COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 535 of 3,203

High Courts07 Aug 2015Disposed off

Sree Krishna Welding Works Vs Amit Kumar Chamaria and Others

Calcutta High Court · (2015) 4 WBLR 348

Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 5

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High Courts07 Aug 2015Dismissed

Ambuja Neotia Holdings Private Limited Vs Planet M. Retail Limited

Calcutta High Court · (2015) 4 CALLT 22

Arbitration and Conciliation Act, 1996 - Section 11, 16, 8Burmah Shell (Acquisition of Undertakings in India) Act, 1976 - Section 5Transfer of Property Act, 1882 - Section 106

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High Courts07 Aug 2015Dismissed

C.E.S.C. Limited and Others Vs Ram Nivas Shaw

Calcutta High Court · (2015) 08 CAL CK 0022

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 21, Order 21 Rule 106, Order 21 Rule 34, Order 21 Rule 72, Order 21 Rule 92Constitution of India, 1950 - Article 227Electricity Act, 2003 - Section 126, 127, 145

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High Courts07 Aug 2015Dismissed

Subir Saha Vs Sankarlal Mitra and Others

Calcutta High Court · (2015) 08 CAL CK 0021

West Bengal Premises Tenancy Act, 1997 - Section 17, 17(2), 7(1)(C), 7(2)

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High Courts07 Aug 2015

Suvendu Mallick Vs Shilpi Mallick

Calcutta High Court · (2015) 08 CAL CK 0019

Penal Code, 1860 (IPC) - Section 498A, 498-A

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High Courts07 Aug 2015Disposed off

Kaushik Dey Vs The Chairman and Managing Director, West Bengal State Electricity Distribution Company Limited and Others

Calcutta High Court · (2016) 148 FLR 624

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 33, 36

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High Courts07 Aug 2015Allowed

State of West Bengal and Others Vs Chaitali Das

Calcutta High Court · (2015) 5 CHN 138

Penal Code, 1860 (IPC) - Section 325, 34

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High Courts07 Aug 2015Allowed

Shyama Prasad Dey Vs Bangiya Gramin Vikash Bank and Others

Calcutta High Court · (2015) 3 CALLT 643

Constitution of India, 1950 - Article 136, 226, 227Regional Rural Banks Act, 1976 - Section 30

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High Courts06 Aug 2015Allowed

J.K. Industries Ltd. Vs Upendra Chowdhury and Others

Calcutta High Court · (2015) 4 CALLT 67 : (2016) 148 FLR 620

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 12, 12(4), 4, 4(1)

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High Courts06 Aug 2015

Jawahar Singh and Others Vs The United Bank of India and Others

Calcutta High Court · AIR 2015 Cal 306 : (2016) 1 BC 3

Constitution of India, 1950 - Article 136, 136(1), 141, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 340Limitation Act, 1963 - Section 14

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High Courts06 Aug 2015Dismissed

Partha Sarathi Sinha Vs The State of West Bengal and Others

Calcutta High Court · (2015) 4 CALLT 542 : (2015) 3 ESC 1848

Constitution of India, 1950 - Article 164(1), 32, 75(1)Penal Code, 1860 (IPC) - Section 120 B, 170, 304, 306, 324

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High Courts06 Aug 2015Disposed off

Sunil Kumar Samanta Vs Bishnupada Ghosh and Others

Calcutta High Court · (2015) 08 CAL CK 0010

Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 33C

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High Courts05 Aug 2015Partly Allowed

New India Assurance Co. Ltd. Vs Sankar Biswas Barman and Others

Calcutta High Court · (2015) 4 ACC 494

Motor Vehicles Act, 1988 - Section 140, 163A, 173

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High Courts05 Aug 2015Dismissed

State of West Bengal and Others Vs Ashutosh Roy

Calcutta High Court · (2016) 1 CALLT 168 : (2015) 3 ESC 1708

Administrative Tribunals Act, 1985 - Section 15, 3(q)Constitution of India, 1950 - Article 137, 142, 226, 227, 323-AIndustrial Disputes Act, 1947 - Section 11-A

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High Courts04 Aug 2015Dismissed

Tirupati Niriyat Pvt. Ltd. and Others Vs Kolkata Municipal Corporation and Others

Calcutta High Court · (2015) 3 CALLT 421

Calcutta Municipal Corporation Act, 1980 - Section 174, 174 (1), 178(5), 180, 180(2) (ii)Constitution of India, 1950 - Article 226

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High Courts04 Aug 2015Dismissed

Ashoke Ghosh Vs Dilip Kumar Ari

Calcutta High Court · (2015) CriLJ 4786

Constitution of India, 1950 - Article 136, 29Criminal Procedure Code, 1973 (CrPC) - Section 216, 482Penal Code, 1860 (IPC) - Section 114, 120B, 34, 403, 420

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High Courts04 Aug 2015Dismissed

Arun Baran Coomar Vs Sanjay Kumar Sharma

Calcutta High Court · (2015) 08 CAL CK 0025

Succession Act, 1925 - Section 263, 283Transfer of Property Act, 1882 - Section 54

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High Courts03 Aug 2015Dismissed

Subrata Mazumder and Others Vs State of West Bengal and Others

Calcutta High Court · (2015) CriLJ 4531

Penal Code, 1860 (IPC) - Section 406, 498A, 498-A

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High Courts03 Aug 2015Dismissed

Bibhas Debnath Vs The State of West Bengal and Others

Calcutta High Court · (2015) CriLJ 5021 : (2016) 1 Crimes 382

Criminal Procedure Code, 1973 (CrPC) - Section 125

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High Courts03 Aug 2015

Uluberia Coke Oven Plant and Others Vs Corporation Bank and Others

Calcutta High Court · (2015) 08 CAL CK 0026

Constitution of India, 1950 - Article 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4), 17, 19(18), 31(i)West Bengal Estates Acquisition Act, 1953 - Section 2(b)

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