courts29 Jul 2015
AKA Logistic Private Limited Vs Damodar Valley Corporation
Calcutta High Court · (2015) 07 CAL CK 0064
Arbitration and Conciliation Act, 1996 - Section 2(1)(c), 26, 28(3), 33, 34
High Courts28 Jul 2015
EIH Limited Vs Bata India Limited
Calcutta High Court · (2015) 07 CAL CK 0063
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10General Clauses Act, 1897 - Section 6(c), 8Transfer of Property Act, 1882 - Section 106
High Courts28 Jul 2015Disposed off
Ashim Guha Thakurata and Others Vs Benoy Kumar Chatterjee and Others
Calcutta High Court · (2015) 07 CAL CK 0062
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8
High Courts28 Jul 2015Partly Allowed
Mayurakshi Cotton Mills Employees'' Union and Others Vs The 9th Industrial Tribunal, Durgapur and Others
Calcutta High Court · (2015) 4 CALLT 521 : (2015) 146 FLR 961
Constitution of India, 1950 - Article 12, 21, 226Industrial Disputes Act, 1947 - Section 25F, 25G
High Courts27 Jul 2015Disposed off
Subal Chandra Ghosh and Others Vs The State of West Bengal and Others
Calcutta High Court · (2015) 07 CAL CK 0081
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 161, 482Penal Code, 1860 (IPC) - Section 323, 324, 325, 34, 341
High Courts27 Jul 2015Allowed
The Vice Chancellor, Jadavpur University and Others Vs Jolly Dey Bose and Others
Calcutta High Court · (2016) LabIC 868
Constitution of India, 1950 - Article 15
High Courts27 Jul 2015Allowed
Subash Chandra Mallick and Others Vs The Chairman, AandN Forest and Plantation Development Corporation Limited and Others
Calcutta High Court · (2015) 3 LLN 632
Constitution of India, 1950 - Article 311, 311(2)
High Courts27 Jul 2015
Arjun Singh Vs E. Nagarajan and Others
Calcutta High Court · (2015) 07 CAL CK 0066
Criminal Procedure Code, 1973 (CrPC) - Section 190, 200, 482Penal Code, 1860 (IPC) - Section 415, 420
High Courts27 Jul 2015
Mehmood and Others Vs Nargis Begum and Others
Calcutta High Court · (2015) 07 CAL CK 0061
Registration Act, 1908 - Section 34Transfer of Property Act, 1882 - Section 129, 2
High Courts27 Jul 2015Dismissed
Basudev Halder Vs UCO Bank and Others
Calcutta High Court · (2015) LabIC 3794
Constitution of India, 1950 - Article 226, 227
High Courts24 Jul 2015
Debasish Batabyal Vs Chaitali Batabyal and Others
Calcutta High Court · (2015) 5 CHN 440
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97Transfer of Property Act, 1882 - Section 52
High Courts24 Jul 2015
Parimal Mondal and Others Vs Union of India and Others
Calcutta High Court · (2015) 4 ESC 2024 : (2015) 146 FLR 956 : (2016) 1 LLN 88
Constitution of India, 1950 - Article 309Factories Act, 1948 - Section 2(1), 54Industrial Disputes Act, 1947 - Section 9A
High Courts24 Jul 2015Dismissed
Sarmistha Dutta (Boral) Vs Suvendu Dutta
Calcutta High Court · (2015) 07 CAL CK 0074
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 104Constitution of India, 1950 - Article 215, 226Contempt of Courts Act, 1971 - Section 10, 2(b)
High Courts24 Jul 2015Disposed off
Pradip Kumar Paria Vs Tushar Kanti Bandopadhyay
Calcutta High Court · (2015) 07 CAL CK 0024
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 14, Order 20 Rule 4, Order 21 Rule 14, Order 41 Rule 33Specific Relief Act, 1963 - Section 16(c), 20, 21, 22, 31
High Courts24 Jul 2015
Moslemuddin and Others Vs The State of West Bengal
Calcutta High Court · (2015) 07 CAL CK 0023
Criminal Procedure Code, 1973 (CrPC) - Section 313, 313(4)Evidence Act, 1872 - Section 101, 106Penal Code, 1860 (IPC) - Section 101, 302, 34