High Courts24 Jul 2015
Amit Kumar Chamaria Vs Singh Tyre
Calcutta High Court · (2015) 07 CAL CK 0012
West Bengal Premises Tenancy Act, 1956 - Section 17(2)West Bengal Premises Tenancy Act, 1997 - Section 17, 17(2), 17(2-A), 17(2-B), 20
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 538 of 3,203
High Courts23 Jul 2015Dismissed
Ismail Basha Vs Union of India
Calcutta High Court · (2016) CriLJ 418 : (2015) 325 ELT 81
High Courts23 Jul 2015Allowed
Biswajit Chakraborty Vs The State of West Bengal and Others
Calcutta High Court · (2015) 4 CALLT 59
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 11
High Courts23 Jul 2015Dismissed
Sujit Dasgupta Vs State Bank of India and Others
Calcutta High Court · AIR 2015 Cal 246 : (2015) 4 BC 538 : (2016) 1 WBLR 712
High Courts23 Jul 2015Dismissed
Cliff Navigation S.A. Vs LMJ International Limited
Calcutta High Court · (2015) 07 CAL CK 0051
Arbitration and Conciliation Act, 1996 - Section 10, 11(6), 16, 34, 34(2)(b)(ii)Foreign Awards (Recognition and Enforcement) Act, 1961 - Section 7Succession Act, 1925 - Section 88
High Courts23 Jul 2015Disposed off
Alpana De and Others Vs Raikishori Seal and Others
Calcutta High Court · (2015) 07 CAL CK 0050
Succession Act, 1925 - Section 211, 213
High Courts23 Jul 2015
Madan Lall Jain and Others Vs Kamlesh Sogani and Others
Calcutta High Court · (2015) 07 CAL CK 0049
Arbitration and Conciliation Act, 1996 - Section 34Civil Procedure Code, 1908 (CPC) - Section 42, 47
High Courts23 Jul 2015Disposed off
Kanailal Ghosh and Others Vs The State of West Bengal and Others
Calcutta High Court · (2015) 07 CAL CK 0011
Constitution of India, 1950 - Article 29, 30
High Courts22 Jul 2015Dismissed
Davinder Kaur Vs The State of West Bengal and Others
Calcutta High Court · (2015) 07 CAL CK 0073
Companies Act, 1956 - Section 2(24), 2(45), 5Companies Act, 2013 - Section 2(24)Company Secretaries Act, 1980 - Section 2
High Courts22 Jul 2015
Alo Dafadar and Others Vs The State of West Bengal
Calcutta High Court · (2015) 07 CAL CK 0038
Penal Code, 1860 (IPC) - Section 307, 324, 326, 34
High Courts21 Jul 2015
Besco Limited (Foundry Division) and Others Vs The West Bengal State Electricity Distribution Company Limited and Others
Calcutta High Court · AIR 2015 Cal 288
Constitution of India, 1950 - Article 14, 226Contract Act, 1872 - Section 56Electricity Act, 2003 - Section 61(d)
High Courts21 Jul 2015Disposed off
Arun Rai Vs Deoraj Dewan
Calcutta High Court · (2016) 1 WBLR 178
West Bengal Premises Tenancy Act, 1956 - Section 17(1), 17(2), 17(2)(A), 21, 22West Bengal Premises Tenancy Act, 1997 - Section 21, 22, 7(1), 7(3), 7(i)
High Courts21 Jul 2015Allowed
Munawar Begum Vs Asif Ali and Others
Calcutta High Court · (2015) 07 CAL CK 0053
High Courts21 Jul 2015Disposed off
GSP Projects Private Limited Vs Rockfield Paj Replications Pvt. Ltd.
Calcutta High Court · (2015) 07 CAL CK 0048
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, Order 19 Rule 2, Order 47 Rule 47, 151
High Courts21 Jul 2015Dismissed
Goutam Kundu Vs Manoj Kumar
Calcutta High Court · (2015) 07 CAL CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 439, 5Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 37Prevention of Money-Laundering Act, 2002 - Section 24, 3, 4, 45, 45(1)
High Courts21 Jul 2015
Subhash Chandra Parakh Vs Sananda Construction Pvt. Ltd. and Others
Calcutta High Court · (2015) 07 CAL CK 0036
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4
High Courts20 Jul 2015Allowed
Goutam Roy Vs The State of West Bengal
Calcutta High Court · (2015) 07 CAL CK 0035
Penal Code, 1860 (IPC) - Section 307, 324, 326
High Courts17 Jul 2015Allowed
Commissioner of Income Tax Vs M/s. Hanuman Sugar Industries Ltd.
Calcutta High Court · (2017) 393 ITR 561
Income Tax Act, 1961 - Section 37
High Courts17 Jul 2015
Sankha Biswas Vs State of West Bengal and Others
Calcutta High Court · (2015) 4 CALLT 501 : (2015) 5 CHN 82
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 109, 308, 323, 325, 34
High Courts17 Jul 2015
Howrah District Primary School Council and Others Vs The State of West Bengal and Others
Calcutta High Court · (2015) 07 CAL CK 0047