COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 531 of 3,203

High Courts14 Sept 2015Dismissed

State of West Bengal Vs Debendra Nath Karsharma and Others

Calcutta High Court · (2015) 09 CAL CK 0057

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 2, Order 47 Rule 1, 151, 47Constitution of India, 1950 - Article 215, 226, 227Land Acquisition Act, 1894 - Section 18, 4, 4(1), 5A, 6

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High Courts11 Sept 2015

Innovestment Impex Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (2015) 09 CAL CK 0066

Income Tax Act, 1961 - Section 143(1)(a), 147, 55

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High Courts11 Sept 2015Dismissed

Union of India and Others Vs Lakhan Singh

Calcutta High Court · (2015) 5 CHN 270

Border Security Force Act, 1968 - Section 16(d), 22(e), 80Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 307, 326, 353, 447, 506

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High Courts10 Sept 2015

Kunal Saha Vs State of West Bengal and Others

Calcutta High Court · AIR 2015 Cal 370

Constitution of India, 1950 - Article 14, 144, 226Criminal Procedure Code, 1973 (CrPC) - Section 24Penal Code, 1860 (IPC) - Section 304A

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High Courts10 Sept 2015Allowed

Sanjib Kumar Ghosh Vs Dolon Adhikari and Others

Calcutta High Court · (2015) 09 CAL CK 0055

Criminal Procedure Code, 1973 (CrPC) - Section 219, 313, 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138, 139, 142

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High Courts10 Sept 2015

Sunil Dhak Vs The State of West Bengal

Calcutta High Court · (2015) 09 CAL CK 0054

Criminal Procedure Code, 1973 (CrPC) - Section 309, 311, 313, 357A, 391Motor Vehicles Act, 1988 - Section 163A, 166Penal Code, 1860 (IPC) - Section 304

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High Courts10 Sept 2015

Satish Kumar Sharma Vs Union of India and Others

Calcutta High Court · (2015) 3 CALLT 664

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High Courts09 Sept 2015Dismissed

Abdul Halim Vs State of West Bengal and Others

Calcutta High Court · (2015) 09 CAL CK 0051

Registration of Births and Deaths Act, 1969 - Section 13(3)

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High Courts08 Sept 2015Allowed

Chhaya Bhattacharya (Roy) Vs The State of West Bengal and Others

Calcutta High Court · (2015) 4 CALLT 31 : (2015) 4 ESC 2397 : (2016) 148 FLR 446 : (2016) 1 LLN 336

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High Courts08 Sept 2015

Sushanta Malik Vs Srei Equipment Finance Limited and Others

Calcutta High Court · AIR 2015 Cal 335 : (2015) 6 ARBLR 485 : (2015) 4 CALLT 40

Arbitration Act, 1940 - Section 2(c), 31(4)Arbitration and Conciliation Act, 1996 - Section 14, 14(2), 2(1)(e), 21, 34City Civil Court Act, 1953 - Section 15, 21, 5, 5(2)

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High Courts07 Sept 2015Dismissed

Biswanath Dolui Vs Tinkari Dolui

Calcutta High Court · (2015) 5 CHN 664

West Bengal Land Reforms Act, 1955 - Section 14, 8, 9

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High Courts07 Sept 2015

Kartick Chakraborty and Others Vs Barun Seal and Others

Calcutta High Court · (2016) 1 WBLR 546

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Criminal Procedure Code, 1973 (CrPC) - Section 144(2)

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High Courts04 Sept 2015Disposed off

Indrajit Roy Vs Bank of Baroda and Others

Calcutta High Court · (2015) 09 CAL CK 0052

Civil Procedure Code, 1908 (CPC) - Order 38 Rule 38Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19(12)

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High Courts04 Sept 2015Disposed off

ICI India Ltd. Vs First Industrial Tribunal and Others

Calcutta High Court · (2015) 147 FLR 742 : (2016) 1 LLN 351

Constitution of India, 1950 - Article 21, 311Industrial Disputes Act, 1947 - Section 11A

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High Courts04 Sept 2015Dismissed

Raju Das and Others Vs The State of West Bengal and Others

Calcutta High Court · (2015) 09 CAL CK 0011

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Penal Code, 1860 (IPC) - Section 323, 34, 427, 447, 506

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High Courts04 Sept 2015Partly Allowed

Bappa Malik Vs The State of West Bengal

Calcutta High Court · (2016) CriLJ 95

Penal Code, 1860 (IPC) - Section 304, 428, 447, 448, 457

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High Courts04 Sept 2015Dismissed

Rahim Sk. Vs The State of West Bengal and Others

Calcutta High Court · (2015) 09 CAL CK 0005

Industrial Disputes Act, 1947 - Section 32(2)(b), 33(1)

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High Courts04 Sept 2015

Shyam Burlap Company Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (2015) 281 CTR 458 : (2016) 380 ITR 151 : (2015) 234 TAXMAN 831

Income Tax Act, 1961 - Section 24, 260A

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High Courts04 Sept 2015

Rajim Sk. and Others Vs The State of West Bengal

Calcutta High Court · (2015) 09 CAL CK 0001

Criminal Procedure Code, 1973 (CrPC) - Section 100(2), 292, 293, 313, 446Evidence Act, 1872 - Section 4Penal Code, 1860 (IPC) - Section 489B, 489-B, 489C

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High Courts03 Sept 2015Dismissed

K. Hydroos Vs P.K. Hassan Ali

Calcutta High Court · (2015) 09 CAL CK 0006

Limitation Act, 1963 - Section 5

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