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Calcutta High Court judgments

64,044 judgments · page 539 of 3,203

High Courts16 Jul 2015Allowed

Tara Singh Vs Union of India and Others

Calcutta High Court · (2015) 3 WBLR 979

Penal Code, 1860 (IPC) - Section 302, 307, 34, 379, 411Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
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High Courts16 Jul 2015Dismissed

Tapas Hazra and Others Vs Subir Mullick

Calcutta High Court · (2015) 07 CAL CK 0058

Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 7 Rule 11, Order 7 Rule 11(a), 151Constitution of India, 1950 - Article 227Partnership Act, 1932 - Section 69, 69(1)
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High Courts15 Jul 2015Dismissed

Mohammed Alam Vs Jamshed Alam

Calcutta High Court · (2015) 5 CHN 329

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Contract Act, 1872 - Section 202, 204Transfer of Property Act, 1882 - Section 54
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High Courts14 Jul 2015Dismissed

Anup Lodha and Others Vs The State of West Bengal and Others

Calcutta High Court · (2016) 1 BC 542 : (2015) 4 CALLT 132 : (2015) 3 JCC 203

Criminal Procedure Code, 1973 (CrPC) - Section 202, 251, 263(g), 263(h), 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141, 143, 145, 145(1)Penal Code, 1860 (IPC) - Section 120-B, 409
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High Courts14 Jul 2015Allowed

Manju Gupta and Others Vs Andhra Bank and Others

Calcutta High Court · (2016) 1 BC 86 : (2015) 3 CALLT 505

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, Order 9 Rule 9Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 340
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