Criminal Procedure Code, 1973 (CrPC) - Section 228, 313, 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 304B, 304-B, 307, 323, 324

Read judgment

High Courts12 Aug 2015

Bhagabati Chakraborty Vs Mita Maity and Others

Calcutta High Court · (2015) 5 CHN 490 : (2015) 4 WBLR 256

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14Constitution of India, 1950 - Article 227Penal Code, 1860 (IPC) - Section 419, 420, 465, 467, 468

Read judgment

High Courts12 Aug 2015Disposed off

Murari Mohan Das Vs Union of India and Others

Calcutta High Court · (2015) 08 CAL CK 0042

Constitution of India, 1950 - Article 12, 21, 226Police Act, 1861 - Section 17

Read judgment

High Courts12 Aug 2015Allowed

Akbar Ali Vs The State of West Bengal

Calcutta High Court · (2015) CriLJ 4990

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 282, 302, 303, 34, 382

Read judgment

High Courts12 Aug 2015Dismissed

Renuka Dhar and Others Vs Pravat Kumar Jana and Others

Calcutta High Court · (2015) 08 CAL CK 0031

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 11, Order 22 Rule 22, Order 22 Rule 4, Order 41 Rule 41, Order 42 Rule 42Limitation Act, 1963 - Section 4, 5

Read judgment

High Courts12 Aug 2015

Royal Calcutta Golf Club Vs Lalit Kumar Jhalaria

Calcutta High Court · (2015) 08 CAL CK 0016

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 7 Rule 11, 151, 9

Read judgment

High Courts12 Aug 2015Partly Allowed

Ashok Roy Vs The State of West Bengal

Calcutta High Court · (2015) 08 CAL CK 0001

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Juvenile Justice Act, 1986 - Section 2(h), 7(a)Penal Code, 1860 (IPC) - Section 201, 302, 364A

Read judgment

High Courts11 Aug 2015

Krishna Mondal and Others Vs The State of West Bengal

Calcutta High Court · (2015) 08 CAL CK 0035

Criminal Procedure Code, 1973 (CrPC) - Section 157, 313, 34, 428Penal Code, 1860 (IPC) - Section 307, 324, 325, 326, 34

Read judgment

High Courts11 Aug 2015Disposed off

Derby Sales Pvt. Ltd. and Others Vs State of West Bengal and Others

Calcutta High Court · (2015) 4 CALLT 175

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, Order 47 Rule 1, Order 47 Rule 47Land Acquisition Act, 1894 - Section 17(4), 4, 6

Read judgment

High Courts11 Aug 2015Allowed

Luxmi Township Limited Vs Asif Iqbal Hussain and Others

Calcutta High Court · (2015) 08 CAL CK 0023

Arbitration Act, 1940 - Section 34Arbitration and Conciliation Act, 1996 - Section 45, 8, 8 (1), 8(1)Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151

Read judgment

High Courts11 Aug 2015Dismissed

Gopal Garai Vs The State of West Bengal and Others

Calcutta High Court · (2015) 08 CAL CK 0015

Constitution of India, 1950 - Article 226, 47

Read judgment

High Courts11 Aug 2015Allowed

Sarkhel Enterprise and Others Vs Jagannath Maity and Others

Calcutta High Court · (2015) 08 CAL CK 0005

Bengal Excise Act, 1909 - Section 92Constitution of India, 1950 - Article 19, 19(1)(g)Partnership Act, 1932 - Section 31, 32, 4, 41(b), 42

Read judgment

High Courts10 Aug 2015Allowed

Akriti Vyapaar Private Limited and Others Vs The Metro Railway

Calcutta High Court · (2015) 08 CAL CK 0034

Constitution of India, 1950 - Article 14, 19, 227, 300-ALand Acquisition Act, 1894 - Section 4, 5A, 5-A, 5-A(1)Metro Railways (Construction of Works) Act, 1978 - Section 10(1), 17, 6, 6 (b), 6(b)

Read judgment

High Courts07 Aug 2015

Commissioner of Service Tax Commissionerate Vs Parijat Vyappar Private Limited and Others

Calcutta High Court · (2015) 3 CALLT 653 : (2015) 5 CHN 635 : (2016) 41 STR 809

Finance Act, 1994 - Section 87, 89(1)(d)

Read judgment