COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 543 of 3,203

High Courts19 Jun 2015

Shyam Steel Industries and Others Vs Deputy Commissioner of Central Excise and Service Tax and Others

Calcutta High Court · (2015) 323 ELT 508

Central Excises and Salt Act, 1944 - Section 3, 37B, 4, 4(1)(a), 4(3)(d)Customs Act, 1962 - Section 18(1)Income Tax Act, 1961 - Section 119

High Courts19 Jun 2015Dismissed

Utpal Bakshi Vs The Registrar General, High Court and Others

Calcutta High Court · (2015) LabIC 3306

Constitution of India, 1950 - Article 14, 16, 229, 229(1), 229(2)

High Courts19 Jun 2015Disposed off

Manikuntala Sarkar Vs The Asiatic Society

Calcutta High Court · (2015) 3 CALLT 560

High Courts18 Jun 2015Allowed

Falguni Bhattacharya Vs The Principal, Purnidevi Chowdhury Girls College and Others

Calcutta High Court · (2015) 3 CALLT 573 : (2015) 4 CHN 606 : (2015) 4 ESC 2250

High Courts18 Jun 2015

Abdul Matleb Vs Haldia Dock Complex and Others

Calcutta High Court · AIR 2015 Cal 205

High Courts18 Jun 2015Disposed off

Ashma Khatoon and Others Vs Tiplu Ghatak (Bose) and Others

Calcutta High Court · (2015) 3 CALLT 442

Civil Procedure Code, 1908 (CPC) - Order 19 Rule 1, Order 22 Rule 4, Order 41 Rule 3A, Order 41 Rule 9, Order 6 Rule 17

High Courts18 Jun 2015Dismissed

Mira Rani Mahato Vs State of West Bengal and Others

Calcutta High Court · (2015) 06 CAL CK 0038

High Courts17 Jun 2015Disposed Off

The Birbhum Dist. Primary School Council and Others Vs Kalyani Bhattacharyya and Others

Calcutta High Court · (2015) 3 CALLT 581 : (2015) 4 ESC 2140 : (2015) 147 FLR 740 : (2016) 1 LLN 95

High Courts17 Jun 2015Dismissed

Achyutnanda Mishra and Others Vs The State of West Bengal and Others

Calcutta High Court · (2015) 3 CALLT 540 : (2015) 4 WBLR 607

Land Acquisition Act, 1894 - Section 11, 9, 9(3A), 9(3B)West Bengal Land (Requisition and Acquisition) Act, 1948 - Section 3(1), 4, 4(1a), 6, 7

High Courts17 Jun 2015Allowed

Debabrata Maity Vs Bangiya Gramin Vikash Bank and Others

Calcutta High Court · (2015) 3 ESC 1259

High Courts17 Jun 2015Allowed

Debabrata Maity Vs The Bangiya Gramin Vikash Bank and Others

Calcutta High Court · (2015) 3 CALLT 19

High Courts17 Jun 2015Allowed

Hi-Tech Systems and Services Ltd. Vs Suprabhat Ray and Others

Calcutta High Court · AIR 2015 Cal 261 : (2015) 63 PTC 479

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1Contract Act, 1872 - Section 27

High Courts17 Jun 2015Dismissed

Anwar Alam Khan Vs Zaibun Nisa and Others

Calcutta High Court · (2015) 3 CALLT 597 : (2015) 5 CHN 251 : (2015) 4 WBLR 615

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27

High Courts16 Jun 2015Disposed Off

Rahul Amin Sekh Vs The State of West Bengal and Others

Calcutta High Court · (2015) 4 CALLT 168

Constitution of India, 1950 - Article 14, 15, 21, 25Dissolution of Muslim Marriages Act, 1939 - Section 2(a), 2(b), 2(vii), 4(1)Guardians and Wards Act, 1890 - Section 17, 19, 21, 4(1)

High Courts16 Jun 2015Dismissed

Regional Provident Fund Commissioner Vs Darjeeling Dooars Plantation (Tea) Limited and Others

Calcutta High Court · (2015) 147 FLR 191 : (2015) 3 LLJ 399 : (2015) 4 LLN 630 : (2015) LLR 1041

High Courts16 Jun 2015

Commissioner of Income Tax Vs Kishore Kumar Paul

Calcutta High Court · (2015) 234 TAXMAN 154

Income Tax Act, 1961 - Section 10(14), 10(14)(i), 10(4), 14(3)(i), 143(1)

High Courts15 Jun 2015

Deshpran Unaided B.Ed. College Organisers'' Welfare Association and Others Vs The State of West Bengal and Others

Calcutta High Court · AIR 2015 Cal 256 : (2015) 3 CALLT 434

Constitution of India, 1950 - Article 14

High Courts15 Jun 2015Allowed

Kusum Roy and Others Vs The Calcutta Municipal Corporation and Others

Calcutta High Court · (2015) LabIC 4104

Calcutta Municipal Corporation Act, 1980 - Section 18, 18(b), 21, 21(3), 21(4)

High Courts15 Jun 2015Dismissed

Rita Bandopadhyay Vs Abhik Bandopadhyay

Calcutta High Court · (2015) 4 WBLR 762

Hindu Marriage Act, 1955 - Section 10, 13(1) (ia), 20(2)

High Courts15 Jun 2015Allowed

Smriti Das Vs Bodhisatwa Srimany

Calcutta High Court · (2015) 06 CAL CK 0028

West Bengal Premises Tenancy Act, 1997 - Section 2(g)