Criminal Procedure Code, 1973 (CrPC) - Section 100, 313, 313(1)(b), 386Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20(b)(ii)(c), 35, 41, 42

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High Courts31 Aug 2015

Shyamal Sircar and Others Vs The State of West Bengal and Others

Calcutta High Court · (2015) 4 CALLT 401

Constitution of India, 1950 - Article 226, 300ALand Acquisition Act, 1894 - Section 17(4), 4, 6Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15, 3(1)(o)

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High Courts31 Aug 2015Allowed

Kesoram Industries Ltd. Vs E.S.I. Corporation and Others

Calcutta High Court · (2015) 147 FLR 363 : (2015) 4 LLJ 183 : (2015) LLR 1087

Employees State Insurance Act, 1948 - Section 2(22), 2(9), 2(9)(b), 45AFactories Act, 1948 - Section 51, 52, 59

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High Courts31 Aug 2015

Balkrishna Garodia Vs Nikunj Kumar Lohia and Others

Calcutta High Court · (2015) 4 CALLT 675

Criminal Procedure Code, 1973 (CrPC) - Section 340

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High Courts31 Aug 2015Allowed

Allauddin Ansary and Others Vs State of West Bengal

Calcutta High Court · (2015) 08 CAL CK 0004

Criminal Procedure Code, 1973 (CrPC) - Section 173Electricity Act, 2003 - Section 135, 151Penal Code, 1860 (IPC) - Section 120 B, 34, 379

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High Courts28 Aug 2015Dismissed

Edward Food Research and Analysis Centre Limited Vs Saroj Kumar Banerjee and Others

Calcutta High Court · (2015) 08 CAL CK 0067

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 39 Rule 2A, Order 9 Rule 5, 92

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High Courts28 Aug 2015Dismissed

National Agricultural Cooperative Marketing Federation of Indian Ltd. Vs R. Piyarelall Import and Export Ltd.

Calcutta High Court · (2016) 2 ARBLR 40 : (2015) 4 CALLT 100

Arbitration and Conciliation Act, 1996 - Section 14(2), 31, 31(1), 31(2), 31(5)General Clauses Act, 1897 - Section 3(56)Limitation Act, 1963 - Section 10, 11, 12, 13, 14

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High Courts28 Aug 2015

Sanjib Kumar Ghosh Vs Dolon Adhikari and Others

Calcutta High Court · (2015) 08 CAL CK 0064

Criminal Procedure Code, 1973 (CrPC) - Section 251, 313, 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138, 139

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High Courts28 Aug 2015Disposed off

Kashinath Chakraborty Vs Central Bank of India and Others

Calcutta High Court · (2015) 08 CAL CK 0060

Constitution of India, 1950 - Article 226

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High Courts28 Aug 2015

Shrikant Mantri Vs Savitri Devi Mantri and Others

Calcutta High Court · (2015) 08 CAL CK 0059

Evidence Act, 1872 - Section 138

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High Courts28 Aug 2015

Union of India and Others Vs Jitendra Singh and Others

Calcutta High Court · (2015) 5 CHN 504

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High Courts28 Aug 2015Allowed

Gulsanara Begum Vs Rahul Sk. and Others

Calcutta High Court · (2015) 4 CALLT 412

General Clauses Act, 1897 - Section 27

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High Courts28 Aug 2015Allowed

Auto Trade and Finance Corporation Vs Tusher Kanti Ghosh and Others

Calcutta High Court · (2015) 5 CHN 219

Criminal Procedure Code, 1973 (CrPC) - Section 2(d), 251, 255(2), 302, 313Explosive Substances Act, 1908 - Section 3, 5General Clauses Act, 1897 - Section 10

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High Courts26 Aug 2015Dismissed

Tapan Kumar Deb Vs The Secretary, Panchayat and Rural Development Department, Government of West Bengal and Others

Calcutta High Court · (2015) 4 CALLT 73

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High Courts26 Aug 2015

Arpita Mukherjee nee Chaterjee Vs Deva Prosad Ganguly and Others

Calcutta High Court · (2016) 1 CALLT 102

Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 252, 403, 482, 91Penal Code, 1860 (IPC) - Section 109, 110, 114, 115, 116

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High Courts26 Aug 2015Partly Allowed

Sunil Kumar Ghosh and Others Vs The State of West Bengal

Calcutta High Court · (2015) 08 CAL CK 0055

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 308, 320, 324, 326, 34

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High Courts26 Aug 2015Dismissed

Purnima Mazumdar Vs United Bank of India and Others

Calcutta High Court · (2015) 5 CHN 419

Constitution of India, 1950 - Article 227, 300ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 14, 17

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