High Courts06 Jul 2015Allowed
Sukti Banerjee Vs State of West Bengal and Others
Calcutta High Court · (2015) 3 CALLT 116
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 541 of 3,203
High Courts06 Jul 2015
Venky Hi-Tech Ispat Ltd. and Others Vs Customs and Central Excise Settlement Commission and Others
Calcutta High Court · (2015) 4 CALLT 80 : (2015) 325 ELT 300
Central Excises and Salt Act, 1944 - Section 11AA, 11AC, 11AC(1)(a), 32E, 32F
High Courts06 Jul 2015Dismissed
Navin Hansda Vs The State of West Bengal
Calcutta High Court · (2015) 07 CAL CK 0090
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 134, 34Penal Code, 1860 (IPC) - Section 302
High Courts06 Jul 2015
Sufiar Rahaman Vs The State of West Bengal
Calcutta High Court · (2015) 4 CHN 151
Criminal Procedure Code, 1973 (CrPC) - Section 142, 161, 313, 357, 357AEvidence Act, 1872 - Section 134, 3, 64, 65Motor Vehicles Act, 1988 - Section 163A, 166
High Courts06 Jul 2015Dismissed
R. Chidambaram Vs The Andaman and Nicobar Administration and Others
Calcutta High Court · (2016) AIR (Cal) 14
Atomic Energy Act, 1962 - Section 10[28], 5[27]Mines and Minerals (Development and Regulation) Act, 1957 - Section 15, 4, 4[25]
High Courts06 Jul 2015Disposed off
Christopher Minj Vs The Andaman and Nicobar Administration and Others
Calcutta High Court · (2015) 147 FLR 245 : (2015) 3 LLJ 329 : (2015) 4 LLN 75
Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 114 (iii)(g)Industrial Disputes Act, 1947 - Section 2(oo), 2(oo)(bb), 25F
High Courts06 Jul 2015Allowed
Ajay Tewari and Others Vs Kishen Kunwar and Others
Calcutta High Court · (2015) 07 CAL CK 0007
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4, Order 6 Rule 17
High Courts03 Jul 2015
Commissioner of Income Tax, Central-I Vs Nicco Corporation Ltd.
Calcutta High Court · (2015) 234 TAXMAN 671
Income Tax Act, 1961 - Section 10(1), 256(1)
High Courts03 Jul 2015Allowed
Pradesh Kumar Ghosh and Others Vs The Chairman, Kolkata Port Trust and Others
Calcutta High Court · (2015) 07 CAL CK 0088
High Courts03 Jul 2015Disposed off
Kamal Dey and Others Vs Director General, Archeological Survey of India and Others
Calcutta High Court · (2015) 07 CAL CK 0087
Ancient Monuments and Archaeological Sites and Remains Act, 1958 - Section 3, 4Calcutta Municipal Corporation Act, 1980 - Section 2(42)A, 392, 393, 425B, 425EConstitution of India, 1950 - Article 13, 13(1), 214, 243P, 243P
High Courts03 Jul 2015Allowed
Hamid Mondal and Others Vs The State of West Bengal
Calcutta High Court · (2015) 07 CAL CK 0086
Criminal Procedure Code, 1973 (CrPC) - Section 164, 209Foreigners Act, 1946 - Section 14Penal Code, 1860 (IPC) - Section 307, 326, 34
High Courts03 Jul 2015
In Re : Golu Verma
Calcutta High Court · (2015) 323 ELT 678
Criminal Procedure Code, 1973 (CrPC) - Section 439Customs Act, 1962 - Section 104, 135
High Courts03 Jul 2015Disposed off
State Bank of India and Others Vs Ramkrishna Builders and Others
Calcutta High Court · (2015) 132 SCL 703
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d), 9Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 1Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 17, 31(h), 34, 35
High Courts02 Jul 2015Allowed
Kalosona Garai Vs State of West Bengal
Calcutta High Court · (2015) CriLJ 4309
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(a)(ii), 20(b)(ii), 20(b)(ii)(c), 42, 50
High Courts02 Jul 2015Dismissed
Mrinmoy Chatterjee Vs The State of West Bengal and Others
Calcutta High Court · (2015) 07 CAL CK 0003
High Courts01 Jul 2015
Development Corporation Ltd. Vs Impression
Calcutta High Court · (2015) 07 CAL CK 0104
Arbitration and Conciliation Act, 1996 - Section 14(2), 2(1)(e), 3, 34, 34 (2)Civil Procedure Code, 1908 (CPC) - Section 151, 24, 24(3), 3Constitution of India, 1950 - Article 233, 236
High Courts01 Jul 2015Allowed
Manbasa Devi Vs Calcutta Landing and Shipping Co. Ltd. and Others
Calcutta High Court · (2015) 07 CAL CK 0077
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4, Order 41 Rule 41
High Courts01 Jul 2015Dismissed
Emco General Plastic Industries (P) Ltd. Vs The State of West Bengal and Others
Calcutta High Court · (2015) 3 CALLT 119 : (2015) 146 FLR 971 : (2015) 3 LLJ 304 : (2015) 3 LLN 621
Constitution of India, 1950 - Article 136, 226, 227, 32Industrial Disputes Act, 1947 - Section 17-B, 2(cc)
High Courts01 Jul 2015Dismissed
Saikat Dey Vs Dukhiram Paul and Others
Calcutta High Court · AIR 2015 Cal 351
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d), Order 7 Rule 13Partnership Act, 1932 - Section 69(1), 69(2)
High Courts01 Jul 2015Dismissed
Sudashcho Technohub Private Limited and Others Vs City Infosysy
Calcutta High Court · (2015) 07 CAL CK 0054
Criminal Procedure Code, 1973 (CrPC) - Section 200, 405, 482Penal Code, 1860 (IPC) - Section 120B, 405, 406, 420