High Courts31 Jul 2015
Sunirmay Vinimay Private Limited and Others Vs CESC Limited and Others
Calcutta High Court · (2015) 4 CALLT 192 : (2015) 5 CHN 11
Electricity Act, 2003 - Section 50
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 536 of 3,203
High Courts31 Jul 2015
HDFC Bank Limited and Others Vs Shibendu Ghosh and Others
Calcutta High Court · (2015) 07 CAL CK 0101
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, Order 9 Rule 9Constitution of India, 1950 - Article 226, 227Consumer Protection Act, 1986 - Section 12, 15, 17, 17(1)(a)(ii), 17(1)(b)
High Courts31 Jul 2015Dismissed
Sanjeev Kumar and Brothers Vs The Calcutta Tramways Company (1978) Ltd. and Others
Calcutta High Court · (2015) 07 CAL CK 0100
Constitution of India, 1950 - Article 226, 227Consumer Protection Act, 1986 - Section 12, 15, 17, 19, 2(d)
High Courts31 Jul 2015Dismissed
Baidyanath Khan Vs The State of West Bengal
Calcutta High Court · (2015) 07 CAL CK 0084
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 405, 406, 409, 420, 467
High Courts31 Jul 2015
Pravesh Mittal and Others Vs The State of West Bengal and Others
Calcutta High Court · (2015) 07 CAL CK 0056
Companies Act, 1956 - Section 434Criminal Procedure Code, 1973 (CrPC) - Section 156, 157, 420, 482Evidence Act, 1872 - Section 91, 92
High Courts31 Jul 2015Allowed
Krishna Vs Ashoke Ranjan Dutta
Calcutta High Court · (2015) 07 CAL CK 0030
Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63(c)
High Courts31 Jul 2015Allowed
Surai Murmu Vs The State of West Bengal and Others
Calcutta High Court · (2015) 3 CALLT 610 : (2015) 4 CHN 435
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 212, 215, 313Evidence Act, 1872 - Section 157, 32, 45, 62, 80Hindu Succession Act, 1956 - Section 25
High Courts31 Jul 2015Allowed
Laxmi Sardar and Others Vs The State of West Bengal
Calcutta High Court · (2015) 3 CALLT 623
Criminal Procedure Code, 1973 (CrPC) - Section 100, 161, 164, 313, 364Evidence Act, 1872 - Section 45Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(b), 21(c), 29, 41, 42
High Courts31 Jul 2015Partly Allowed
Dal Bahadur Gurung Vs The State of West Bengal
Calcutta High Court · (2015) 4 CALLT 286
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 428Penal Code, 1860 (IPC) - Section 300, 302, 304
High Courts30 Jul 2015Dismissed
Suresh Tulshan and Others Vs Marco Polo Restaurant Pvt. Ltd.
Calcutta High Court · (2016) AIR (Cal) 26 : (2016) 1 CALLT 79 : (2015) 4 CHN 94
Arbitration and Conciliation Act, 1996 - Section 8Civil Procedure Code, 1908 (CPC) - Order 11 Rule 11, Order 7 Rule 11Stamp Act, 1899 - Section 33, 35, 38
High Courts30 Jul 2015Disposed off
Shib Narayan Das Vs The State of West Bengal and Others
Calcutta High Court · (2015) 07 CAL CK 0068
High Courts30 Jul 2015Disposed off
Pannalal Mahato Vs The State of West Bengal and Others
Calcutta High Court · (2015) 07 CAL CK 0031
Constitution of India, 1950 - Article 14
High Courts30 Jul 2015Dismissed
Mangal Hembram Vs The State of West Bengal
Calcutta High Court · (2015) 07 CAL CK 0026
Criminal Procedure Code, 1973 (CrPC) - Section 164, 212, 215, 24, 294Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 300, 302, 304, 307, 326
High Courts29 Jul 2015Disposed Off
Dankuni Steels Ltd. Vs Ajit Kumar Bothra
Calcutta High Court · (2016) 4 CalHCN 545
High Courts29 Jul 2015Disposed Off
Moumita Sen and Others Vs Public Service Commission and Others
Calcutta High Court · (2015) 4 CALLT 90 : (2016) 1 ESC 52
High Courts29 Jul 2015Partly Allowed
Biswajit Murmu and Others Vs State of West Bengal and Others
Calcutta High Court · (2015) CriLJ 4792
Criminal Procedure Code, 1973 (CrPC) - Section 401, 482Protection of Women From Domestic Violence Act, 2005 - Section 22, 37(2)(C), 9(b)
High Courts29 Jul 2015Dismissed
Rita Roy and Others Vs Union of India and Others
Calcutta High Court · (2015) 07 CAL CK 0099
High Courts29 Jul 2015Disposed off
Sakti Manna Vs Gayatri Manna
Calcutta High Court · (2015) 07 CAL CK 0098
Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Protection of Women From Domestic Violence Act, 2005 - Section 12, 18, 19, 21, 23Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2)
High Courts29 Jul 2015Disposed off
Ram Sarup Mahato Vs State of West Bengal
Calcutta High Court · (2015) 07 CAL CK 0097
Essential Commodities Act, 1955 - Section 7(1)(a)(ii)
High Courts29 Jul 2015Partly Allowed
Uttam Mallick and Others Vs State of West Bengal
Calcutta High Court · (2015) 07 CAL CK 0096
Penal Code, 1860 (IPC) - Section 304B, 498A